Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)- 1 vs M/S FIIT JEE LTD.,
ITA/19/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
DCIT, CC-VII, KOLKATA, KOLKATA vs M/S NEZONE TUBES LTD., KOLKATA
ITA 858/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
MEN POWER MEDIA NETWORK,NEMILI vs ITO WARD 3, VELLORE
ITA 2386/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
ELECTRO OPTICS PVT. LTD.,CHENNAI vs ITO COMPANY WARD II(1), CHENNAI
ITA 1823/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
M/S PUKHRAJ HASMUKHLAL,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(2), BANGALORE
ITA 1927/BANG/2017[2014-15]Status: DisposedITAT BangaloreAY 2014-15
WILLIAM BRITTO., vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, PANAJI AND 3 ORS.,
WP/894/2017ITAT Bombay
THE PRINCIPAL COMMISSIONER OF INCOME TAX, PANAJI., vs HERITAGE PRINCES REAL ESTATE DEVELOPERS.,
TXA/62/2017ITAT Bombay
T.VIDYA SAGAR,SRIKAKULAM vs THE ITO, SRIKAKULAM
ITA 149/VIZ/2015[2011-12]Status: DisposedITAT VisakhapatnamAY 2011-12
ITO (INTERNATIONAL TAXATION)-1, HYD, HYDERABAD vs MANIZA JUMABHOY, HYD, HYDERABAD
ITA 922/HYD/2016[2008-09]Status: DisposedITAT HyderabadAY 2008-09
MANIZA JUMABHOY, HYD,HYDERABAD vs ITO, WARD-6(3), HYD, HYDERABAD
ITA 223/HYD/2016[2008-09]Status: DisposedITAT HyderabadAY 2008-09
MISS LEELASHREE M vs THE BANGALORE UNIVERSITY
WP/56/2018ITAT Karnataka
B.V.NAGARATHNA
THE COMMISSIONER OF INCOME TAX vs M/S. DODDANAVAR BROTHERS (OM)
ITA/100002/2014ITAT Karnataka
JOHN MICHAEL CUNHA,S.SUJATHA
PRO COMMISSIONER OFINCOME TAX - 1. vs M/S AIRPORT AUTHORITY OF INDIA
ITA/12/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX-21 vs SURESH JAIN
ITA/7/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs ORIENTAL INTERNATIONAL CO. PVT. LTD.
ITA/9/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX-21 vs SURESH JAIN
ITA/11/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX-21 vs SURESH JAIN
ITA/10/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
SHAPOORJI PALLONJI AND CO. PVT. LTD.,KOLKATA vs JCIT, RANGE - 59, KOLKATA, KOLKATA
ITA 413/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
VARUSAI MOHAMED,CHENNAI vs DCIT, CHENNAI
ITA 662/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
FASULUNNISA,CHENNAI vs DCIT, CHENNAI
ITA 661/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
S.KANNAIYAN,ERODE vs DCIT, SALEM
ITA 314/CHNY/2017[1992-93]Status: DisposedITAT ChennaiAY 1992-93
ITO WARD 5(3), CHENNAI vs QUASAR CONSULTANCY PVT. LTD., CHENNAI
ITA 2344/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
UDHAN KUMAR CHORDIA,CHENNAI vs ACIT NON CORPORATE CIRCLE 6, CHENNAI
ITA 2343/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
KALAIMAGHAL SABHA,CHENNAI vs ITO, CHENNAI
ITA 1404/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
KALAIMAGHAL SABHA,CHENNAI vs ITO, CHENNAI
ITA 1403/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
BHELSIA DESIGN CLUSTER,CHENNAI vs ITO, TRICHY
ITA 2735/CHNY/2014[2007-08]Status: DisposedITAT ChennaiAY 2007-08
GEETA ABHAY KASHIKAR,THANE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KALYAN
ITA 5741/MUM/2017[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ABHAY P. KASHIKAR,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KALYAN
ITA 5740/MUM/2017[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ALHAD P. KASHIKAR,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KALYAN
ITA 5739/MUM/2017[2004-05]Status: DisposedITAT MumbaiAY 2004-05
NILIMA ALHAD KASHIKAR,THANE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KALYAN
ITA 5738/MUM/2017[2004-05]Status: DisposedITAT MumbaiAY 2004-05