Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
THE PR COMMISSIONER OF INCOME TAX vs M/S HEWLETT PACKARD GLOBAL
ITA/332/2017ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
COMMISISONER OF vs M/S PODAR EDUCATION TRUST
ITA/288/2016ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
PR. COMMISSIONER OF INCOME TAX-7 vs M/S TELELOGIC INDIA PVT LTD
ITA/230/2017ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-1 vs M/S MOONSTAR SECURITIES TRADING AND FINANCE CO. PVT. LTD.,
ITA/84/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-1 vs M/S MOONSTAR SECURITIES TRADING AND FINANCE CO. PVT. LTD.,
ITA/83/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-2 vs M/S.BHARTI BT INTERNET LTD.
ITA/59/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-2 vs M/S.BHARTI BT INTERNET LTD.
ITA/58/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PR. COMMISSIONER OF INCOME TAX-6, NEW DELHI vs MAYAR INDIA LTD.
ITA/85/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
ITO, WARD - 27(1), HALDIA, PURBA MEDINIPUR vs NEW BARH JEWELLERS, PURBA MEDINIPUR
ITA 1702/KOL/2017[2009-10]Status: DisposedITAT KolkataAY 2009-10
M/S P. R. TRADING CO.,HOOGHLY vs ITO, WD-2(2), HOOGHLY, HOOGHLY
ITA 204/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ACIT, CIRCLE-40, KOLKATA, KOLKATA vs M/S WEST BENGAL STATE CONSUMERS CO-OPERATIVE FEDERATION LIMITED, KOLKATA
ITA 1641/KOL/2016[2011-12]Status: DisposedITAT KolkataAY 2011-12
JEEVAN DIESELS & ELECTRICALS LTD.,KOLKATA vs ITO, WD-2(3), KOLKATA, KOLKATA
ITA 1206/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
ITO, WD-29(1), KOLKATA, KOLKATA vs M/S SPECIAL LEATHER INDUSTRIES, KOLKATA
ITA 1505/KOL/2015[2008-09]Status: DisposedITAT KolkataAY 2008-09
INDIAN INSTITUTE OF CEMICAL ENGINEERS,KOLKATA vs ITO(E) 1-KOLKATA, KOLKATA
ITA 1777/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
M/S. DAYAL ROAD LINES,HOWRAH vs ITO, WARD - 56(3), KOLKATA, KOLKATA
ITA 1476/KOL/2010[2005-06]Status: DisposedITAT KolkataAY 2005-06
K.P.R.MILL LIMITED,CHENNAI vs ACIT CORPORATE CIRCLE 2, COIMBATORE
ITA 1915/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
TAMILNADU INDUSTRIAL DEVELOPMENT CORPORATION LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 1160/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
TAMILNADU INDUSTRIAL DEVELOPMENT CORPORATION LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 1159/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
RENAULT NISSAN TECHNOLOGY & BUSINESS CENTRE INDAI PRIVATE LIMITED,KANCHEEPURAM vs DCIT, CHENNAI
ITA 3464/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, CHENNAI vs RENAULT NISSAN TECHNOLOGY & BUSINESS CENTRE INDIA (P) LTD., KANCHEEPURAM
ITA 3418/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
M/S. UNITED ALCOBEV PVT. LTD.,CHENNAI vs ACIT, CHENNAI
ITA 2815/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
RENAULT NISSAN TECHNOLOGY & BUSINESS CENTRE INDIA P. LTD.,KANCHEEPURAM vs DCIT, CHENNAI
ITA 2500/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
DCIT, CHENNAI vs M/S. RENAULT NISSAN TECHNOLOGY & BUSINESS CENTRE INDIA (P) LTD., KANCHEEPURAM
ITA 2260/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
JALAN CAPITAL PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, RANGE-8(2), MUMBAI
ITA 6149/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
VEENA INVESTMENT P.LTD,MUMBAI vs DCIT CIR 7(3), MUMBAI
ITA 3402/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 4(1)(1), MUMBAI vs CROWN CONSULTANTS (P) LTD, MUMBAI
ITA 717/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CC 3(1) CEN RG 3, MUMBAI vs SAROVAR HOMES P.LTD, MUMBAI
ITA 466/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 21(1), MUMBAI vs CHOUDHARY EXPORTS, MUMBAI
ITA 3931/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO 24(1)(2), MUMBAI vs ANUSUYA R. GUPTA, MUMBAI
ITA 3915/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIRT 32(3), MUMBAI vs RAJRANI S. GUPTA, MUMBAI
ITA 3874/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
