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ITAT Surat Bench

5,224 judgments

CHANDAN TIMBER N PLY,SURAT vs ITO, WARD-1(2)(1), SURAT

ITA 1460/SRT/2025[2019-20]Status: Disposed1/6/2026AY 2019-20

CHANDAN TIMBER N PLY,SURAT vs ITO, WARD-1(2)(1), SURAT

ITA 1459/SRT/2025[2018-19]Status: Disposed1/6/2026AY 2018-19

JACINTA LUIS LOPES,SILVASSA vs ITO WARD-1, VAPI

ITA 1432/SRT/2025[2012-13]Status: Disposed1/6/2026AY 2012-13

RAJENDRAKUMAR THAKORBHAI PATEL,NA vs ARIVS.ITO WARD-4, NAVSARI

ITA 1413/SRT/2025[2011-12]Status: Disposed1/6/2026AY 2011-12

RAJENDRAKUMAR THAKORBHAI PATEL,NA vs ARIVS.ITO WARD-4 , NAVSARI

ITA 1412/SRT/2025[2011-12]Status: Disposed1/6/2026AY 2011-12

SADDAM HUSSAIN,VAPI vs ITO, WARD-7, VAPI

ITA 1261/SRT/2025[2018-19]Status: Disposed1/6/2026AY 2018-19

DIPAKBHAI LALLUBHAI PATEL,NA vs ARIVS.INCOME TAX OFFICER,WARD 2 , NAVSARI

ITA 1375/SRT/2025[2017-18]Status: Disposed29/5/2026AY 2017-18

RAMESHCHANDRA MAGANLAL GANDHI,NA vs ARIVS.THE INCOME TAX OFFICER, WARD -4, NAVSARI, NAVSARI

ITA 1209/SRT/2025[2009-10]Status: Disposed29/5/2026AY 2009-10

SATYAY THRIFT & CREDIT CO. OP. SOCIETY LIMITED,SURAT vs ACIT CIRCLE-3(3), SURAT, SURAT

ITA 146/SRT/2026[2017-2018]Status: Disposed27/5/2026AY 2017-2018

BHIKHAMCHAND BHAVARJI PRAJAPATI,SURAT vs INCOME TAX OFFICER, WARD-2(3)(1), SURAT

ITA 331/SRT/2026[2017-18]Status: Disposed26/5/2026AY 2017-18

VIPUL RAMANBHAI PATEL,SURAT vs ITO, WARD-3(2)(1), SURAT

ITA 161/SRT/2026[2013-14]Status: Disposed26/5/2026AY 2013-14

PRAFUL CHANDRAKANT VITHALANI,SURAT vs INCOME TAX OFFICER, WARD-3(2)(1), SURAT

ITA 141/SRT/2026[2017-18]Status: Disposed26/5/2026AY 2017-18

UMARWANSHI GANESHBHAI JETHABHAI,SURAT vs ITO, WARD-1(2)(1), SURAT

ITA 953/SRT/2025[2013-14]Status: Disposed26/5/2026AY 2013-14

LILAWATIBEN NAGINBHAI PATEL,SURAT vs ITO, WARD 1(2)(1), SURAT

ITA 588/SRT/2025[2013-14]Status: Disposed26/5/2026AY 2013-14

LILAWATIBEN NAGINBHAI PATEL,SURAT vs ITO, WARD 2(3)(4), SURAT

ITA 587/SRT/2025[2013-14]Status: Disposed26/5/2026AY 2013-14

RENCO DIAM PRIVATE LIMITED,SURAT vs THE INCOME TAX OFFICER, WARD 2(1)(1), SURAT

ITA 1438/SRT/2025[2018-19]Status: Disposed26/5/2026AY 2018-19

RENCO DIAM PRIVATE LIMITED,SURAT vs THE INCOME TAX OFFICER,WARD 2(1)(1), SURAT

ITA 1437/SRT/2025[2016-17]Status: Disposed26/5/2026AY 2016-17

KOTADIYA CORPORATION,SURAT vs ACIT, CIRCLE 2(1)(1), SURAT

ITA 1400/SRT/2025[2015-16]Status: Disposed26/5/2026AY 2015-16

CHETANDAS GHANSHYAMDAS KHATRI,SURAT vs DCIT,CIRCLE 1(1)(1), SURAT

ITA 1314/SRT/2025[2015-16]Status: Disposed26/5/2026AY 2015-16

JAYESHBHAI THAKOREBHAI PATEL,SURAT vs INCOME TAX OFFICER, SURAT

ITA 1097/SRT/2025[2013-14]Status: Disposed26/5/2026AY 2013-14