ITAT Rajkot Bench
3,677 judgments
VISHAL NAVINCHANDRA SHAH,JAMNAGAR vs OFFICE OF THE COMMISSIONER OF INCOME TAX, APPEAL, BHUBANESWAR
DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)
HOLLIS VITRIFIED PRIVATE LIMITED,MORBI, GUJARAT, INDIA vs THE PRINCIPAL COMMISSIONER OF INCOME TAX - 1, RAJKOT, RAJKOT, GUJARAT, INDIA
DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)
H J ENTERPRISE,RAJKOT vs ACIT, CIRCLE-1(1), RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)
SHRI KRUSHNA GAU SEVA CHARITABLE TRUST,NALIYERI MOLI, TA. GIR GADHADA, DIST. JUNAGADH vs THE CIT (EXEMPTION) AHMEDABAD, AHMEDABAD
DR. ARJUN LAL SAINI (Accountant Member), Dr. DINESH MOHAN SINHA (Judicial Member)
NILESHKUMAR M BHALODI,RAJKOT vs THE INCOME TAX OFFICER, WARD - 2(1)(1), RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)
SANJAYKUMAR HARIBHAI PARSANA,RAJKOT vs DCIT/ACIT CIR 1(1), RKT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)
SURENDRANAGAR DISTRICT CO OP PRODUCERS UNION LIMITED,SURENDRANAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX, SURENDRANAGAR CIRCLE
DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)
SHRI KAMLESH VASHRAMBHAI RAMANI,,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2,, RAJKOT-GUJARAT
DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)
SHRI KAMLESH VASHRAMBHAI RAMANI,,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2,, RAJKOT-GUJARAT
DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)
KAMLESH VASHRAMBHAI RAMANI,,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2,, RAJKOT-GUJARAT
DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)
SHRI VASHRAMBHAI GHELABHAI RAMANI,,RAJKOT-GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, , CEN.CIR.-2,, RAJKOT-GUJARAT
DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)
VISHAL MAJABBHAI CHAUHAN,RAJKOT vs INCOME TAX OFFICER, WARD 1(2)(1) , RAJKOT
Dr. A. L. SAINI (Accountant Member), Dr. DINESH MOHAN SINHA (Judicial Member)
M/S. SHREEDHAR CONSTRUCTION ,JAMNAGAR vs THE ITO WARD- 1 (3) JAMNAGAR, JAMNAGAR
DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)
JIVANBHAI DE vs HIBHAI SARLA,THANGADH, DIST. SURENDRANAGARVS.THE ITO WARD 2, SURENDRANAGAR, SURENDRANAGAR
DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)
JIVANBHAI DE vs HIBHAI SARLA,THANGADH, DIST. SURENDRANAGARVS.THE ITO WARD-2, SURENDRANAGAR, SURENDRANAGAR
DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)
MAHMADHUSEN SALMANJI GANDHI,JAMNAGAR vs PRINCIPLE COMMISSIONER OF INCOME TAX, JAMNAGAR
DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)
PARESH TEA COMPANY PRIVATE LIMITED,RAJKOT vs DCIT,CIR-1(1),RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)
SHRI JAMNADAS VIRJIBHAI BHALODIA,RAJKOT vs THE ITO, WARD- 1 (1) (2), RAJKOT
DR. ARJUN LAL SAINI (Accountant Member)
JITENDRA DEVASHIBHAI SONAGARA,THANGADH, TALUKA CHOTILA, DIST. SURENDRANAGAR vs THE ITO WARD-1, SURENDRANAGAR, SURENDRANAGAR
DR. ARJUN LAL SAINI (Accountant Member)
BIPINBHAI JAGJIVANDAS NATHAVANI,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1), RAJKOT
DR. ARJUN LAL SAINI (Accountant Member)
