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ITAT Visakhapatnam Bench

4,012 judgments

SITHA MAHALAKSHMI KATAMANENI,VIJAYAWADA vs INCOME TAX OFFICER, CENTRAL CIRCLE, VIJAYAWADA

ITA 226/VIZ/2026[2015-16]Status: Disposed31/8/2026AY 2015-16

SAI GIRIDHAR VEMULA,VIJAYAWADA vs DCIT, CIRCLE - 1(1), VIJAYAWADA

ITA 141/VIZ/2026[2020-21]Status: Disposed31/8/2026AY 2020-21

KESAVA REDDY MADDIREDDY,VIJAYAWADA vs INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA

ITA 126/VIZ/2026[2020-21]Status: Disposed31/8/2026AY 2020-21

VEERANARAYANA KOTAGIRI NAGESWARA RAO,GUNTUR vs INCOME-TAX OFFICER, WARD-1(1), GUNTUR

ITA 805/VIZ/2025[2015-16]Status: Disposed31/8/2026AY 2015-16

NACSTONE MARKETING,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1(1), VISAKHAPATNAM

ITA 710/VIZ/2025[2023-24]Status: Disposed31/8/2026AY 2023-24

JONNALAGADDA VENKATA GIRI,VISAKHAPATNAM vs ACIT, CENTRAL CIRCLE-1, VISAKHAPATNAM

ITA 665/VIZ/2025[2014-15]Status: Disposed31/8/2026AY 2014-15

CHEKURI RAVI VARMA,TANUKU vs ITO, WARD - 1, TANUKU

ITA 650/VIZ/2025[2006-07]Status: Disposed31/8/2026AY 2006-07

TIRUPATAIAH PHANITHI,HYDERABAD vs ITO, WARD-1(1), VIJAYAWADA

ITA 608/VIZ/2025[2017-18]Status: Disposed31/8/2026AY 2017-18

SRI VAIBHAVA LAKSHMI ENTERPRISES PRIVATE LIMITED,NANDIGAMA MANDAL vs ACIT, CIRCLE-2(1), VIJAYAWADA

ITA 605/VIZ/2025[2017-18]Status: Disposed31/8/2026AY 2017-18

KIRAN KUMAR KAMMILI,VISAKHAPATNAM vs ITO, WARD INTERNATIONAL TAXATION, VISAKHAPATNAM

ITA 234/VIZ/2022[2018-19]Status: Disposed31/8/2026AY 2018-19

RANAR AGROCHEM LIMITED,PARAWADA vs DEPUTY COMMISSIONER OF INCOME TAX, VISAKHAPATNAM

ITA 288/VIZ/2024[2014-15]Status: Disposed31/8/2026AY 2014-15

Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)

SAYIBBI SHAIK,GUNTUR vs INCOME TAX OFFICER, WARD 1, NARASARAOPET

ITA 74/VIZ/2026[2016-17]Status: Disposed25/8/2026AY 2016-17

AVANTHI KANURI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1(1), VISAKHAPATNAM

ITA 9/VIZ/2026[2016-17]Status: Disposed21/8/2026AY 2016-17

SATYAVENKATA SUBHRAMANYA SUDHAKAR PUPPALA,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD 2(5), VISAKHAPATNAM

ITA 866/VIZ/2026[2021-2022]Status: Disposed21/8/2026AY 2021-2022

SATYAVENKATA SUBHRAMANYA SUDHAKAR PUPPALA,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD 2(5), VISAKHAPATNAM

ITA 865/VIZ/2026[2020-2021]Status: Disposed21/8/2026AY 2020-2021

VENKATABALA SUBRAHMANYAM APPALA,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD 1(1), RAJAHMUNDRY

ITA 864/VIZ/2026[2021-2022]Status: Disposed21/8/2026AY 2021-2022

VENKATABALA SUBRAHMANYAM APPALA,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD 1(1), RAJAHMUNDRY

ITA 863/VIZ/2026[2020-2021]Status: Disposed21/8/2026AY 2020-2021

RAMA KRISHNA GUDALA HARE,BHIMAVARAM vs INCOME TAX OFFICER, WARD 1, BHIMAVARAM

ITA 859/VIZ/2026[2021-2022]Status: Disposed21/8/2026AY 2021-2022

PRABHAKARA SASTRY PILLUTLA,VIJAYAWADA vs INCOME TAX OFFICER, WARD 2(1), C R BUILDING

ITA 858/VIZ/2026[2021-2022]Status: Disposed21/8/2026AY 2021-2022

PRABHAKARA SASTRY PILLUTLA,VIJAYAWADA vs INCOME TAX OFFICER, WARD 2(1), C R BUILDING

ITA 857/VIZ/2026[2020-2021]Status: Disposed21/8/2026AY 2020-2021