Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
SRI JAGMOHAN SHARMA,BURDWAN vs JCIT, RG-3, ASANSOL, BURDWAN
ITA 552/KOL/2015[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
M/S IMC LIMITED,KOLKATA vs ACIT, RANGE-II, KOLKATA, KOLKATA
ITA 2212/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
D.C.I.T CIR - 8,KOLKATA, KOLKATA vs M/S ABCI INFRASTRUCTURE PVT LTD, KOLKATA
ITA 990/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
I.T.O WD - 4,NADIA, NADIA vs ARAVINDA CHANDRA SARKAR, KOLKATA
ITA 814/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
BHARAT MARBLE AND GRANITES,KOLKATA vs J.C.I.T RG - 29,KOLKATA, KOLKATA
ITA 1913/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
CONYBIO HEALTHCARE (I) PVT LTD.,CHENNAI vs ACIT, CHENNAI
ITA 797/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
MADANLAL BANSAL AND SONS,SECUNDERABAD vs ITO, CHENNAI
ITA 470/CHNY/2017[2009-2010]Status: DisposedITAT ChennaiAY 2009-2010
V.SRIDHAR,CHENNAI vs ACIT, CHENNAI
ITA 416/CHNY/2017[2010-2011]Status: DisposedITAT ChennaiAY 2010-2011
VSM WEAVES INDIA LTD.,PALLIPALAYAM vs ACIT CIRCLE 1, NAMAKKAL
ITA 2488/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
PALLIPALAYAM SPINNERS (P) LTD.,PALLIPALAYAM vs ACIT CIRCLE 1, NAMAKAL
ITA 2487/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
ACIT CORPORATE RANGE 1 (OSD), CHENNAI vs DHARANI SUGARS & CHEMICAL LIMITED, CHENNAI
ITA 2445/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
JANAK SHANTILAL MEHTA,CHENNAI vs ACIT, CHENNAI
ITA 1372/CHNY/2017[2006-07]Status: DisposedITAT ChennaiAY 2006-07
DCIT, COIMBATORE vs QUANTUM KNITS PRIVATE LIMITED, COIMBATORE
ITA 287/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
K.BADAL BAI L/H OF LATE SRI A.KEWALCHAND,GUDIYATHAM vs ACIT, VELLORE
ITA 1688/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
ITO, COIMBATORE vs KOVAI MEDICAL CENTRE RESEARCH AND EDUCATIONAL TRUST, COIMBATORE
ITA 2098/CHNY/2014[2010-2011]Status: DisposedITAT ChennaiAY 2010-2011
SANJAY MISHRIMAL MEHTA,MUMBAI vs ACIT CIR. - 2, THANE, THANE
ITA 6460/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CENT. CIR. 4(2), CENT. RANGE - 4, MUMBAI vs K. RAHEJA CORP PVT. LTD., MUMBAI
ITA 6002/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ESSEL INFRAPROJECTS LTD,MUMBAI vs DCIT CIR 7(3)(1), MUMBAI
ITA 3665/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
HARSH KAUSHAL CORPORATION,MUMBAI vs ADDL CIT 15(2), MUMBAI
ITA 3164/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT (3) 2(1), MUMBAI vs NATIONAL HEALTH & EDUCATION SOCIETY, MUMBAI
ITA 1958/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
CHANDULAL MONJI HURBADA,MUMBAI vs JCIT RG 13(2), MUMBAI
ITA 1533/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
OM DEVELOPERS,NAVI MUMBAI vs DCIT 15(3), MUMBAI
ITA 131/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MCKINSEY & COMPANY INTERNATIONAL INC.,MUMBAI vs DCIT (IT) 3(2)(1), MUMBAI
ITA 859/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MANGALA KAMATH,MUMBAI vs ITO 20(2)(2), MUMBAI
ITA 72/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SHREE RAJ RAJESHWARI PAP CHEM INDUSTRIES P.LTD,MUMBAI vs DCIT 9(3), MUMBAI
ITA 5109/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ABACUS DISTRIBUTION SYSTEMS (INDIA) P.LTD,MUMBAI vs DCIT 6(1), MUMBAI
ITA 1766/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BIKRAM MOHANTY,MUMBAI vs ASST CIT CEN CIR 29, MUMBAI
ITA 5783/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO (E) I(1), MUMBAI vs BAUN FOUNDATION TRUST, MUMBAI
ITA 216/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SEQUENT SCIENTIFIC LTD,THANE vs ASST CIT RG 3(3), MUMBAI
ITA 4902/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SHRIPRAKASH V SARDESAI,MUMBAI vs DCIT CEN CIR 47, MUMBAI
ITA 4230/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09