Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,061 total)

ACIT, CIRCLE-4(1), HYDERABAD, HYDERABAD vs FAZLUNNISA BEGUM, HYDERABAD, HYDERABAD

ITA 66/HYD/2017[2012-13]Status: DisposedITAT HyderabadAY 2012-13
9/1/2018

DCIT, CIRCLE-2(2), HYDERABAD, HYDERABAD vs TIBREWALA ELECTROMECH PVT. LTD., HYDERABAD, HYDERABAD

ITA 357/HYD/2017[2012-13]Status: DisposedITAT HyderabadAY 2012-13
9/1/2018

M/S. EMCO TILES COMPANY,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-5(3)(1), AHMEDABAD

ITA 2313/AHD/2016[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
9/1/2018

GANESH INDUSTRIES,GANDHINAGAR vs THE INCOME TAX OFFICER, WARD-2, GANDHINAGAR

ITA 983/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
9/1/2018

DY.COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), AHMEDABAD vs M/S. PRIMA AUTOMATION (INDIA) P.LTD., GANDHINAGAR

ITA 805/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
9/1/2018

THE ITO, WD-2, KANNUR, KANNUR vs M/S.KOLAVALLOOR SERVICE CO-OP BANK LTD, KANNUR

ITA 567/COCH/2017[2013-14]Status: DisposedITAT CochinAY 2013-14
9/1/2018

THEITO, WD-2, KANNUR, KANNUR vs M/S.THE PANNIYANNUR SERVICE CO-OP BANK LTD, PANNIYUR, KANNUR

ITA 566/COCH/2017[2013-14]Status: PendingITAT CochinAY 2013-14
9/1/2018

THE ITO, WARD-3, KANNUR, KANNUR vs THE PERALASSERY SERVICE CO-OP BANK LTD, KANNUR

ITA 561/COCH/2017[2011-12]Status: DisposedITAT CochinAY 2011-12
9/1/2018

THE ITO, KANNUR vs M/S.PATTUVAM SERVICE CO-OP BANK LTD, KANNUR

ITA 560/COCH/2017[2012-13]Status: DisposedITAT CochinAY 2012-13
9/1/2018

THE ITO, WARD-2(3), KOZHIKKODE, KOZHIKKODE vs M/S. KAKKAODI SERVICE CO-OP BANK LTD, KOZHIKKODE

ITA 527/COCH/2017[2007-08]Status: DisposedITAT CochinAY 2007-08
9/1/2018

THE ITO, WARD-2(3), KOZHIKKODE, KOZHIKKODE vs M/S. KAKKAODI SERVICE CO-OP BANK LTD, KOZHIKKODE

ITA 526/COCH/2017[2008-09]Status: DisposedITAT CochinAY 2008-09
9/1/2018

THE ITO, WARD-2(3), KOZHIKKODE, KOZHIKKODE vs M/S. KAKKAODI SERVICE CO-OP BANK LTD, KOZHIKKODE

ITA 525/COCH/2017[2007-08]Status: DisposedITAT CochinAY 2007-08
9/1/2018

THE ITO, WD-1, KASARGOD, KASARGOD vs M/S.THE EDANAD KANNUR SERVICE CO-OP BANK LTD, KASARGOD

ITA 433/COCH/2017[2013-14]Status: DisposedITAT CochinAY 2013-14
9/1/2018

THE ITO, WD-1, KASARGOD, KASARGOD vs M/S.THE EDANAD KANNUR SERVICE CO-OP BANK LTD, KASARGOD

ITA 432/COCH/2017[2012-13]Status: DisposedITAT CochinAY 2012-13
9/1/2018

SMT. VIMLA MEHTA,BHILWARA vs INCOME TAX OFFICER, AJMER

ITA 955/JPR/2017[2013-14]Status: DisposedITAT JaipurAY 2013-14
9/1/2018

DISTRICT PROJECT OFFICER, SERVA SHIKSHA ABHIYAN,JAIPUR vs ITO (TDS), ALWAR

ITA 85/JPR/2017[2013-14]Status: PendingITAT JaipurAY 2013-14
9/1/2018

DISTRICT PROJECT OFFICER, SERVA SHIKSHA ABHIYAN,JAIPUR vs ITO (TDS), ALWAR

ITA 84/JPR/2017[2014-15]Status: DisposedITAT JaipurAY 2014-15
9/1/2018

M/S EURO JEWELS,JAIPUR vs INCOME TAX OFFICER, WARD-2-1, JAIPUR

ITA 712/JPR/2017[2009-10]Status: DisposedITAT JaipurAY 2009-10
9/1/2018

JITENDRA KUMAR GUPTA,BHARATPUR vs JCIT, BHARATPUR

ITA 214/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
9/1/2018

ACIT, AJMER vs LATE SHRI OM PRAKASH GOYAL TH. L/H, AJMER

ITA 39/JPR/2014[2008-09]Status: DisposedITAT JaipurAY 2008-09
9/1/2018

MOHAMMAD ALI THYALE PURAYIL vs PR. COMMISSIONER OF INCOME TAX 5

WP/33151/2017ITAT Karnataka

VINEET KOTHARI

9/1/2018

ASSISTANT COMMISSIONER OF INCOME TAX vs M/S. EPSON INDIA PVT. LTD.,

WP/12913/2017ITAT Karnataka

VINEET KOTHARI

9/1/2018

UNITED SPIRITS LTD vs THE DEPUTY COMMISSIONER

WP/57883/2017ITAT Karnataka

VINEET KOTHARI

9/1/2018

MOHAMMAD ALI THYALE PURAYIL vs PR. COMMISSIONER OF INCOME TAX 5

WP/35871/2017ITAT Karnataka

VINEET KOTHARI

9/1/2018

PR. COMMISSIONER OF vs KARNATAKA JESUIT EDUCATIONAL

ITA/407/2017ITAT Karnataka

L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR

9/1/2018

PR. COMMISSIONER OF vs M/S MAHATHMA GANDHI

ITA/13/2018ITAT Karnataka

L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR

9/1/2018

GE MEDICAL SYSTEMS (INDIA)PRIVATE LTD., vs THE ASSISTANT COMMISSIONER

ITA/702/2017ITAT Karnataka

L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR

9/1/2018

PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-10 vs JAGDISH PRASAD GUPTA

ITA/20/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

9/1/2018

PR. COMMISSIONER OF INCOME TAX-6, NEW DELHI vs MARUTI SUZUKI INDIA LIMITED (SUCCESSOR OF SUZUKI POWERTRAIN INDIA LIMITED)

ITA/18/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

9/1/2018

PR. COMMISSIONER OF INCOME TAX - 2 vs BRITISH MOTOR CAR CO.(1934) LTD

ITA/1031/2017ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

9/1/2018