Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
ITO, WARD-32(4), KOLKATA, KOLKATA vs SRI VIRAJ KEJRIWAL, KOLKATA
ITA 1860/KOL/2017[2014-15]Status: DisposedITAT KolkataAY 2014-15
ITO, WARD-8(2), KOLKATA, KOLKATA vs M/S. DUNLOP RUBBERS LTD., KOLKATA
ITA 1801/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
M/S SARBARI SUPLIMENTARY C. S. SHOP,PURULIA vs ITO, WD-3(4), KOLKATA, PURULIA
ITA 860/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
M/S SARBARI SUPLIMENTARY C. S. SHOP,PURULIA vs ITO, WD-3(4), KOLKATA, PURULIA
ITA 858/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ACIT(TDS) CIRCLE - 1, KOLKATA, KOLKATA vs M/S. EARNEST TOWERS PVT. LTD., KOLKATA
ITA 243/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
ACIT(TDS) CIRCLE - 1, KOLKATA, KOLKATA vs M/S. EARNEST TOWERS PVT. LTD., KOLKATA
ITA 242/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ACIT, CIRCLE - 40, KOLKATA, KOLKATA vs THE WEST BENGAL STATE CO-OPERATIVE BANK LIMITED, KOLKATA
ITA 237/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ITO, WD-33(1), KOLKATA, KOLKATA vs M/S DALHOUSIE EXCHANGE, KOLKATA
ITA 150/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
PRADIP BARDHAN vs ITO, WD-33(3), KOLKATA,
ITA 1308/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
PRADIP BARDHAN,KOLKATA vs ITO, WD-33(3), KOLKATA, KOLKATA
ITA 1307/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
MD. HASSAN IMAM,KOLKATA vs ITO, WD-53(3), KOLKATA, KOLKATA
ITA 1211/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
ACIT, CIR-3(TDS), KOLKATA, KOLKATA vs VODAFONE MOBILE SERVICES LTD. (FORMERLY KNOWN AS VODAFONE SOUTH LTD.), KOLKATA
ITA 1072/KOL/2016[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
ACIT, CIR-3(TDS), KOLKATA, KOLKATA vs VODAFONE MOBILE SERVICES LTD. (FORMERLY KNOWN AS VODAFONE EAST LTD.), KOLKATA
ITA 1071/KOL/2016[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
DCIT, CIR-1, DURGAPUR, DURGAPUR vs RAJESH FALOR, DURGAPUR
ITA 997/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
M/S METROPOLITAN ENGINEERS CO-OPERATIVE SOCIETY LTD.,NADIA vs CIT-14, KOLKATA, NADIA
ITA 829/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CIR-2, JALPAIGURI, JALPAIGURI vs M/S UTTAR BANGA KSHETRIYA GRAMIN BANK, COOCHBIHAR
ITA 706/KOL/2015[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
DCIT, CIR-4(2), KOLKATA, KOLKATA vs M/S THE BORMAH JAN TEA CO. (1936) LTD., KOLKATA
ITA 665/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CIR-10(1), KOLKATA, KOLKATA vs M/S ROSEWOOD PROJECT (P) LTD., KOLKATA
ITA 1406/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
P. P. SUPPLIERS & AGENCIES PVT. LTD.,KOLKATA vs DCIT, CIR-2, KOLKATA, KOLKATA
ITA 1042/KOL/2015[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
CHETAN KHARA,KOLKATA vs ITO, WD-34(3), KOLKATA, KOLKATA
ITA 682/KOL/2014[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
ANIL PODDAR,KOLKATA vs ITO,WARD-50(4), KOLKATA, KOLKATA
ITA 2090/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
DDIT(IT)-1(1), KOLKATA, KOLKATA vs MR. GAUTAM BHATTACHARYA, KOLKATA
ITA 1986/KOL/2014[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
PRODYUT DHAR,SOUTH 24 PARGANAS vs JCIT, RANGE-53, KOLKATA, KOLKATA
ITA 1788/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
INDUS BEST HOSPITALITY & REALTORS P.LTD,MUMBAI vs PR CIT 6, MUMBAI
ITA 3125/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DHANRAJ MILLS P.LTD,PALGHAR vs ACIT (OSD-II) CR 7, THANE
ITA 1255/MUM/2017[1993-94]Status: DisposedITAT MumbaiAY 1993-94
OPAL ASIA LOGISTICS P.LTD,MUMBAI vs ACIT 10(2),
ITA 819/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
AJANTA PHARMA LTD,MUMBAI vs DCIT CEN CIR 7(2), MUMBAI
ITA 6882/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT (TDS) CIR. - 1(2), MUMBAI vs FIRST SOURCE SOLUTIONS LTD., MUMBAI
ITA 6110/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT CC 6(4), MUMBAI vs J M BAXI & CO, MUMBAI
ITA 4234/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ASHOK P. SHAH,MUMBAI vs ITO 14(2)(1), MUMBAI
ITA 4101/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
