Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
SHAMSHER SINGH,HYDERABAD vs DY.CIT, CENTRAL CIRCL-7, HYDERABAD
ITA 929/HYD/2014[2008-09]Status: DisposedITAT HyderabadAY 2008-09
SHAMSHER SINGH,HYDERABAD vs DY.CIT, CENTRAL CIRCL-7, HYDERABAD
ITA 928/HYD/2014[2007-08]Status: DisposedITAT HyderabadAY 2007-08
SHAMSHER SINGH,HYDERABAD vs DY.CIT, CENTRAL CIRCL-7, HYDERABAD
ITA 927/HYD/2014[2003-04]Status: DisposedITAT HyderabadAY 2003-04
TEJ PRATAP SINGH,HYDERABAD vs DY.CIT, CENTRAL CIRCL-7, HYDERABAD
ITA 926/HYD/2014[2008-09]Status: DisposedITAT HyderabadAY 2008-09
TEJ PRATAP SINGH,HYDERABAD vs DY.CIT, CENTRAL CIRCL-7, HYDERABAD
ITA 925/HYD/2014[2007-08]Status: DisposedITAT HyderabadAY 2007-08
TEJ PRATAP SINGH,HYDERABAD vs DY.CIT, CENTRAL CIRCL-7, HYDERABAD
ITA 924/HYD/2014[2003-04]Status: DisposedITAT HyderabadAY 2003-04
T. RANA PRATAP SINGH,HYDERABAD vs DY.CIT, CENTRAL CIRCL-7, HYDERABAD
ITA 923/HYD/2014[2008-09]Status: DisposedITAT HyderabadAY 2008-09
K. BEERAN KUTTI, TIRUPATHI,TIRUPATHI vs ITO, WARD-1(1). TIRUPATHI], TIRUPATHI
ITA 715/HYD/2017[2010-11]Status: DisposedITAT HyderabadAY 2010-11
T. RANA PRATAP SINGH,HYDERABAD vs DY.CIT, CENTRAL CIRCL-7, HYDERABAD
ITA 922/HYD/2014[2007-08]Status: DisposedITAT HyderabadAY 2007-08
T. RANA PRATAP SINGH,HYDERABAD vs DY.CIT, CENTRAL CIRCL-7, HYDERABAD
ITA 921/HYD/2014[2003-04]Status: DisposedITAT HyderabadAY 2003-04
DY.CIT, CENTRAL CIRCLE-7, HYDERABAD vs T RANA PRATAP SINGH & OTHERS (AOP), R.R.DIST
ITA 868/HYD/2014[2008-09]Status: DisposedITAT HyderabadAY 2008-09
DY.CIT, CENTRAL CIRCLE-7, HYDERABAD vs T RANA PRATAP SINGH & OTHERS (AOP), R.R.DIST
ITA 867/HYD/2014[2007-08]Status: DisposedITAT HyderabadAY 2007-08
DY.CIT, CENTRAL CIRCLE-7, HYDERABAD vs T RANA PRATAP SINGH & OTHERS (AOP), R.R.DIST
ITA 865/HYD/2014[2003-04]Status: DisposedITAT HyderabadAY 2003-04
DCIT., (EXEMPTIONS), HYDERABAD, HYDERABAD vs BALAJEE ARUN EDUCATIONAL SOCIETY, SECUNDERABAD
ITA 1919/HYD/2014[2008-09]Status: DisposedITAT HyderabadAY 2008-09
ST. JUDE MEDICAL INDIA PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-3(2), HYDERABAD
ITA 1425/HYD/2014[2006-07]Status: DisposedITAT HyderabadAY 2006-07
DCIT, CIRCLE - 16(2), HYDERABAD vs M/S MAHESHWARI MEGA VENTURES LIMITED, HYDERABAD
ITA 1352/HYD/2014[2006-07]Status: DisposedITAT HyderabadAY 2006-07
ASST.CIT, CIRCLE-9(1), HYDERABAD vs M/S S.K.R.CONSTRUCTIONS, SURYAPET
ITA 1878/HYD/2013[2010-11]Status: DisposedITAT HyderabadAY 2010-11
SKR CONSTRUCTIONS,HYDERABAD vs ADDL.COMMISSIONER OF INCOME TAX, RG-9, HYDERABAD
ITA 1819/HYD/2013[2010-11]Status: DisposedITAT HyderabadAY 2010-11
THE ACIT, CIRCLE-6, SURAT vs M/S. C.R.PATEL, SURAT
ITA 2959/AHD/2014[2011-12]Status: DisposedITAT SuratAY 2011-12
DCIT, CIRCLE-16(2), HYDERABAD, HYDERABAD vs MARGADARSI MARKETING PRIVATE LIMITED, HYD, HYDERABAD
ITA 763/HYD/2017[2011-12]Status: DisposedITAT HyderabadAY 2011-12
AUTOFIN LIMITED, SECUNDERABAD,HYDERABAD vs ITO, WARD-1(1), HYDERABAD, HYDERABAD
ITA 736/HYD/2017[2010-11]Status: DisposedITAT HyderabadAY 2010-11
DIWAKAR SOLAR PROJECTS LTD., (FORMERLY KNOWN AS M/S. DIWAKAR SOLAR PROJECTS PVT.LTD.), HYD,HYDERABAD vs ITO, WARD-17(1), HYD, HYDERABAD
ITA 1218/HYD/2016[2012-13]Status: DisposedITAT HyderabadAY 2012-13
THE ANDHRA BANK EMPLOYEES'S CO-OPERATIVE BANK LTD., HYD,HYDERABAD vs DCIT, CIRCLE-2(3), HYDERABAD, HYDERABAD
ITA 1132/HYD/2016[2010-11]Status: DisposedITAT HyderabadAY 2010-11
GAR CORPORATION PVT.LTD. (FORMERLY GSR HOTELS & ESTATES PVT.LTD), HYD,HYDERABAD vs DCIT, CIRCLE-2(2), HYDERABAD, HYDERABAD
ITA 1128/HYD/2016[2005-06]Status: DisposedITAT HyderabadAY 2005-06
K. BALA VISHNU RAJU, HYD,HYDERABAD vs DCIT, CIRCLE-6(1), HYD, HYDERABAD
ITA 825/HYD/2015[2007-08]Status: DisposedITAT HyderabadAY 2007-08
SHASHI KANT KHETAN,JHUNJHUNU vs ASSISTANT COMMISSIONER OF INCOME TAX, JHUNJHUNU
ITA 986/JPR/2017[2013-14]Status: DisposedITAT JaipurAY 2013-14
M/S RAJASTHAN FORT & PALACE PVT. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 597/JPR/2017[2009-10]Status: DisposedITAT JaipurAY 2009-10
DCIT, JAIPUR vs PREMIUM BARS (P) LTD, JAIPUR
ITA 143/JPR/2017[2010-11]Status: DisposedITAT JaipurAY 2010-11
OFFICIAL LIQUIDATOR
OLR/1/2018ITAT Karnataka
A.S.BOPANNA
PR COMMISSIONER OF INCOME TAX-6 vs M/S SYMBOL TECHNOLOGIES INDIA PVT.LTD.
ITA/214/2017ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
