← All Benches
ITAT Pune Bench
17,218 judgments
SONAJ AND COMPANY, SOLAPUR vs DCIT CIRLCLE 2(2), SOLAPUR
ITSSA 30/PUN/2025[2001-01]Status: Disposed6/5/2026AY 2001-01
SHYAMCHI AAI FOUNDATION,PUNE vs INCOME TAX OFFICER (EXEMPTION) WARD 1, PUNE
ITA 723/PUN/2026[2022-23]Status: Disposed6/5/2026AY 2022-23
YOGESH MANOHAR SONAWANE,NASHIK MAHARASHTRA vs ITO WARD 2(1) NASHIK, NASHIK MAHARASHTRA
ITA 711/PUN/2026[2018-19]Status: Disposed6/5/2026AY 2018-19
ABHIJIT RAMESH ZOPE,DEEPNAGAR vs INCOME TAX OFFICER WARD 2 1, JALGAON
ITA 706/PUN/2026[2019-20]Status: Disposed6/5/2026AY 2019-20
VIVEKANAND SHIKSHAKANCHI SAHKARI PATSANSTHA MARYADIT KADA,BEED vs INCOME TAX OFFICER WARD 1(5), AURANGABAD
ITA 693/PUN/2026[2018-19]Status: Disposed6/5/2026AY 2018-19
KAI BABAJI PATIL GRAMIN BIGAR SHETI SAHAKARI PATSANSTHA MARYADIT,SATARA vs INCOME TAX OFFICER WARD 1, SATARA
ITA 647/PUN/2026[2018-19]Status: Disposed6/5/2026AY 2018-19
VIKASRATNA VILASRAO DESHMUKH MANJARA SHETKARI SAH SAKHAR KARKHANA LIMITED,LATUR vs ITO WARD 1 NANDED, NANDED
ITA 125/PUN/2026[2013-2014]Status: Disposed6/5/2026AY 2013-2014
GANGA EDUCATION SOCIETY,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
ITA 807/PUN/2025[2025-26]Status: Disposed6/5/2026AY 2025-26
GANGA EDUCATION SOCIETY,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
ITA 775/PUN/2025[2022-23]Status: Disposed6/5/2026AY 2022-23
THE JALGAON PEOPLES CO-OP BANK LIMITED,JALGAON vs CIRCLE 1, JALGAON
ITA 342/PUN/2025[2015-16]Status: Disposed6/5/2026AY 2015-16
NARAYAN PANDHARINATH SHEJWAL,NASHIK vs INCOME TAX OFFICER WARD 2(1), NASHIK
ITA 3354/PUN/2025[2015-16]Status: Disposed6/5/2026AY 2015-16
BABASAHEB KISAN GORE,JALNA vs ITO JALNA WARD, JALNA
ITA 3138/PUN/2025[2023-2024]Status: Disposed6/5/2026AY 2023-2024
RAMSUKH PROPERTIES ,PUNE vs DCIT CIR-7 , PUNE
ITA 3025/PUN/2025[2013-14]Status: Disposed6/5/2026AY 2013-14
DR.BALIRAM HIRAY HI-TECH TEXTILE CLUSTER SERVICES PRIVAYE LIMITED,MALEGAON vs ITO MALEGAON NASHIK, NASHIK
ITA 2038/PUN/2025[2016-17]Status: Disposed6/5/2026AY 2016-17
SOMANI GINNING & PRESSING,AURANGABAD vs ITO WD- 1(3), AURANGABAD
ITA 1968/PUN/2025[2015-16]Status: Disposed6/5/2026AY 2015-16
SIDDHIVINAYAK ENTERPRISES,AKURDI PUNE vs WARD 9, AKURDI PUNE
ITA 1133/PUN/2025[2018-19]Status: Disposed6/5/2026AY 2018-19
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, AURANGABAD, AURANGABAD vs KIRTI GOLD LIMITED , LATUR
ITA 411/PUN/2024[2019-20]Status: Disposed6/5/2026AY 2019-20
MR. HEMANT ANIL SARODE ,AURANGABAD vs ITO WD-2(1), JALGAON
ITA 704/PUN/2026[2022-23]Status: Disposed5/5/2026AY 2022-23
LORD JIVESHWAR MULTI STATE MULTI PURPOSE CO OPERATIVE SOCIETY LIMITEDD,ICHALKARANJI vs INCOME TAX OFFICER, WARD 1, ICHALKARANJI, ICHALKARANJI
ITA 656/PUN/2026[2020-21]Status: Disposed5/5/2026AY 2020-21
SUNFLOWER UNIT A1 CO OPERATIVE HOUSING SOCIETY,PUNE vs INCOME TAX AUTHORITY, PUNE
ITA 540/PUN/2026[2021-22]Status: Disposed5/5/2026AY 2021-22
