← All Benches

ITAT Visakhapatnam Bench

4,022 judgments

SWARAJYAM DONTIREDDY,GUNTUR vs INCOME TAX OFFICER, WARD-2(1), GUNTUR

ITA 217/VIZ/2024[2016-17]Status: Disposed13/5/2025AY 2016-17

Shri Vijay Pal Rao, Vice-President A N D Shri S. Balakrishnan, Accountant Member | Appeal No. | Assessee | Respondent | A.Y | |:-------------|:-----------------------------------------------------------------------|:-------------------------------|:---------| | 209/Viz/2024 | Konda Srinivasa Reddy, Guntur, PAN:AAFHK9821E | Income Tax Officer Ward 2(1) Guntur | 2016-17 | | 216/Viz/2024 | Veerareddy Gogula Guntur PAN:BYAPG6481J | Do - | -do- | | 217/Viz/2024 | Swarajyam Dontireddy Gu

VEERAREDDY GOGULA,GUNTUR vs INCOME TAX OFFICER, WARD-2(1), GUNTUR

ITA 216/VIZ/2024[2016-17]Status: Disposed13/5/2025AY 2016-17

Shri Vijay Pal Rao, Vice-President A N D Shri S. Balakrishnan (Accountant Member)

KONDA SRINIVASA REDDY,GUNTUR vs INCOME TAX OFFICER, WARD-2(1), GUNTUR

ITA 209/VIZ/2024[2016-17]Status: Disposed13/5/2025AY 2016-17

Shri Vijay Pal Rao, Vice-President A N D Shri S. Balakrishnan (Accountant Member)

VIJAYALAKSHMI VALATHURU,TADEPALLI vs COMMISSIONER OF INCOME TAX (APPEALS), FACELESS ASSESSMENT

ITA 207/VIZ/2024[2017-18]Status: Disposed13/5/2025AY 2017-18

WALTAIR TRADERS,VISAKHAPATNAM vs NEAC, DELHI

ITA 144/VIZ/2024[2018-19]Status: Disposed13/5/2025AY 2018-19

WELLFARE RESORTS AND FARMS PVT LTD,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1), VISAKHAPATNAM

ITA 408/VIZ/2024[2014-15]Status: Disposed7/5/2025AY 2014-15

Shri Vijay Pal Rao, Vice-President A N D Shri S. Balakrishnan (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VIJAYAWADA vs THE KRISHNA DISTRICT MILK PRODUCERS MUTUALLY AIDED CO OP UNION LIMITED, VIJAYAWADA

ITA 370/VIZ/2024[2017-18]Status: Disposed6/5/2025AY 2017-18

JASTI VENKATAPATHI RAO,GUNTUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), GUNTUR

ITA 365/VIZ/2024[2018-19]Status: Disposed5/5/2025AY 2018-19

SHRI VIJAY PAL RAO, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)

NAGESH BABU VALIVETI,VIJAYAWADA vs INCOME TAX OFFICER (INTERNAL TAXATION), VIJAYAWADA

ITA 9/VIZ/2025[2012-13]Status: Disposed30/4/2025AY 2012-13

SHRI VIJAY PAL RAO, HON'BLE VICE PRESIDENT S, SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)

BVN MODULAR DESIGNERS (P) LTD,RAJAHMUNDRY vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2, RAJAHMUNDRY

ITA 193/VIZ/2025[2017-18]Status: Disposed30/4/2025AY 2017-18

Shri Vijay Pal Rao (Vice President), Shri Balakrishnan S. (Accountant Member)

DADI VENKATA RAMESWARA RAO,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-2(1), VISAKHAPATNAM

ITA 191/VIZ/2025[2017-18]Status: Disposed30/4/2025AY 2017-18

Shri Vijay Pal Rao (Vice President), Shri Balakrishnan S. (Accountant Member)

INCOME TAX OFFICER, WARD-1(1), VIJAYAWADA, VIJAYAWADA vs THE CHINTALAPADU PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LIMITED, CHINTALAPADU VILLAGE

ITA 153/VIZ/2025[2020-21]Status: Disposed30/4/2025AY 2020-21

Shri Vijay Pal Rao (Vice President), Shri Balakrishnan S. (Accountant Member)

SRI KANAKA MAHALAKSHMI AMMAVARI TEMPLE,BURUJUPETA vs CPC, BANGALORE

ITA 358/VIZ/2024[2015-16]Status: Disposed29/4/2025AY 2015-16

SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

VIJAYAM CHARITABLE TRUST,MANDAPETA vs INCOME TAX OFFICER (EXEMPTIONS WARD), RAJAHMUNDRY

ITA 87/VIZ/2025[2023-24]Status: Disposed28/4/2025AY 2023-24

Shri Vijay Pal Rao, Vice-President A N D Shri S. Balakrishnan (Accountant Member)

THE REDDYS CULTURAL ASSOCIATION,RAJAHMUNDRY vs INCOME TAX OFFICER ( EXEMPTIONS WARD), RAJAHMUNDRY

ITA 86/VIZ/2025[2022-23]Status: Disposed28/4/2025AY 2022-23

Shri Vijay Pal Rao (Vice President), Shri Balakrishnan S. (Accountant Member)

WALTAIR CHRISTIAN ASSEMBLY TRUST,VISAKHAPATNAM vs INCOME TAX OFFICER (EXEMPTION WARD), VISAKHAPATNAM

ITA 85/VIZ/2025[2023-2024]Status: Disposed28/4/2025AY 2023-2024

Shri Vijay Pal Rao (Vice President), Shri Balakrishnan S. (Accountant Member)

JANAKULAM FOUNDATION,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(3), VISAKHAPATNAM

ITA 30/VIZ/2025[NA]Status: Disposed28/4/2025

SHRI VIJAY PAL RAO, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1), VISAKHAPATNAM vs MURALIKRISHNA VADDI, VISAKHAPATNAM

ITA 494/VIZ/2024[2018-19]Status: Heard28/4/2025AY 2018-19

Shri Vijay Pal Rao, Vice-President A N D Shri Balakrishnan, S. (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1), VISAKHAPATNAM vs SSNR PROJECTS PRIVATE LIMITED, VISAKHAPATNAM

ITA 486/VIZ/2024[2015-16]Status: Disposed28/4/2025AY 2015-16

SHRI VIJAY PAL RAO, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)

PONNAM BHAVANI,VIJAYAWADA vs THE INCOME TAX OFFICER (INTERNATIONAL TAXATION), VIJAYAWADA

ITA 332/VIZ/2024[2014-15]Status: Heard28/4/2025AY 2014-15

Shri Vijay Pal Rao, Vice-President A N D Shri Balakrishnan, S. Accountant Member आ.अपी.सं / ITA Nos.331 & 332/Viz/2024 (निर्धारण वर्ष/Assessment Years: 2012-13 & 2014-15) | Smt. Ponnam Bhavani | Vs. | Income Tax Officer | | Vijayawada | | (International Taxation) | | PAN:AJZPP5085E | | Vijayawada | | (Appellant) | | (Respondent) | | निर्धारिती द्वारा /Assessee by: | Shri G.V.N. Hari, Advocate | | राजस्व द्वारा / Revenue by:: | Dr. Aparna Villuri, Sr. AR | | सुनवाई की तारीख / Date of hearing