Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
ENLIGHTEN LIFESTYLE LTD,MUMBAI vs ITO 12(3)(2), MUMBAI
ITA 3436/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
NAVNIDHI STEEL AND ENGG CO. P.LTD,MUMBAI vs DCIT 5(2)(1), MUMBAI
ITA 3420/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
NUSRAT RASIWALA,MUMBAI vs ITO 21(1)(3), MUMBAI
ITA 2848/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
UNI DESIGN ELITE JEWELLERY P.LTD,MUMBAI vs DCIT CEN CIR 9, MUMBAI
ITA 2011/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
VIBHA SHUKLA,MUMBAI vs ITO 30(3)(5), MUMBAI
ITA 1968/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SUKHPAL BIJARAM PRAJAPAT,MUMBAI vs DCIT CEN CIR 8(3), MUMBAI
ITA 1964/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
RAJESHRI ASSOCIATES,MUMBAI vs DCIT 24(2), MUMBAI
ITA 631/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT CENT. CIR. 4(2), CENT. RANGE - 4, MUMBAI vs CASA MARIA PROPERTIES PVT. LTD., MUMBAI
ITA 6000/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT 14(3)(2), MUMBAI vs SRIRAM ASSET MANAGEMENT CO. LTD, MUMBAI
ITA 3640/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT 14(3)(2), MUMBAI vs SRIRAM CHITS ( MAHARASHTRA) LTD, MUMBAI
ITA 3639/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SARANG & ASSOCIATES,MUMBAI vs DCIT CEN CIR 36, MUMBAI
ITA 31/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ESSEL PROPACK LTD,MUMBAI vs DCIT RG 6(2), MUMBAI
ITA 5312/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT 11(3)(1), MUMBAI vs TRUMAN CONSULTANCY SOLUTIONS P.LTD, MUMBAI
ITA 4518/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
KESHAVJI B. GALA,MUMBAI vs ASST CIT 24(3), MUMBAI
ITA 6023/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
INTECH BILLING IRELAND,MUMBAI vs DDIT (IT) RG 3(1), MUMBAI
ITA 1535/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CEN CIR 20, MUMBAI vs PURNANDU JAIN (HUF), MUMBAI
ITA 927/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ADDL CIT 1(1), MUMBAI vs BENNETT COLEMAN & CO LTD, MUMBAI
ITA 3537/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
BENNETT COLEMAN & CO. LTD,MUMBAI vs ASST CIT RG 1(1), MUMBAI
ITA 3298/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
HIGH VALLEY INDUSTRIAL CORPORATION vs DY. COMMISSIONER OF INCOME TAX
ITA/66/2017ITAT Himachal Pradesh
HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE CHANDER BHUSAN BAROWALIA
M/S AMIT ENGINEERS vs PRINCIPAL COMMISSIONER OF INCOME TAX
ITA/65/2017ITAT Himachal Pradesh
THE PR. COMMISSIONER OF INCOME-TAX vs M/S AKAMAI TECHNOLOGIES INDIA PVT. LTD.,
ITA/465/2016ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
SINHGAD TECHNICAL EDUCATION SOC. vs DY. COMMISSIONER OF INCOME-TAX AND ANR.
WP/13099/2017ITAT Bombay
M/S S.K. Totla Infra Construction Pvt. Ltd. Through Satish Kumar Totla vs The Commissioner Of Income Tax
ITA/73/2017ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE PRAKASH SHRIVASTAVA
MARUTI G.THOPTE,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 863/PUN/2017[2010-11]Status: DisposedITAT PuneAY 2010-11
KEWAL REAL ESTATE DEVELOPERS PRIVATE LTD.,PUNE vs PR. COMMISSIONER OF INCOME-TAX : 6, PUNE
ITA 1047/PUN/2017[2012-13]Status: DisposedITAT PuneAY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. DIMENSION CONSTRUCTION PRIVATE LTD., KOLHAPUR
ITA 541/PUN/2016[2007-08]Status: DisposedITAT PuneAY 2007-08
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. DIMENSION CONSTRUCTION PRIVATE LTD., KOLHAPUR
ITA 540/PUN/2016[2005-06]Status: DisposedITAT PuneAY 2005-06
INCOME-TAX OFFICER vs SMT. SUSHAMA MANOHAR ZOLE, KOLHAPUR
ITA 702/PUN/2015[2011-12]Status: DisposedITAT PuneAY 2011-12
SHIVAJI CHINTAMAN JAMKAR (HUF),BEED vs INCOME-TAX OFFICER,
ITA 448/PUN/2015[2009-10]Status: DisposedITAT PuneAY 2009-10
SMT. SUSHMA MANOHAR ZOLE,KOLHAPUR vs INCOME-TAX OFFICER, KOLHAPUR
ITA 386/PUN/2015[2011-12]Status: DisposedITAT PuneAY 2011-12
