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ITAT Rajkot Bench

3,680 judgments

KHUSHBOO JAYKUMAR VITHLANI,JAMNAGAR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, JAMNAGAR, JAMNAGAR

ITA 74/RJT/2025[2021-22]Status: Disposed5/8/2025AY 2021-22

Dr. ARJUNLAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

PARESHPARI PRAVINPARI GOSAI,MORBI vs ITO WD-1 MORVI, MORVI

ITA 258/RJT/2025[2017-18]Status: Disposed5/8/2025AY 2017-18

DR. ARJUN LAL SAINI (Accountant Member)

BHAVESHBHAI HARIBHAI KANANI,JAMNAGAR vs ITO WD-1(3) JAMNAGAR, JAMNAGAR

ITA 254/RJT/2025[2018-19]Status: Disposed5/8/2025AY 2018-19

DR. ARJUN LAL SAINI (Accountant Member)

BHARTIBEN GAUTAMKUMAR BARAI,DWARKA vs ITO WD-1, DWARKA, DWARKA, RAJKOT

ITA 242/RJT/2025[2015-16]Status: Disposed5/8/2025AY 2015-16

DR. ARJUN LAL SAINI (Accountant Member)

ANILA NARENDRA SANGANI,JAMNAGAR vs INCOME TAX OFFICER WARD 1(3) JAMNAGAR, JAMNAGAR

ITA 232/RJT/2025[2013-14]Status: Disposed5/8/2025AY 2013-14

DR. ARJUN LAL SAINI (Accountant Member)

BABUBHAI JOITARAM PATEL,AHMEDABAD vs DCIT/ACIT CENT-1, RKT, RAJKOT

ITA 23/RJT/2025[2019-20]Status: Disposed5/8/2025AY 2019-20

DR. ARJUN LAL SAINI (Accountant Member)

PRAKASHBHAI DHIRUBHAI THAKKAR,RAJKOT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(1), RAJKOT, RAJKOT

ITA 222/RJT/2025[2007-08]Status: Disposed5/8/2025AY 2007-08

BABUBHAI JOITARAM PATEL,AHMEDABAD vs DCIT/ACIT CENT-1 RKT, RAJKOT

ITA 15/RJT/2025[2018-19]Status: Disposed5/8/2025AY 2018-19

DR. ARJUN LAL SAINI (Accountant Member)

DHANJI MURJI HIRANI,KUTCH vs ITO.(INT.TXN)GANDHIDHAM, GANDHIDHAM

ITA 131/RJT/2025[2019-20]Status: Disposed5/8/2025AY 2019-20

KESHAVLAL SWARUPCHAND SANGHAVI CHARITABLE TRUST,BHUJ vs INCOME TAX DEPARTMENT, CIT (EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 223/RJT/2024[NOT APPLICABLE]Status: Disposed5/8/2025

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

ACIT, CIR-1(1), RAJKOT, RAJKOT vs SHRI RAJKOT DISTRICT CO OPERATIVE BANK LTD, RAJKOT

ITA 188/RJT/2024[2015-16]Status: Disposed5/8/2025AY 2015-16

DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER., SHRI DINESH MOHAN SINHA (Judicial Member)

SHRI NAIMISHBHAI HARISHBHAI SHETH,RAJKOT vs THE ACIT CIRCLE 2 (1) RAJKOT, RAJKOT

ITA 376/RJT/2025[2017-18]Status: Disposed4/8/2025AY 2017-18

DALSUKHBHAI JIVRAJBHAI SAVALIA,LILIYA MOTA vs ITO WD 3(1)(4), RAJKOT-AMRELI, AMRELI

ITA 188/RJT/2025[2017-18]Status: Disposed4/8/2025AY 2017-18

MOHAN HARDASMAL TAHILYANI,GANDHIDHAM vs INCOMETAX OFFICER WARD 1 GANDHIDHAM, GANDHIDHAM

ITA 176/RJT/2025[2015-16]Status: Disposed4/8/2025AY 2015-16

ILLABEN JAYANTKUMAR DOSHI,RAJKOT vs INCOME TAX OFFICER , RAJKOT

ITA 168/RJT/2025[2013-14]Status: Disposed4/8/2025AY 2013-14

SHRI KUTCH VISA OSWAL JAIN DERAWASI SANGH BIDADA,MANDVI vs THE ITO EXEMPTION, WARD (1), RAJKOT., RAJKOT

ITA 160/RJT/2025[2017-18]Status: Disposed4/8/2025AY 2017-18

ALKABEN NILESHBHAI BUJAD,JAMNAGAR vs ITO WARD 2 (7), JAMNAGAR

ITA 500/RJT/2024[2017-18]Status: Disposed1/8/2025AY 2017-18

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

KRISHNA DEVELOPERS,JUNAGADH vs THE JOINT COMMISSIONER OF INCOME TAX JUNAGADH RANGE, JUNAGADH

ITA 425/RJT/2024[2012-13]Status: Disposed1/8/2025AY 2012-13

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

VIRALBHAI VINODBHAI KARIA,RAJKOT vs ITO WD 3(1)(1), RKT, RAJKOT

ITA 270/RJT/2024[2018-19]Status: Disposed1/8/2025AY 2018-19

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

OSWAL CHARITIES,JAMNAGAR vs THE CIT (EXEMPTION), AHMEDABAD

ITA 10/RJT/2025[2024-25]Status: Disposed31/7/2025AY 2024-25

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)