← All Benches
ITAT Surat Bench
5,224 judgments
DILKHUSH BABEL,SURAT vs INCOME TAX OFFICER WARD 2(3)(7), SURAT
ITA 260/SRT/2019[2008-09]Status: Disposed13/4/2022AY 2008-09
SHRI NAVRATAN SINGH JAIN,MUMBAI vs THE INCOME TAX OFFICER, WARD-2(3)(8), SURAT
ITA 259/SRT/2019[2015-16]Status: Disposed13/4/2022AY 2015-16
SHRI NAVRATAN SINGH JAIN,MUMBAI vs THE INCOME TAX OFFICER, WARD-2(3)(8), SURAT
ITA 258/SRT/2019[2014-15]Status: Disposed13/4/2022AY 2014-15
THE INCOME TAX OFFICER, WARD-2(3)(8), SURAT vs SHRI NAVRATAN JAIN, MUMBAI
ITA 201/SRT/2019[2013-14]Status: Disposed13/4/2022AY 2013-14
THE INCOME TAX OFFICER, WARD-2(3)(8), SURAT vs SHRI NAVRATAN JAIN, MUMBAI
ITA 200/SRT/2019[2008-09]Status: Disposed13/4/2022AY 2008-09
INCOME TAX OFFICER WARD 2(3)(7), SURAT vs DILKHUSH BABEL, SURAT
ITA 124/SRT/2019[2014-15]Status: Disposed13/4/2022AY 2014-15
INCOME TAX OFFICER WARD 2(3)(7), SURAT vs DILKHUSH BABEL, SURAT
ITA 123/SRT/2019[2013-14]Status: Disposed13/4/2022AY 2013-14
INCOME TAX OFFICER WARD 2(3)(7), SURAT vs ASHISH MOHAN MAHAWAR, SURAT
ITA 122/SRT/2019[2008-09]Status: Disposed13/4/2022AY 2008-09
SHRI NAVRATAN JAIN,MUMBAI vs THE INCOME TAX OFFICER, WARD-2(3)(8), SURAT
ITA 106/SRT/2019[2013-14]Status: Disposed13/4/2022AY 2013-14
SHRI NAVRATAN SINGH JAIN,MUMBAI vs THE INCOME TAX OFFICER, WARD-2(3)(8), SURAT
ITA 105/SRT/2019[2008-09]Status: Disposed13/4/2022AY 2008-09
SHRI PANKAJ KISHORCHANDRA DESAI,SURAT vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, SURAT
ITA 303/SRT/2018[2013-14]Status: Disposed13/4/2022AY 2013-14
SHRI NARAYAN TULSIRAM SHARMA,SURAT vs INCOME TAX OFFICER, WARD 2(3)(8), SURAT
ITA 265/SRT/2018[2008-09]Status: Disposed13/4/2022AY 2008-09
INCOME TAX OFFICER, WARD 2(3)(8), SURAT vs SHRI NARAYAN LAL SHARMA, SURAT
ITA 88/SRT/2017[2007-08]Status: Disposed13/4/2022AY 2007-08
SHRI NARAYAN LAL SHARMA,SURAT vs INCOME TAX OFFICER, WARD 2(3)(8), SURAT
ITA 19/SRT/2017[2007-08]Status: Disposed13/4/2022AY 2007-08
SHRI YOGESHKUMAR BACHUBHAI KHALASI,SURAT vs THE INCOME TAX OFFICER, WARD-4(4), SURAT
ITA 439/AHD/2015[2008-09]Status: Disposed13/4/2022AY 2008-09
SHRI JAGDISHBHAI BACHUBHAI KHALASI,SURAT vs THE INCOME TAX OFFICER, WARD-4(1), SURAT
ITA 438/AHD/2015[2008-09]Status: Disposed13/4/2022AY 2008-09
SHRI ZINABHAI BUDHIYABHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-4(2), SURAT
ITA 437/AHD/2015[2007-08]Status: Disposed13/4/2022AY 2007-08
SHRI KESHAVBHAI L. PATEL L/H OF LATE LALLUBHAI DEVJIBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-4(2), SURAT
ITA 436/AHD/2015[2007-08]Status: Disposed13/4/2022AY 2007-08
SHRI MANILAL MAGANLAL PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-4(2), SURAT
ITA 435/AHD/2015[2009-10]Status: Disposed13/4/2022AY 2009-10
SHRI BALWANTBHAI NARSINHBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-4(1), SURAT
ITA 434/AHD/2015[2007-08]Status: Disposed13/4/2022AY 2007-08
