ITAT Raipur Bench
3,210 judgments
SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs DCIT(TDS),RAIPUR, RAIPUR
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs DCIT(TDS),RAIPUR, RAIPUR
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs DCIT(TDS),RAIPUR, RAIPUR
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs DCIT(TDS),RAIPUR, RAIPUR
SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs DCIT(TDS),RAIPUR, RAIPUR
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs ITO(TDS), BILASPUR, BILASPUR
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs ITO(TDS), BILASPUR, BILASPUR
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs ITO(TDS), BILASPUR, BILASPUR
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs ITO(TDS), BILASPUR, BILASPUR
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs ITO(TDS), BILASPUR, BILASPUR
MAHENDRA PRASAD YADAV,DIPADIHKALAN vs ITO-1 AMBIKAPUR, INCOME TAX OFFICE AMBIKAPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
DILIP TRIPATHI,AMBIKAPUR vs INCOME TAX OFFICER, AMBIKAPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
MOHAMMAD PARVEZ, BHILAI,DURG vs INCOME TAX OFFICER, WARD-1(3), BHILAI, DURG
the Ld. CIT(Appeals)/NFAC who upheld the addition made by the A.O.
KNS VINAYAK MINING AND INFRA PRIVATE LIMITED, KORBA,KORBA vs ACIT, KORBA, KORBA
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
PRIYESH SINGHANIA, RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), RAIPUR, RAIPUR
him therefore the order is bad in law.
M/S SHREE HANUMAN PULSES, RAIPUR,RAIPUR vs ITO, WARD-2(2),RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
INCOME TAX OFFICER-1(2), RAIPUR, RAIPUR vs MANIT GUPTA, TILDA NEORA
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
DAS PROCESSORS,RAJNANDGAON vs DEPUTY COMMISSIONER OF INCOME TAX BHILAI 1(1), BHILAI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SURESH KUMAR AGRAWAL,BILASPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE -2(1), BILASPU, BILASPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
MUSADDILAL MANSARAM INFRASTRUCTURE PVT. LTD., BILASPUR,BILASPUR vs INCOME TAX OFFICER, WARD-1(1), BILASPUR, BILASPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
