ITAT Visakhapatnam Bench
4,022 judgments
SRINIVASA RAO CHUNDURI,TANUKU vs THE INCOME TAX OFFICER, WARD-2, TANUKU
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
SRIKANTH ATLURI,VIJAYAWADA vs INCOME TXA OFFICER, WARD-2(3), VIJAYAWADA
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
RAMA PRASAD KESABOYINA,MANGALAGIRI vs JOINT COMMISSIONER OF INCOME TAX - 2, GUNTUR
MANNE HAREESH,TENALI vs INCOME-TAX OFFICER, WARD - 1(1),, GUNTUR
Shri Vijay Pal Rao (Vice President), Shri S. Balakrishnan (Accountant Member)
GARIMELLA VENKATA APPALA SARMA,VISAKHPATNAM vs INCOME-TAX OFFICER, WARD (INTERNATIONAL TAXATION), VISAKHAPATNAM
Dispute Resolution Panel (DRP) on 04.04.2024. DRP sought for the Remand Report from the Ld. AO with respect to the additional evidences submitted by the assessee. Ld. AO submitted the Remand Report on 29.11.2024. Considering the submissions, DRP agreed with the findings of the Ld. AO by dismissing the objections raised by the assessee. Based on the directions of the DRP, Ld. AO passed the final assessment order giving effect to the direction of the DRP on 21.01.2025.
MAA MAHAMAYA INDUSTRIES LIMITED,CHHATTISGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM
MAA MAHAMAYA INDUSTRIES LIMITED,CHHATTISGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM
SHRI V. DURGA RAO, HONBLE (Judicial Member), SHRI S BALAKRISHNAN, HONBLE (Accountant Member)
MAA MAHAMAYA INDUSTRIES LIMITED,CHHATTISGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM
MAA MAHAMAYA INDUSTRIES LIMITED,CHHATTISGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM
SHRI V. DURGA RAO, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
MAA MAHAMAYA INDUSTRIES LIMITED,CHHATTISGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM
SHRI V. DURGA RAO, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
RAVINDER SINGH CHAUHAN,DEHRADUN vs ITO, WARD-3(1), VISAKHAPATNAM
SHRI VEERAVALLI DURGA RAO, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
USHABALA CHITS PVT LTD,ELURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJAHMUNDRY
USHABALA CHITS PVT LTD,ELURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJAHMUNDRY
SHRI V. DURGA RAO, HONBLE (Judicial Member), SHRI S. BALAKRISHNAN, HONBLE (Accountant Member)
SAMPRADAAYAM CULTURAL TRUST,SRIKAKULAM vs INCOME TAX OFFICER (EXEMPTION WARD), VISAKHAPATNAM
SHRI VEERAVALLI DURGA RAO, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
ROTARY VIZIANAGARAM CENTRAL KAILASH BHOOMI SERVICE SOCIETY,VIZIANAGARAM vs INCOME TAX OFFICER (EXEMPTION WARD), VISAKAPATNAM
VIZAG RUNNERS SOCIETY,VISAKHAPATNAM vs INCOME TAX OFFICER (EXEMPTION WARD), VISAKHAPATNAM
SHRI VEERAVALLI DURGA RAO, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
SRI RAMANARAYANAM KSHETRA ANNA PRASADAM TRUST,VIZIANAGARAM vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), HYDERABAD
SHRI VEERAVALLI DURGA RAO, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
SRI RAJANI GOLD,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD-1(1), VIJAYAWADA
Shri Vijay Pal Rao (Vice President), Shri S. Balakrishnan (Accountant Member)
PADMAVATHI GURUVU,SRIKAKULAM vs INCOME-TAX OFFICER, WARD-2, SRIKAKULAM
SHRI VIJAY PAL RAO, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HONBLE (Accountant Member)
VIJAYA LAKSHMI RAVULA,GUNTUR vs INCOME TAX OFFICER, WARD-2(1), GUNTUR
Shri Vijay Pal Rao, Vice-President A N D Shri S. Balakrishnan (Accountant Member)