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ITAT Rajkot Bench
3,677 judgments
SANGITABEN HITESHBHAI RUPARELIYA,JANNAT vs ITO WARD 3(1)(1), RAJKOT
ITA 480/RJT/2024[2009-10]Status: Disposed3/12/2025AY 2009-10
DR. ARJUN LAL SAINI (Accountant Member)
SANGITABEN HITESHBHAI RUPARELIYA,JANNAT vs ITO WARD 3(1)(1), RAJKOT
ITA 479/RJT/2024[2010-11]Status: Disposed3/12/2025AY 2010-11
DR. ARJUN LAL SAINI (Accountant Member)
URVASHI GIRISHBHAI LAL,RAJKOT vs ITO WD 1(2)(1), RAJKOT, RAJKOT
ITA 466/RJT/2025[2013-14]Status: Disposed1/12/2025AY 2013-14
DR. ARJUN LAL SAINI (Accountant Member)
GOVABHAI LAKHABHAI RABARI,ANJAR vs INCOME TAX OFFICER(ITO), GANDHIDHAM
ITA 878/RJT/2024[2017-18]Status: Disposed1/12/2025AY 2017-18
DR. ARJUN LAL SAINI (Accountant Member)
GOVABHAI LAKHABHAI RABARI,ANJAR vs INCOME TAX OFFICER(ITO), GANDHIDHAM
ITA 877/RJT/2024[2017-18]Status: Disposed1/12/2025AY 2017-18
DR. ARJUN LAL SAINI (Accountant Member)
VIPUL PRAVINBHAI LAGADHIR,JETPUR vs INCOME TAX OFFICER, WARD 1(2)(1), RAJKOT, RAJKOT
ITA 87/RJT/2025[2017-18]Status: Disposed28/11/2025AY 2017-18
KANTABEN VAJUBHAI PAGHADAL,RAJKOT, GUJARAT vs ITO WD 1(2)(1), RAJKOT, RAJKOT
ITA 552/RJT/2025[2016-17]Status: Disposed28/11/2025AY 2016-17
DR. ARJUN LAL SAINI (Accountant Member)
ASHISH MANSUKHLAL GOKANI,MITHAPUR vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI
ITA 483/RJT/2025[2013-14]Status: Disposed28/11/2025AY 2013-14
DR. ARJUN LAL SAINI (Accountant Member)
KRISHNA SILVER ORNAMENTS,RAJKOT vs INCOME TAX OFFICER WARD - 2(1)(1), RAJKOT
ITA 427/RJT/2025[2022-23]Status: Disposed28/11/2025AY 2022-23
KHADAKALA SEVA SAHKARI MANADLI LTD.,RAJKOT (AMRELI) vs THE ITO WARD - 3 (1) (4) AMRELI, AMRELI
ITA 199/RJT/2025[2018-19]Status: Disposed28/11/2025AY 2018-19
DR. ARJUN LAL SAINI (Accountant Member)
POOJA DIPEN SHAH,JAMNAGAR vs ITO, WARD-2(6), JAMNAGAR, JAMNAGAR
ITA 526/RJT/2025[2017-18]Status: Disposed27/11/2025AY 2017-18
MAVANI NILESH HARISHBHAI HUF,PORBANDAR vs ITO, WD-2(3), PORBANDAR, PORBANDAR
ITA 422/RJT/2025[2017-18]Status: Disposed27/11/2025AY 2017-18
DR. ARJUN LAL SAINI (Accountant Member)
HIRABEN RAJUBHAI BOKHIRIYA,PORBANDAR vs INDIVIDUAL, PORBANDAR
ITA 293/RJT/2025[2016-17]Status: Disposed27/11/2025AY 2016-17
DR. ARJUN LAL SAINI (Accountant Member)
ADITYA TRACTORS,RAJKOT vs INCOME TAX OFFICE WARD1(1)(1), RAJKOT
ITA 855/RJT/2024[2018-2019]Status: Disposed26/11/2025AY 2018-2019
DR. ARJUN LAL SAINI (Accountant Member)
ADITYA TRACTORS,RAJKOT vs INCOME TAX WARD 1(1)(1), RAJKOT
ITA 352/RJT/2024[2018-2019]Status: Disposed26/11/2025AY 2018-2019
DR. ARJUN LAL SAINI (Accountant Member)
DINESHBHAI MOHANBHAI DANGARIYA,JAMNAGAR vs INCOME TAX OFFICER, WARD 2(10), JAMNAGAR
ITA 480/RJT/2025[2008-09]Status: Disposed25/11/2025AY 2008-09
DR. ARJUN LAL SAINI (Accountant Member)
HOTHI SAMAT KESHWALA,PORBANDAR vs INCOME TAX OFFICE, WARD 2(4), PORBANDAR, PORBANDAR
ITA 408/RJT/2025[2017-18]Status: Disposed25/11/2025AY 2017-18
DR. ARJUN LAL SAINI (Accountant Member)
M/S. JAYSHRI EXPORTS (INDIA) LTD.,JETPUR vs THE DCIT, CIRCLE-1, RAJKOT
ITA 56/RJT/2020[2004-05]Status: Disposed25/11/2025AY 2004-05
DR. ARJUN LAL SAINI (Accountant Member)
VALLABHBHAI BHAGVANJIBHAI KATHIRIYA,JAMNAGAR vs ITO WARD 2(10) JAMNAGAR, JAMNAGAR
ITA 530/RJT/2025[2015-16]Status: Disposed24/11/2025AY 2015-16
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
VALLABHBHAI BHAGVANJIBHAI KATHIRIYA,JAMNAGAR vs ITO WARD 2(10) JAMNAGAR, JAMNAGAR
ITA 529/RJT/2025[2017-18]Status: Disposed24/11/2025AY 2017-18