Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
ANIL PODDAR,KOLKATA vs ITO,WARD-50(4), KOLKATA, KOLKATA | BharatTax
Home
/
ANIL PODDAR,KOLKATA vs. ITO,WARD-50(4), KOLKATA, KOLKATA
ANIL PODDAR,KOLKATA vs. ITO,WARD-50(4), KOLKATA, KOLKATA
Bookmark
Report Error
PDF
ITA 2090/KOL/2014
Status: Disposed
ITAT Kolkata
19 January 2018
AY 2009-2010
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead