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ITAT Rajkot Bench

3,677 judgments

DUDABHAI MALDEBHAI ANTROLIYA,RANAVAV vs ITO WARD 2 (4), PORBANDAR, PORBANDAR

ITA 686/RJT/2025[2017-18]Status: Disposed8/12/2025AY 2017-18

DR. ARJUN LAL SAINI (Accountant Member)

GOPAL SNACKS PVT LTD ,RAJKOT vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAJKOT

ITA 499/RJT/2025[2020-21]Status: Disposed8/12/2025AY 2020-21

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

GOPAL SNACKS PVT LTD ,RAJKOT vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAJKOT

ITA 498/RJT/2025[2015-16]Status: Disposed8/12/2025AY 2015-16

SHREE VIKAS SHARAFI SAHKARI MANDLI LIMITED,RAJKOT vs PCIT-1 RAJKOT, RAJKOT

ITA 228/RJT/2025[2020-21]Status: Disposed8/12/2025AY 2020-21

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

LUNAR CERAMICS,WANKANER vs PCIT-1, RAJKOT, RAJKOT

ITA 226/RJT/2025[2018-19]Status: Disposed8/12/2025AY 2018-19

RAMESHBHAI RATNABHAI PARSANA,RAJKOT vs THE DEPUTY CIRCLE-2(1), RAJKOT

ITA 219/RJT/2025[2014-15]Status: Disposed8/12/2025AY 2014-15

DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)

INCOME TAX OFFICER, MORBI vs MAHENDRAKUMAR BHAGVANDAS RANPURA, MORBI

ITA 251/RJT/2024[2017-18]Status: Disposed8/12/2025AY 2017-18

SHYAM HASMUKHBHAI RUPAREL,RAJKOT vs ITO, WARD-1, JUNAGADH, JUNAGADH

ITA 694/RJT/2025[2019-20]Status: Disposed5/12/2025AY 2019-20

IN THE INCOME TAX APPELLATE TRIBUNAL, “SMC” RAJKOT BENCH, RAJKOT BEFORE DR. ARJUN LAL SAINI (Accountant Member)

LAKHABHAI BACHUBHAI TIMBADIA,RAJKOT vs INCOME TAX OFFICER, WARD-2(1)(2), RAJKOT

ITA 685/RJT/2025[2019-20]Status: Disposed5/12/2025AY 2019-20

MAHENDRABHAI PRAGJIBHAI CHUDASAMA,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1), RAJKOT, RAJKOT

ITA 814/RJT/2025[2019-20]Status: Disposed4/12/2025AY 2019-20

DR. ARJUN LAL SAINI (Accountant Member)

MITHAPUR NUTAN BAL SHIKSHAN SANGH,MITHAPUR vs INCOME TAX OFFICER - WARD (1), DWARKA, DWARKA

ITA 786/RJT/2025[2019-20]Status: Disposed4/12/2025AY 2019-20

DR. ARJUN LAL SAINI (Accountant Member)

MITHAPUR NUTAN BAL SHIKSHAN SANGH,MITHAPUR vs INCOME TAX OFFICER - WARD (1), DWARKA, DWARKA

ITA 785/RJT/2025[2019-20]Status: Disposed4/12/2025AY 2019-20

DR. ARJUN LAL SAINI (Accountant Member)

MITHAPUR NUTAN BAL SHIKSHAN SANGH,MITHAPUR vs INCOME TAX OFFICER - WARD (1), DWARKA, DWARKA

ITA 784/RJT/2025[2018-19]Status: Disposed4/12/2025AY 2018-19

DR. ARJUN LAL SAINI (Accountant Member)

MITHAPUR NUTAN BAL SHIKSHAN SANGH,MITHAPUR vs INCOME TAX OFFICER - WARD (1), DWARKA, DWARKA

ITA 783/RJT/2025[2018-19]Status: Disposed4/12/2025AY 2018-19

DR. ARJUN LAL SAINI (Accountant Member)

DREAM INFRASTRUCTURE,RAJKOT vs THE INCOME TAX OFFICER, WARD - 1(1)(1), RAJKOT, RAJKOT

ITA 220/RJT/2025[2011-12]Status: Disposed4/12/2025AY 2011-12

DR. ARJUN LAL SAINI (Accountant Member)

SHRI IKBALBHAI JUMABHAI KHIRANI,RAJKOT vs THE ITO WARD-1 (2) (1), RAJKOT

ITA 843/RJT/2024[2018-19]Status: Disposed4/12/2025AY 2018-19

DR. ARJUN LAL SAINI (Accountant Member)

RAJASTHANI MAHESHWARI SAMAJ,KUTCH vs ITO WARD - 2 , GANDHIDHAM, GANDHIDHAM

ITA 708/RJT/2024[2018-19]Status: Disposed4/12/2025AY 2018-19

DR. ARJUN LAL SAINI (Accountant Member)

CHINTAN UMEDSINH SODHA,JAMNAGAR vs INCOME TAX OFFICER, WARD 1(3), JAMNAGAR

ITA 246/RJT/2024[2016-17]Status: Disposed4/12/2025AY 2016-17

DR. ARJUN LAL SAINI (Accountant Member)

SANGITABEN HITESHBHAI RUPARELIYA,JANNAT vs ITO WARD 3(1)(1), RAJKOT

ITA 482/RJT/2024[2012-13]Status: Disposed3/12/2025AY 2012-13

DR. ARJUN LAL SAINI (Accountant Member)

SANGITABEN HITESHBHAI RUPARELIYA,JANNAT vs ITO WARD 3(1)(1), RAJKOT

ITA 481/RJT/2024[2011-12]Status: Disposed3/12/2025AY 2011-12

IN THE INCOME TAX APPELLATE TRIBUNAL, “SMC” RAJKOT BENCH, RAJKOT BEFORE DR. ARJUN LAL SAINI (Accountant Member)