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ITAT Surat Bench

5,224 judgments

DINAL MAHENDRAKUMAR MODI,SURAT vs ITO, WARD 3(3)(1), SURAT

ITA 449/SRT/2025[2018-19]Status: Disposed15/5/2026AY 2018-19

KAMLESHKUMAR RAMESHBHAI GANDHI,VADODARA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(3), SURAT

ITA 1277/SRT/2025[2019-20]Status: Disposed15/5/2026AY 2019-20

RAJESHKUMAR JAYANTILAL PATEL,SURAT vs ITO - WARD 2(3) (4), SURAT

ITA 772/SRT/2025[2017-18]Status: Disposed13/5/2026AY 2017-18

JUMANA MUDREKA LOKHANDWALA,SURAT vs ITO, WARD-2(2)(1), SURAT

ITA 1254/SRT/2025[2017-18]Status: Disposed13/5/2026AY 2017-18

B M TRADERS,SILVASSA vs ITO, WARD SILVASSA, SILVASSA

ITA 1252/SRT/2025[2014-15]Status: Disposed13/5/2026AY 2014-15

ASIF ABBAS KHAN,GUJARAT vs INCOME TAX OFFICER, WARD - 1, VAPI, GUJARAT

ITA 1031/SRT/2025[2010-11]Status: Disposed13/5/2026AY 2010-11

ASIF ABBAS KHAN,GUJARAT vs INCOME TAX OFFICER, WARD - 1 VAPI, VAPI

ITA 1030/SRT/2025[2010-11]Status: Disposed13/5/2026AY 2010-11

VINAY INDERSING DHUPIA,SURAT vs ITO, CENTRAL CIRCLE 1(1)(1) , SURAT

ITA 1029/SRT/2025[2020-21]Status: Disposed13/5/2026AY 2020-21

HITENDRA PARBHUBHAI PATEL,SURAT vs ITO WARD 1(2)(6), SURAT

ITA 1227/SRT/2024[2017-18]Status: Disposed13/5/2026AY 2017-18

RAMJIBHAI GANESHBHAI MANGUKIYA,SURAT vs INCOME TAX OFFICER, WARD-3(2)(6), SURAT

ITA 186/SRT/2026[2012-13]Status: Disposed12/5/2026AY 2012-13

REKHABEN ASHOKKUMAR BUDHDEV,BARDOLI vs ITO, WARD 2(3)(4), SURAT

ITA 1377/SRT/2025[2020-21]Status: Disposed12/5/2026AY 2020-21

KAMLESHBHAI AMRUTLAL BHATIYA,AHMEDABAD vs ITO WARD 1(2)(6) SURAT, SURAT

ITA 67/SRT/2026[2008-09]Status: Disposed11/5/2026AY 2008-09

SURYAKANT DAVE,SURAT vs ITO WARD 3(2)(6) SURAT, SURAT

ITA 779/SRT/2025[2019-20]Status: Disposed11/5/2026AY 2019-20

ASHWIN SINGH,SURAT vs ITO, WARD-1(2)(6), SURAT

ITA 1484/SRT/2025[2009-10]Status: Disposed11/5/2026AY 2009-10

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT, SURAT vs SHRI GORDHANBHAI RANCHHODBHAI ASODARIA, SURAT

ITA 254/SRT/2025[2013-14]Status: Disposed8/5/2026AY 2013-14

ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, SURAT, SURAT vs SWAGAT DEVELOPERS, SURAT

ITA 219/SRT/2025[2017-18]Status: Disposed8/5/2026AY 2017-18

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT, SURAT vs SWAGAT DEVELOPERS, SURAT

ITA 218/SRT/2025[2016-17]Status: Disposed8/5/2026AY 2016-17

SHREE CHINTAMANI JAIN MEDICAL CHARITABLE TRUST,NA vs ARIVS.CIT (EXEMPTION), AHMEDABAD

ITA 1391/SRT/2025[NA]Status: Disposed8/5/2026

UTKARSH MANDAL ,SURAT vs CIT(EXEMPTION), AHMEDABAD

ITA 1385/SRT/2025[NA]Status: Disposed8/5/2026

DEACONS CHARITABLE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD

ITA 1384/SRT/2025[NA]Status: Disposed8/5/2026