ITAT Rajkot Bench
3,680 judgments
BAN LABS PRIVATE LIMITED,RAJKOT vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1, RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
DASHA SHRIMALI KANDOI GNATI,RAJKOT vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
DR. ARJUN LAL SAINI (Accountant Member), SHRI DIESH MOHAN SINHA (Judicial Member)
SHRI CHAMPABERAJA MITRA MANDAL,JAMNAGAR vs INCOME TAX OFFICER - EXEMPTION, WARD 2, RAJKOT
Dr. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SHABBIR SAIFUDDIN MAKATI,JAMNAGAR vs THE ITO, WARD-3(1),, JAMNAGAR
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
JIGAR INDUSTRIES,JAMWADI vs INCOME TAX OFFICER, RAJKOT
RAJKOT CITY CYBER SECURITY SOCIETY,RAJKOT vs ITO WD 1(1)(1), RKT, RAJKOT
DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER., SHRI DIESH MOHAN SINHA (Judicial Member)
MATEL HARDWARE,RAJKOT vs INCOME TAX OFFICER, ITO WD 3(1)(1), RAJKOT
DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER, SHRI DINESH MOHAN SINHA (Judicial Member)
HARISHKUMAR MATHURADAS BARAI,DWARKA vs INCOME TAX OFFICER, WARD - 1 (4), DWARKA, INCOME TAX OFFICE, JAMNAGAR
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
AKHIL KUTCH RABARI SAMAJ SEVA TRUST,BHUJ KUTCH vs CIT (EXEMPTION), AHMEDABAD
DR. ARJUN LAL SAINI (Accountant Member), DR. DIESH MOHAN SINHA (Judicial Member)
MAGANBHAI RUDABHAI GODHANI,RAJKOT vs INCOME TAX OFFICER, WARD -1(1)(2) RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
UMIYAJI STEEL INDUSTRIES,RAJKOT vs THE INCOME TAX OFFICER, WARD-1(1)(1), RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DIESH MOHAN SINHA (Judicial Member)
RANAVAV MADRESA CHARITY TALIMI TRUST,PORBANDAR vs INCOME TAX OFFICER EXEMPTION WARD 2 , RAJKOT
DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER., SHRI DIESH MOHAN SINHA (Judicial Member)
SHREEJI CERAMIC INDUSTRIES,MORBI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1, RAJKOT
DR. A.L.SAINI, AM & DIESH MOHAN SINHA (Judicial Member)
ANIMAL LOVERS CHARITABLE TRUST,JAMNAGAR vs THE CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
ACIT, CIRCLE-1(1), RAJKOT, RAJKOT vs KAMRUDINBHAI R. MAKHANI, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
MAHESHBHAI SUMATBHAI BASIYA,JUNAGADH vs ITO, WARD-2, JUNAGADH, JUNAGADH
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SHRI ASHOKBHAI DEVJIBHAI PATEL,MITANA, DIST. MORBI vs THE ITO WARD 2 (1) (1) RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
HASMUKHBHAI RAGHUBHAI GORIYA,OLD DHUVA vs INCOME TAX OFFICER, MORBI
DR. ARJUN LAL SAINI (Accountant Member)
KALPESHBHAI BUSA,JAMNAGAR vs INCOME TAX OFFICER, WARD 2(10), JAMNAGAR, JAMNAGAR
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
