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ITAT Surat Bench
5,224 judgments
SHRI KARSANBHAI MORARBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-4(4), SURAT
ITA 148/AHD/2015[2009-10]Status: Disposed25/4/2022AY 2009-10
SMT. GOMIBEN PREMABHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-4(4), SURAT
ITA 147/AHD/2015[2009-10]Status: Disposed25/4/2022AY 2009-10
SMT. NIRUBEN ISHVARBHAI PATEL L/H OF LATE ISHVARBHAI G. PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-4(1), SURAT
ITA 134/AHD/2015[2010-11]Status: Disposed25/4/2022AY 2010-11
SHRI SHANKARBHAI R. KHALASI,SURAT vs THE INCOME TAX OFFICER, WARD-4(4), SURAT
ITA 131/AHD/2015[2008-09]Status: Disposed25/4/2022AY 2008-09
SHRI KISHANBHAI R. KHALASI,SURAT vs THE INCOME TAX OFFICER, WARD-4(4), SURAT
ITA 130/AHD/2015[2008-09]Status: Disposed25/4/2022AY 2008-09
KOKILABEN J. KHALASI,SURAT vs THE INCOME TAX OFFICER, WARD-4(2), SURAT
ITA 3181/AHD/2014[2007-08]Status: Disposed25/4/2022AY 2007-08
ASHOK DAHYABHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD-4(4), SURAT
ITA 3126/AHD/2014[2009-10]Status: Disposed25/4/2022AY 2009-10
HITESHBHAI DAHYABHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD-4(4), SURAT
ITA 3125/AHD/2014[2009-10]Status: Disposed25/4/2022AY 2009-10
NITABEN ASHOKBHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD-4(4), SURAT
ITA 3124/AHD/2014[2009-10]Status: Disposed25/4/2022AY 2009-10
KAMUBHAI DAHYABHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD-4(4), SURAT
ITA 3123/AHD/2014[2009-10]Status: Disposed25/4/2022AY 2009-10
DAHYABHAI BHAGABHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD-4(4), SURAT
ITA 3122/AHD/2014[2009-10]Status: Disposed25/4/2022AY 2009-10
BHAVNABEN HITESHBHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD-4(4), SURAT
ITA 3121/AHD/2014[2009-10]Status: Disposed25/4/2022AY 2009-10
SHRI JAMUBHAI KALYANBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-3(2), SURAT
ITA 1604/AHD/2014[2007-08]Status: Disposed25/4/2022AY 2007-08
INCOME TAX OFFICER, WARD-2 (3) (7), SURAT vs DILKHUSH BABEL, SURAT
ITA 1/SRT/2020[2012-13]Status: Disposed13/4/2022AY 2012-13
DILKHUSH BABEL,MUMBAI vs ITO, WARD 2(3)(7), SURAT
ITA 538/SRT/2019[2012-13]Status: Disposed13/4/2022AY 2012-13
ASHISH MOHAN MAHAWAR,MUMBAI vs INCOME TAX OFFICER WARD 2(3)(7), SURAT
ITA 42/SRT/2019[2008-09]Status: Disposed13/4/2022AY 2008-09
DILKHUSH BABEL,MUMBAI vs INCOME TAX OFFICER WARD 2(3)(7), SURAT
ITA 41/SRT/2019[2014-15]Status: Disposed13/4/2022AY 2014-15
DILKHUSH BABEL,MUMBAI vs INCOME TAX OFFICER WARD 2(3)(7), SURAT
ITA 40/SRT/2019[2013-14]Status: Disposed13/4/2022AY 2013-14
INCOME TAX OFFICER WARD 2(3)(7), SURAT vs DILKHUSH ANNRAJ BABEL, SURAT
ITA 289/SRT/2019[2008-09]Status: Disposed13/4/2022AY 2008-09
DILKHUSH BABEL,SURAT vs INCOME TAX OFFICER WARD 2(3)(7), SURAT
ITA 261/SRT/2019[2015-16]Status: Disposed13/4/2022AY 2015-16