ITAT Visakhapatnam Bench
4,019 judgments
GOWRIPATNAM PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LIMITED,GOWRIPATNAM vs ITO, WARD-1, TADEPALLIGUDEM
MUDUNURI VENKATA SUBBARAJU,WEST GODAVARI vs INCOME TAX OFFICER, WARD-1, TANUKU
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, VISAKHAPATNAM vs SRI NARASIMHARAJU KANUMURI, VISAKHAPATNAM
Shri Ravish Sood (Judicial Member), Shri Balakrishnan S. (Accountant Member)
ANANDA AQUA EXPORTS,GANAPAVARAM vs INCOME TAX OFFICER, WARD-1, BHIMAVARM
MDR CRANES & INFRASTRUCTURE PVT LTD,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM
NO 368 KOLAKALURU PRIMARY AGRICULTURAL CO OPERATIVE CREDIT SOCIETY LIMITED,GUNTUR vs INCOME TAX OFFICER, WARD-1, TENALI
Shri Ravish Sood (Judicial Member), Shri Balakrishnan S. (Accountant Member)
STATE BANK OF HYDERABAD ( PRESENTLY MERGED WITH SBI),VIJAYAWADA vs INCOME TAX OFFICER, TDS WARD-1, VIJAYAWADA
Shri Ravish Sood (Judicial Member), Shri Balakrishnan S. (Accountant Member)
STATE BANK OF HYDERABAD (PRESENTLY MERGED WITH SBI),VIJAYAWADA vs INCOME TAX OFFICER, TDS WARD-1, VIJAYAWADA
us: "1. The order passed by the Learned CIT (Appeals) is against the law as well as on the facts of the case.
SRI KANAKA MAHALAKSHMI AMMAVARI TEMPLE,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS), VIJAYAWADA
SHRI VIJAY PAL RAO, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
NRI ACADEMY OF SICENCES,VIJAYAWADA vs INCOME TAX OFFICER, (EXEMPTION CIRCLE), VIJAYAWADA
SHRI VIJAY PAL RAO, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE ACCOUNTANT MEMBER आयकर अपीलसं./I.T.A.No.213/VIZ/2025 (निर्धारणवर्ष/ Assessment Year:2023-24) NRI ACADEMY OF SCIENCES 60-3-1/44 YK Buildings Bus Route No. 5 Ramachandra Nagar Vijayawada, Currency Nagar S.O. Vijayawada (Urban) Krishna - 520008, Andhra Pradesh [PAN:AAATN4207C] Vs. Income Tax Officer – Exemption Vijayawada करदाता का प्रतिनिधित्व/ Assessee Represented by : Shri C. Subrahmanyam, CA राजस्व का प्रतिनिधित्व/
INCOMETAX OFFICER, WARD-3(1), VISAKHAPATNAM vs SURENDRA NATH GUBBALA, VISAKHAPATNAM
SREE ANANTALAKSHMI TEXTILES PVT LTD,GUNTUR vs INCOME TAX OFFICER, TDS WARD-1, ELURU
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
RATNALA KASI VISWANADHA CHOUDARY,VIZIANAGARAM vs INCOME TAX OFFICER, WARD-1, VIZIANAGARAM
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
DEVI SEA FOODS LIMITED,VISAKHAPATNAM vs PRINCIPAL COMMISSIONER OF INCOME TAX, VISAKHAPATNAM
DCIT, CIRCLE - 3(1), VISAKHAPATNAM vs SNF INDIA PRIVATE LIMITED, VISAKHAPATNAM
DCIT, CIRCLE - 3(1), VISAKHAPATNAM vs SNF INDIA PRIVATE LIMITED, VISAKHAPATNAM
INCOME TAX OFFICER, WARD-2(1), GUNTUR vs SHIVANI COTTON INDUSTRIES PRIVATE LIMITED, GUNTUR
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1), VISAKHAPATNAM vs VIZAG RE-BARS PRIVATE LIMITED, VISAKHAPATNAM
SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, VISAKHAPATNAM vs RAJA RAO PARACHURI, VISAKHAPATNAM
Shri Ravish Sood (Judicial Member), Shri Balakrishnan S. (Accountant Member)
INCOME TAX OFFICER, WARD- 1(1),, GUNTUR vs POTTI KUMARA NAGA VENKATA SAI CHAKRAVARTHY, GUNTUR
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
