Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
PROFESSIONAL GROUP EDUCATION & TECHNICAL DEVELOPMENT SOCIETY,JAIPUR vs INCOME TAX OFFICER (HQTRS) (EXEMPTION), JAIPUR
ITA 847/JPR/2017[2012-13]Status: DisposedITAT JaipurAY 2012-13
SHRI YOGENDRA KHANDELWAL,JAIPUR vs ACIT, JAIPUR
ITA 906/JPR/2012[2009-10]Status: DisposedITAT JaipurAY 2009-10
SRI K PRAVEEN vs SRI B S NAGARAJ
WP/1647/2018ITAT Karnataka
B.VEERAPPA
ITO, WARD-29(4), KOLKATA, KOLKATA vs SHRI KHAGENDRA NATH DAS, KOLKATA
ITA 1956/KOL/2017[2009-10]Status: DisposedITAT KolkataAY 2009-10
DCIT, CC-VIII, KOLKATA, KOLKATA vs M/S ELAR SECURITIES PVT LTD., KOLKATA
ITA 832/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CC-VIII, KOLKATA, KOLKATA vs M/S TAPASYA FINVEST PVT. LTD., KOLKATA
ITA 831/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CC-VIII, KOLKATA, KOLKATA vs M/S BRILLIANT VYAPAAR PVT. LTD., KOLKATA
ITA 828/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CC-VIII, KOLKATA, KOLKATA vs M/S PIYUSH MERCANTILE PVT. LTD., KOLKATA
ITA 827/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CC-VIII, KOLKATA, KOLKATA vs M/S RAJRISHABH FINANCE & INVESTMENT, KOLKATA
ITA 826/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CC-VIII, KOLKATA, KOLKATA vs M/S BPO FINANCE & INVESTMENT PVT LTD., KOLKATA
ITA 822/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CC-VIII, KOLKATA, KOLKATA vs M/S BRAGGART VYAPAAR PVT LTD., KOLKATA
ITA 818/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CC-VIII, KOLKATA, KOLKATA vs M/S PANCHMUKHI PROPERTIES PVT. LTD., KOLKATA
ITA 816/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CC-VIII, KOLKATA, KOLKATA vs M/S ASCENT VYAPAAR PVT. LTD., KOLKATA
ITA 814/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ORIGINAL KERALA JEWELLERS,CHENNAI vs DCIT, CHENNAI
ITA 196/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ORIGINAL KERALA JEWELLERS,CHENNAI vs DCIT, CHENNAI
ITA 195/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT CORPORATE CIRCLE 2(1), CHENNAI vs G.M.PENS INTERNATIONAL PVT. LTD., CHENNAI
ITA 1949/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
ORIGINAL KERALA JEWELLERS,CHENNAI vs DCIT, CHENNAI
ITA 194/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ORIGINAL KERALA JEWELLERS,CHENNAI vs DCIT, CHENNAI
ITA 193/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ORIGINAL KERALA JEWELLERS,CHENNAI vs DCIT, CHENNAI
ITA 192/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
ORIGINAL KERALA JEWELLERS,CHENNAI vs DCIT, CHENNAI
ITA 191/CHNY/2017[2007-08]Status: DisposedITAT ChennaiAY 2007-08
GOPAL SRINIVASAN,CHENNAI vs DCIT, CHENNAI
ITA 948/CHNY/2016[2008-2009]Status: DisposedITAT ChennaiAY 2008-2009
DCIT, CHENNAI vs GOPAL SRINIVASAN, CHENNAI
ITA 1423/CHNY/2016[2008-2009]Status: DisposedITAT ChennaiAY 2008-2009
ITO, CHENNAI vs BHAKTAVATSALAM MEMORIAL TRUST, CHENNAI
ITA 684/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DDIT, CHENNAI vs BHAKTAVATSALAM MEMORIAL TRUST, CHENNAI
ITA 971/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
DCIT, CHENNAI vs M/S WOOD STOCK PRIVATE LIMITED, CHENNAI
ITA 1814/CHNY/2007[2002-03]Status: DisposedITAT ChennaiAY 2002-03
MANHARLAL B. MEHTA,THANE vs ITO 32(2)(3), MUMBAI
ITA 892/MUM/2018[2013-14]Status: DisposedITAT MumbaiAY 2013-14
COVERT TRADING P. LTD,MUMBAI vs ITO 6(2)(1), MUMBAI
ITA 38/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SOLVAY PHARMA INDIA LTD,MUMBAI vs PR CIT RG 2, MUMBAI
ITA 3585/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHIVA CREDIT CO-OPERATIVE SOCIETY LTD,HONNALI vs INCOME TAX OFFICER WARD-2, SHIMOGA
ITA 2188/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
SHIVA CREDIT CO-OPERATIVE SOCIETY LTD,HONNALI vs INCOME TAX OFFICER WARD-2, SHIMOGA
ITA 2187/BANG/2017[2011-12]Status: DisposedITAT BangaloreAY 2011-12