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ITAT Rajkot Bench

3,667 judgments

J V JEWELLERS,JAMNAGAR vs ITO WARD 2(6), JAMNAGAR, JAMNAGAR

ITA 760/RJT/2025[2023-24]Status: Disposed30/9/2026AY 2023-24

SHRI MANDORANA VIVIDH KARYAKARI SAHKARI MANDLI LIMITED ,VERAVAL vs INCOME TAX OFFICER WARD-4, JND-VERAVAL

ITA 943/RJT/2026[2018-19]Status: Disposed30/9/2026AY 2018-19

SHRI MANDORANA VIVIDH KARYAKARI SAHKARI MANDLI LIMITED ,MANODRANA vs INCOME TAX OFFICER WARD-4, JND-VERAVAL

ITA 912/RJT/2026[2019-20]Status: Disposed30/9/2026AY 2019-20

MUKESHBHAI VITHALBHAI JAVIA ,RAJKOT vs ITO WARD 1(1)(1), RAJKOT, RAJKOT

ITA 649/RJT/2026[2020-21]Status: Disposed30/9/2026AY 2020-21

MUKESHBHAI VITHALBHAI JAVIA ,RAJKOT vs ACIT/DCIT, CIRCLE 1(1), RAJKOT, RAJKOT

ITA 648/RJT/2026[2019-20]Status: Disposed30/9/2026AY 2019-20

DAXA DEVABHAI KESHVALA,GOKULDARSHAN vs INCOMETAX OFFICER 2(10), OPP RAJPARK

ITA 1047/RJT/2026[2013-14]Status: Disposed30/9/2026AY 2013-14

VANITA VISHRAM EDUCATION TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 195/SRT/2026[NA]Status: Disposed29/9/2026

HITESHKUMAR MOHANLAL DESAI,DAMAN vs THE ASSESSMENT UNIT, ITO, DAMAN WARD, DAMAN

ITA 962/SRT/2025[2018-19]Status: Disposed29/9/2026AY 2018-19

VALJIBHAI HARJIBHAI VAGHASIYA,SURAT vs DCIT, CIRCLE 1(3), SURAT

ITA 1468/SRT/2025[2015-16]Status: Disposed29/9/2026AY 2015-16

JAGDISHKUMAR CHHOTUBHAI GANDHI,MUMBAI vs ITO(INT.TAX), SURAT

ITA 245/SRT/2024[2017-18]Status: Disposed29/9/2026AY 2017-18

PRAKASH DAYARAM CHANDNANI,RAJKOT vs ITO WARD 2(1)(1), RAJKOT , RAJKOT

ITA 927/RJT/2026[2019-20]Status: Disposed29/9/2026AY 2019-20

RAMESHBHAI GORDHANBHAI DUDHAGARA,RAJKOT vs INCOME TAX OFFICER, RAJKOT

ITA 738/RJT/2026[2017-18]Status: Disposed29/9/2026AY 2017-18

KISHAN SUMNABHAI JIVRAJANI,RAJKOT vs INCOME TAX OFFICER 2(1)(1),, RAJKOT

ITA 687/RJT/2026[2021-2022]Status: Disposed29/9/2026AY 2021-2022

HIMANSHUSINHJI JYOTENDRASINHJI JADEJA,GONDAL vs DCIT/ACIT CIRCLE-1(1), RKT, RAJKOT

ITA 325/RJT/2026[2018-19]Status: Disposed29/9/2026AY 2018-19

KISHAN SUMNABHAI JIVRAJANI ,RAJKOT vs INCOME TAX OFFICER 2(1)(1),, RAJKOT

ITA 311/RJT/2026[2022-23]Status: Disposed29/9/2026AY 2022-23

AMI INDUSTRIES,SURENDRANAGAR vs THE ITO WARD 1, SURENDRANAGAR, SURENDRANAGAR

ITA 148/RJT/2026[2017-18]Status: Disposed29/9/2026AY 2017-18

RESHMA DILIP RAMRAKHYANI,GANDHIDHAM vs ITO WARD 2 GANDHIDHAM, GANDHIDHAM

ITA 895/RJT/2025[2014-15]Status: Disposed28/9/2026AY 2014-15

RATILAL MANUBHAI DHANANI,AMRELI vs ITO WD 3(1)(4),AMRELI, AMRELI

ITA 697/RJT/2026[2015-16]Status: Disposed28/9/2026AY 2015-16

LATE SMT. CHAMPABEN HARILAL SHAH, THROUGH LEGAL HEIR SHRI VINODCHANDRA HARILAL SHAH,ANAND vs ITO WARD 1, GANDHIDHAM , GANDHIDHAM

ITA 922/RJT/2026[2012-13]Status: Disposed25/9/2026AY 2012-13

VIRJIBHAI JERAMBHAI PATEL ,RAJKOT vs ITO WARD 1(2)(2), RAJKOT, RAJKOT

ITA 405/RJT/2026[2012-13]Status: Disposed25/9/2026AY 2012-13