Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
JITENDRA PRATAPRAO SONAR,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1694/PUN/2015[2011-12]Status: DisposedITAT PuneAY 2011-12
JITENDRA PRATAPRAO SONAR,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1693/PUN/2015[2010-11]Status: DisposedITAT PuneAY 2010-11
JITENDRA PRATAPRAO SONAR,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1692/PUN/2015[2009-10]Status: DisposedITAT PuneAY 2009-10
DY. CIT, CIRCLE-1, JALGAON vs S.K. TRANSLINE PVT. LTD., JALGAON
ITA 903/PUN/2013[2009-10]Status: DisposedITAT PuneAY 2009-10
SYED TAJAMUL HUSSIAN, HYDERABAD,HYDERABAD vs DCIT, CENTRAL CIRCLE-4, HYDERABAD, HYDERABAD
ITA 1596/HYD/2016[2008-09]Status: DisposedITAT HyderabadAY 2008-09
M/S R. M. ENTERPRISE,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-2(3), RAJKOT-GUJARAT
ITA 30/RJT/2017[2006-07]Status: DisposedITAT RajkotAY 2006-07
THE INCOME TAX OFFICER, TDS-2, RAJKOT-GUJARAT vs M/S SHREEJI CONSTRUCTION CO., RAJKOT-GUJARAT
ITA 27/RJT/2017[2013-14]Status: DisposedITAT RajkotAY 2013-14
THE INCOME TAX OFFICER, TDS-2, RAJKOT-GUJARAT vs M/S SHREEJI CONSTRUCTION CO., RAJKOT-GUJARAT
ITA 193/RJT/2017[2014-15]Status: DisposedITAT RajkotAY 2014-15
M/S METALLIC AUTO LINERS P. LTD.,RAJKOT-GUJARAT vs THE ASSTT. COMMR. OF INCOME TAX, CIR.-2(1), RAJKOT-GUJARAT
ITA 190/RJT/2017[2012-13]Status: DisposedITAT RajkotAY 2012-13
JAYSHRI SILK PROCESSING MILLS P. LTD.,JETPUR vs THE ASSTT. COMMR. OF INCOME TAX, CEN. CIR.-1, RAJKOT-GUJARAT
ITA 169/RJT/2017[2005-06]Status: DisposedITAT RajkotAY 2005-06
RANJIT D. RATHOD,RAJKOT-GUJARAT vs THE INCOME TAX OFFICER, WARD-1(3), RAJKOT-GUJARAT
ITA 132/RJT/2017[2012-13]Status: DisposedITAT RajkotAY 2012-13
THE ITO, WARD-1(3), RAJKOT-GUJARAT vs M/S. KRANTI EXTRUSTION CRAFT PVT. LTD., RAJKOT-GUJARAT
ITA 427/RJT/2013[2007-08]Status: DisposedITAT RajkotAY 2007-08
THE ACIT, CIRCLE-5, RAJKOT-GUJARAT vs SHRI JAYANTILAL P. SATIKUNVER, RAJKOT-GUJARAT
ITA 563/RJT/2012[2007-08]Status: DisposedITAT RajkotAY 2007-08
THE ACIT, CIRCLE-5, RAJKOT-GUJARAT vs SHRI JAYANTILAL P. SATIKUNVAR, RAJKOT-GUJARAT
ITA 400/RJT/2011[2008-09]Status: DisposedITAT RajkotAY 2008-09
THE ITO, (EXEMPTIONS), PALANPUR vs THE BANASKANTHA DISTRICT KELVANI MANDAL, PALANPUR
ITA 966/AHD/2015[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
THE ACIT, SABARKANTHA CIRCLE, HIMATNAGAR vs M/S. MEHTA FINANCE, SABARKANTHA
ITA 3600/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
THE ACIT, CIRCLE-1(1)(2), VADODARA vs INOX LEISURE LTD., VADODARA
ITA 3362/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
INOX LEISURE LTD.,BARODA vs THE DY. CIT, CIRCLE-1(2), BARODA
ITA 3330/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
ELSNER TECHNOLOGIES PVT. LTD.,AHMEDABAD vs THE ITO, WARD - 2(1)(1), AHMEDABAD
ITA 3329/AHD/2015[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
ITO, WARD-1(3)(3), AHMEDABAD vs M/S. KGMS BROKING & RESEARCH PVT.LTD., AHMEDABAD
ITA 3300/AHD/2015[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
SHRI PARAG MOHATA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(3)(4), AHMEDABAD
ITA 3198/AHD/2015[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
THE GOZARIA NAGRIK SAHAKARI BANK LTD.,MEHSANA vs THE INCOME TAX OFFICER, WARD-4, PATAN
ITA 112/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
THE DCIT, CIRCLE-1(1)(1), BARODA vs M/S. ALEMBIC PHARMACEUTICALS LIMITED, BARODA
ITA 101/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
SHRI SUBHASH S. SONI vs THE INCOME TAX OFFICER, WARD-5(4), BARODA
ITA 2362/AHD/2014[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
M/S.ENGANDIYUR FARMER'S SERVICE CO-OP BANK LTD,THRISSUR vs ADCIT(INTELLIGENCE), KOCHI
ITA 332/COCH/2017[2010-11,2011-12 &12-13]Status: DisposedITAT Cochin
V.C. NANNAPANENI vs COMMISSIONER OF INCOME TAX,
ITTA/159/2005ITAT Telangana
C.V.NAGARJUNA REDDY,T.AMARNATH GOUD
THE PR. COMMISSIONER OF vs M/S CISCO VIDEO TECHNOLOGIES
ITA/623/2017ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
THE PR.COMMISSIONER OF vs M/S CIBERSITES INDIA PVT LTD
ITA/843/2017ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
HIMLAND REAL ESTATE PVT.LTD. vs PRINCIPAL COMMISSIONER OF INCOME TAX
ITA/5/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
M/S AMARESH RICE MILL,BURDWAN vs ITO, WARD 1, BURDWAN, BURDWAN
ITA 985/KOL/2017[2009-10]Status: DisposedITAT KolkataAY 2009-10