Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
UNIVERSAL FOUNDARY P.LTD,MUMBAI vs ITO 8(3)(4), MUMBAI
ITA 5710/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 8(3)(4), MUMBAI vs UNIVERSAL FOUNDRY P.LTD, MUMBAI
ITA 5656/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
FRANKLIN TEMPLETON INTERNATIONAL SERVICES (I) P. LTD,MUMBAI vs DCIT 3(1), MUMBAI
ITA 7472/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
MR. AMIT CADDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1587/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
MR. AMIT CADDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1586/BANG/2016[2010-11]Status: DisposedITAT BangaloreAY 2010-11
MR. AMIT CADDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1585/BANG/2016[2009-10]Status: DisposedITAT BangaloreAY 2009-10
MR. AMIT CADDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1584/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
MR. AMIT CADDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1583/BANG/2016[2007-08]Status: DisposedITAT BangaloreAY 2007-08
MR. AMIT CADDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1582/BANG/2016[2006-07]Status: DisposedITAT BangaloreAY 2006-07
PR COMMISSIONER OF IT JAIPUR vs BADRI NARAYAN SODHANI
ITA/24/2017ITAT Rajasthan
C I T AJMER vs DHARM CHAND JAIN
ITA/337/2005ITAT Rajasthan
C I T JAIPUR vs M/S CENTURY P P INDUSTRIES
ITA/658/2011ITAT Rajasthan
THAKARCHAND BHIKCHAND PUNMIYA vs THE CHIEF COMMISSIONER OF INCOME TAX AND ORS
WP/5015/2017ITAT Bombay
THAKARCHAND BHIKCHAND PUNMIYA vs THE CHIEF COMMISSIONER OF INCOME TAX AND ORS
WP/5020/2017ITAT Bombay
THAKARCHAND BHIKCHAND PUNMIYA vs THE CHIEF COMMISSIONER OF INCOME TAX AND ORS
WP/5018/2017ITAT Bombay
M/S ALAPPAD PULLU SERVICE CO-OPERATIVE BANK LTD vs CENTRAL BOARD OF DIRECT TAXES
WP(C)/679/2018ITAT Kerala
THAKARCHAND BHIKCHAND PUNMIYA vs THE CHIEF COMMISSIONER OF INCOME TAX AND ORS
WP/5019/2017ITAT Bombay
THAKARCHAND BHIKCHAND PUNMIYA vs THE CHIEF COMMISSIONER OF INCOME TAX AND ORS
WP/5017/2017ITAT Bombay
THAKARCHAND BHIKCHAND PUNMIYA vs THE CHIEF COMMISSIONER OF INCOME TAX AND ORS
WP/5021/2017ITAT Bombay
THAKARCHAND BHIKCHAND PUNMIYA vs THE CHIEF COMMISSIONER OF INCOME TAX AND ORS
WP/5016/2017ITAT Bombay
PR. COMMISSIONER OF vs SRI. MOOKAMBIKA TEMPLE
ITA/541/2017ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
PR. COMMISSIONER OF vs M/S VIDYANIKETAN EDUCATION
ITA/1020/2017ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) vs M/S KATARIA INDUSTRIES PVT. LTD.
ITA/99/2016ITAT Madhya Pradesh
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) vs M/S KATARIA INDUSTRIES PVT. LTD.
ITA/96/2016ITAT Madhya Pradesh
DR.P.SASIKUMAR vs THE COMMISSIONER OF INCOME TAX (CENTRAL)
ITA/78/2016ITAT Kerala
VIJAY SOLVEX LTD vs THE ASSIT COMMISSIONER INCOME TAX ALWAR
ITA/325/2017ITAT Rajasthan
MANGALAM CEMENT LTD vs ASST COMMISSIONER OF INCOME TAX KOTA
ITA/310/2017ITAT Rajasthan
SMT. TARADEVI RATANLAL BAFNA,JALGAON vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 447/PUN/2015[2009-10]Status: DisposedITAT PuneAY 2009-10
DY. CIT, CIRCLE-1, JALGAON vs SMT. TARADEVI RATANLAL BAFNA, JALGAON
ITA 904/PUN/2013[2009-10]Status: DisposedITAT PuneAY 2009-10
SMT. TARADEVI RATANLAL BAFNA,JALGAON vs JOINT CIT, RANGE-1, JALGAON
ITA 732/PUN/2013[2009-10]Status: DisposedITAT PuneAY 2009-10