← All Benches
ITAT Raipur Bench
3,201 judgments
ADHIRAJ CEMENTS, RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), RAIPUR, RAIPUR
ITA 76/RPR/2026[2020-21]Status: Disposed31/7/2026AY 2020-21
RAJESH KUMAR AGRAWAL, RAIPUR,RAIPUR vs ITO, WARD-1(1), RAIPUR, RAIPUR
ITA 563/RPR/2026[2017-18]Status: Disposed31/7/2026AY 2017-18
LATE SHRI JUPBIR SINGH GREWAL, RAIPUR,THROUGH LEGAL HEIR SMT. GURPREET KAUR GREWAL,RAIPUR vs ACIT, CIRCLE-1(1), RAIPUR, RAIPUR
ITA 562/RPR/2026[2016-17]Status: Disposed31/7/2026AY 2016-17
UTTRA CHANDRAVANSHI,KABIRDHAM vs INCOME TAX OFFICER, BHILAI NAGAR
ITA 561/RPR/2026[2020-21]Status: Disposed31/7/2026AY 2020-21
M/S PARTHA INDUSTRIES, MAHASAMUND,MAHASAMUND vs ITO, WARD-MAHASAMUND, MAHASAMUND
ITA 556/RPR/2026[2020-21]Status: Disposed31/7/2026AY 2020-21
AMIT JAIN, RAIPUR,RAIPUR vs ITO-3(1), RAIPUR, RAIPUR
ITA 550/RPR/2026[2014-15]Status: Disposed31/7/2026AY 2014-15
SMT. SEEMA DAGA, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-3(1), RAIPUR, RAIPUR
ITA 487/RPR/2026[2019-20]Status: Disposed31/7/2026AY 2019-20
JYOTI AWADHIYA, RAIPUR,RAIPUR vs PCIT-1, RAIPUR, RAIPUR
ITA 377/RPR/2026[2017-18]Status: Disposed31/7/2026AY 2017-18
ANJANI CARRIERS PRIVATE LIMITED,JAGDALPUR vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2,RAIPUR, RAIPUR
ITA 350/RPR/2026[2017-18]Status: Disposed31/7/2026AY 2017-18
CREST STEEL AND POWER PRIVATE LIMITED,RAJNANDGAON vs PCIT, CENTRAL CIRCLE, BHOPAL, BHOPAL
ITA 308/RPR/2026[2022-23]Status: Disposed31/7/2026AY 2022-23
SHANOVI INFRASTRUCTURE PRIVATE LIMITED,RAIPUR vs INCOME TAX OFFICER, WARD 3(1), RAIPUR, RAIPUR
ITA 301/RPR/2026[2017-18]Status: Disposed31/7/2026AY 2017-18
LATE KAILASH CHANDRA AGRAWAL, MAHASAMUND, REPRESENTED BY LEGAL HEIR ANKUSH AGRAWAL,MAHASAMUND vs ITO, WARD MAHASAMUND, MAHASAMUND
ITA 300/RPR/2026[2014-15]Status: Disposed31/7/2026AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAIPUR vs SHILPHY STEELS PRIVATE LIMITED, RAIPUR
ITA 805/RPR/2025[2019-20]Status: Disposed31/7/2026AY 2019-20
SHANTA TECHNO PVT. LTD., RAIPUR,RAIPUR vs DCIT 1(1), RAIPUR, RAIPUR
ITA 507/RPR/2025[2019-20]Status: Disposed31/7/2026AY 2019-20
ESIC CONSULTANCY PVT. LTD., BILASPUR,BILASPUR vs ACIT, CIRCLE 1(1), BILASPUR, BILASPUR
ITA 505/RPR/2025[2012-13]Status: Disposed31/7/2026AY 2012-13
DADU STEEL & POWER LTD., DHARSIWA,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR
ITA 497/RPR/2025[2011-12]Status: Disposed31/7/2026AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX-1(1), RAIPUR, RAIPUR vs CHHATTISGARH STATE CIVIL SUPPLIES CORPORATION, RAIPUR
ITA 373/RPR/2025[2019-20]Status: Disposed31/7/2026AY 2019-20
SANJAY BAJPAI THROUGH LEGAL HEIR SARITA BAJPAI, RAIPUR,RAIPUR vs ACIT, CIRCLE-3(1), RAIPUR, RAIPUR
ITA 74/RPR/2026[2012-13]Status: Disposed30/7/2026AY 2012-13
SONAL SINGH DHRUW, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD - 4(1), RAIPUR, RAIPUR
ITA 554/RPR/2026[2014-15]Status: Disposed30/7/2026AY 2014-15
ASHOK KHANDELWAL, DURG, DURG vs ITO, WARD-1(1), BHILAI, BHILAI
ITA 536/RPR/2026[2017-18]Status: Disposed30/7/2026AY 2017-18
