Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
THE BHARAT COOPERATIVE BANK (MUMBAI) LTD,MUMBAI vs DCIT (OSD) -1, MUMBAI
ITA 3853/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SAMOSARAN YARNS P.LTD,MUMBAI vs ASST CIT 1(3)(1), MUMBAI
ITA 3849/MUM/2016[2004-05]Status: DisposedITAT MumbaiAY 2004-05
DCIT CEN CIR 7(1), MUMBAI vs RAKESH JHUNJHUNWALA, MUMBAI
ITA 3821/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT (E) 2(1), MUMBAI vs SAIFEE HOSPITAL TRUST, MUMBAI
ITA 3318/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
GEORGE BRITTO JESUDAS,THANE vs ITO 2(3), THANE
ITA 298/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
JCIT(OSD), CC-8(1), MUMBAI vs GREEN WATER RESORT PVT.LTD.,
ITA 2843/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
TOKHEIM INDIA PVT. LTD.,NAVI MUMBAI vs DCIT CIR. - 10 (3), MUMBAI
ITA 2737/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
AJAYKUMAR SHROFF,MUMBAI vs ACIT - 31 (1), MUMBAI
ITA 2202/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CIR 4, THANE vs KUNDAN INDUSTRIES LTD, THANE
ITA 187/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 10(2)(2), MUMBAI vs MIRC ELECTRONICS LTD, MUMBAI
ITA 1523/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT 14(2)(1), MUMBAI vs ICICI LOMBARD GENERAL INSURANCE CO.. LTD, MUMBAI
ITA 1432/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
INDRANI SUNIL PILLAI,MUMBAI vs ACIT 21(1), MUMBAI
ITA 1339/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
JAGDISH UTTAM PARAB,THANE vs ITO 1(4), THANE
ITA 5497/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SATRA PROPERTIES (INDIA) LTD,MUMBAI vs CIT 41, MUMBAI
ITA 4913/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO 14(3)(4), MUMBAI vs SIMLA STEELS P.LTD, MUMBAI
ITA 4870/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 14(3)(4), MUMBAI vs SIMLA STEELS P.LTD, MUMBAI
ITA 4869/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SIMLA STEEL P.LTD,MUMBAI vs ITO 14(3)(4), MUMBAI
ITA 4678/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SIMLA STEEL P.LTD,MUMBAI vs ITO 14(3)(4), MUMBAI
ITA 4677/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BOOZ & COMPANY (M.E) FZ-LLC THROUGH THE OFFICIAL LIQUIDATOR BUSINESS MIDDLE EAST,MUMBAI vs DDIT (IT) 3(2), MUMBAI
ITA 4063/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CEN CIR 2(2), MUMBAI vs BHAVESH L. GALA, MUMBAI
ITA 2542/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CEN CIR 2(2), MUMBAI vs BHAVESH L. GALA, MUMBAI
ITA 2541/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CEN CIR 2(2), MUMBAI vs BHAVESH L. GALA, MUMBAI
ITA 2540/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CEN CIR 2(2), MUMBAI vs LAKHAMSHI J GALA, MUMBAI
ITA 2537/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CEN CIR 2(2), MUMBAI vs LAKHAMSHI J GALA, MUMBAI
ITA 2536/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CEN CIR 2(2), MUMBAI vs LAKHAMSHI J GALA, MUMBAI
ITA 2535/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT CEN CIR 2(2), MUMBAI vs LAKHAMSHI J GALA, MUMBAI
ITA 2534/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
LAKAMSHI J GALA,MUMBAI vs DCIT CC 2(2), MUMBAI
ITA 2406/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
LAKAMSHI J GALA,MUMBAI vs DCIT CC 2(2), MUMBAI
ITA 2405/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
LAKAMSHI J GALA,MUMBAI vs DCIT CC 2(2), MUMBAI
ITA 2404/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
LAKAMSHI J GALA,MUMBAI vs DCIT CC 2(2), MUMBAI
ITA 2403/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
