ITAT Raipur Bench
3,210 judgments
INCOME TAX OFFICER-1(1), BILASPUR vs MUSADDILAL MANSARAM INFRASTRUCTURE PVT. LTD. , BILASPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
SAMARPIT SEVA SANSTHA SUKMA,DHULE vs ITO, WARD JAGDALPUR, JADALPUR
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SAMARPIT SEVA SANSTHA SUKMA,DHULE vs ITO, WARD JAGDALPUR, JAGDALPUR
AKASH AGARWAL, KOLKATA,KOLKATA vs DCIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
POOJA AGARWAL, KOLKATA,KOLKATA vs DCIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
POOJA AGARWAL, KOLKATA,KOLKATA vs DCIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
ALANKAR ALLOYS PVT. LTD.,KOLKATA vs DCIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
the Hon'ble Tribunal an sent him all the relevant documents.7. That the office of the said counsel prepared the appeal and finally the same was filed on 10.07.2025.
ALANKAR ALLOYS PVT. LTD. , KOLKATA,KOLKATA vs DCIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
ALANKAR ALLOYS PVT. LTD., KOLKATA,KOLKATA vs DCIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
the Hon'ble Tribunal an sent him all the relevant documents.7. That the office of the said counsel prepared the appeal and finally the same was filed on 10.07.2025.
MONA ASHWIN LODHA, MUMBAI,MUMBAI vs ACIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
RINKI OIL EXTRUCTION PVT. LTD., RAJIM,RAIPUR vs INCOME TAX OFFICER-1(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)
SATISH KUMAR AGRAWAL, BHILAI,DURG vs INCOME TAX OFFICER, WARD-1(3), BHILAI, DURG
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)
TRIDEV ISPAT PVT. LTD., KOLKATA,KOLKATA vs DCIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
TRIDEV ISPAT PVT. LTD., KOLKATA,KOLKATA vs DCIT, CENTRAL CIRCLE (2), RAIPUR, RAIPUR
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
OMAX MINERALS PVT. LTD.,KOLKATA vs DCIT, CENTRAL CIRCLE(2), RAIPUR, RAIPUR
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
INCOME TAX OFFICER-1, KORBA, KORBA vs M/S BUDHIA AUTO, MAIN ROAD
LOKESHWAR KUMAR SAHU,DHAMTARI vs INCOME TAX ASSESSING OFFICER, DHAMTARI
SIVA PRASAD VEDULA, BHILAI,DURG vs INCOME TAX OFFICER, WARD 1(1), BHILAI, DURG
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
MAHENDRA PRASAD YADAV,DIPADIHKALAN vs ITO-1 AMBIKAPUR, AMBIKAPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
ASHWANI DWIVEDI, BHILAI,DURG vs INCOME TAX OFFICER-1(3), BHILAI, DURG
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
