Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,061 total)

SHIVA CREDIT CO-OPERATIVE SOCIETY LTD,HONNALI vs INCOME TAX OFFICER WARD-2, SHIMOGA

ITA 2186/BANG/2017[2009-10]Status: DisposedITAT BangaloreAY 2009-10
11/1/2018

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE vs M/S LSI INDIA RESEARCH & DEVELOPMENT PVT LTD, BANGALORE

ITA 2156/BANG/2017[2010-11]Status: DisposedITAT BangaloreAY 2010-11
11/1/2018

INCOME TAX OFFICER WARD-1, HOSPET vs M/S MAHAVEERA MINORITY CREDIT CO-OPERATIVE SOCIETY LTD, HUVINAHADAGALI

ITA 2151/BANG/2017[2014-15]Status: DisposedITAT BangaloreAY 2014-15
11/1/2018

SMT MANJULA SREENIVAS,BANGALORE vs INCOME TAX OFFICER WARD-2(2)(3), BANGALORE

ITA 2023/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
11/1/2018

M/S BARONS AGRILORE PVT LTD,RAICHUR vs INCOME TAX OFFICER WARD-1, RAICHUR

ITA 1887/BANG/2017[2014-15]Status: DisposedITAT BangaloreAY 2014-15
11/1/2018

M/S SRI HANUMAN COTTON GINNERS,RAICHUR vs INCOME TAX OFFICER WARD-1, RAICHUR

ITA 1886/BANG/2017[2014-15]Status: DisposedITAT BangaloreAY 2014-15
11/1/2018

SHRI RAJENDRA KUMAR INNANI,RAICHUR vs THE INCOME TAX OFFICER WARD-2, RAICHUR

ITA 1885/BANG/2017[2014-15]Status: DisposedITAT BangaloreAY 2014-15
11/1/2018

SHRI KRISHNA JHAWAR,RAICHUR vs INCOME TAX OFFICER WARD-3, RAICHUR

ITA 1884/BANG/2017[2014-15]Status: DisposedITAT BangaloreAY 2014-15
11/1/2018

M/S MAGNASOFT CONSULTING PVT LTD,BANGALORE vs THE INCOME TAX OFFICER WARD-4(1)(3), BANGALORE

ITA 1648/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
11/1/2018

SMT SANGEETA GAIKWAD,RAICHUR vs INCOME TAX OFFICER WARD-1, RAICHUR

ITA 1617/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
11/1/2018

M/S NATARAJ GRANITES,BANGALORE vs INCOME TAX OFFICER WARD-6(2)(4), BANGALORE

ITA 1606/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
11/1/2018

SRI MUNIYELLAPPA,BANGALORE vs INCOME TAX OFFICER WARD-4(3)(2), BANGALORE

ITA 1507/BANG/2017[2011-12]Status: DisposedITAT BangaloreAY 2011-12
11/1/2018

INCOME TAX OFFICER, HAVERI vs M/S.SHIVA PATTINA SOUHARDA SAHAKARI LTD., HAVERI

ITA 141/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
11/1/2018

INDIABUILD VILLAS DEVELOPMENT PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE

ITA 1270/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
11/1/2018

COMMISSIONER OF INCOME-TAX, TRIVANDRUM vs JAMEELA, J.S.CASHEW EXPORTERS

ITA/55/2007ITAT Kerala

HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

10/1/2018

COMMISSIONER vs M./S LEELA SONS BREWERIES PVT.LTD

ITR/28/1995ITAT Madhya Pradesh
10/1/2018

PRINCIPAL COMMISSIONER OF INCOME TAX II vs SMT. ASHA PARWANI

ITA/62/2017ITAT Madhya Pradesh
10/1/2018

THE PR. COMMISSIONER OF INCOME TAX -4 vs M/S GUJARAT GUARDIAN LTD.

ITA/995/2017ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

10/1/2018

COMMISSIONER OF INCOME TAX-XII vs RAVIDER AGGARWAL (HUF)

ITA/28/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

10/1/2018

THE PR. COMMISSIONER OF INCOME TAX -9 vs WRIGLEY INDIA PRIVATE LIMITED

ITA/26/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

10/1/2018

JUBILANT SECURITIES PVT LTD vs DEPUTY COMMISSIONER OF INCOME-TAX

ITA/1001/2017ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

10/1/2018

PR. COMMISSIONER OF INCOME TAX, JAIPUR vs JINVAYNE PARMARTH SAHITYA PRAKASHAN

ITA/47/2017ITAT Rajasthan
10/1/2018

SHRI SHRI SANTOSH KUMAR KITCHLOO, BHILAI,BHILAI(CG) vs THE INCOME TAX OFFICER, 4, BHILAI, BHILAI(CG)

ITA 21/BIL/2017[2009-10]Status: DisposedITAT RaipurAY 2009-10
10/1/2018

SHRI SHRI SANTOSH KUMAR KITCHLOO, BHILAI,BHILAI(CG) vs THE INCOME TAX OFFICER, 4, BHILAI, BHILAI(CG)

ITA 20/BIL/2017[2008-09 & 2009-10]Status: DisposedITAT Raipur
10/1/2018

DY.COMMISSIONER OF INCOME TAX 2(1), RAIPUR (CG) vs M/S ANTRIK, RAIPUR (CG)

ITA 97/BIL/2012[2008-09]Status: DisposedITAT RaipurAY 2008-09
10/1/2018

INCOME TAX OFFICER WARD -1(2), RAIPUR (CG) vs SHRI PURSHOTTAM DAS DAGA,(HUF), RAIPUR (CG)

ITA 96/BIL/2012[2009-10]Status: DisposedITAT RaipurAY 2009-10
10/1/2018

ASSISTANT COMMISSIONER OF INCOME TAX-1(2), RAIPUR(CG) vs M/S. RADIUS CORPORATION LIMITED, RAJNANDGAON

ITA 198/BIL/2011[2008-09]Status: DisposedITAT RaipurAY 2008-09
10/1/2018

INCOME TAX OFFICER -1, RAJNANDGAON vs M/S. RADIUS WATER LIMITED, RAJNANDGAON

ITA 195/BIL/2011[2008-09]Status: DisposedITAT RaipurAY 2008-09
10/1/2018

ASSISTANT COMMISSIONER OF INCOME TAX-1(1), RAIPUR vs SHRI. JAVED ALI PRADHAN, RAIPUR

ITA 132/BIL/2011[2007-08]Status: DisposedITAT RaipurAY 2007-08
10/1/2018

ASSISTANT COMMISSIONER OF INCOME TAX-1(1), RAIPUR vs SHRI. JAVED ALI PRADHAN, RAIPUR

ITA 131/BIL/2011[2006-07]Status: DisposedITAT RaipurAY 2006-07
10/1/2018