← All Benches
ITAT Pune Bench
17,218 judgments
INCOME TAX OFFICER, PANVEL vs SANJAY DEVIDASRAO MAHULKAR, PANVEL, DIST. RAIGAD
ITA 2937/PUN/2025[2014-15]Status: Disposed5/5/2026AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs BARCLAYS GLOBAL SERVICE CENTRE PRIVATE LIMITED, PUNE
ITA 2897/PUN/2025[2009-10]Status: Disposed5/5/2026AY 2009-10
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs BARCLAYS GLOBAL SERVICE CENTRE PRIVATE LIMITED, PUNE
ITA 2823/PUN/2025[2011-12]Status: Disposed5/5/2026AY 2011-12
ATUL PETKAR,RATNAGIRI vs INCOME-TAX OFFICER, RATNAGIRI
ITA 2152/PUN/2025[2017-18]Status: Disposed5/5/2026AY 2017-18
NCL EMPLOYEES COOPERATIVE CREDIT SOCIETY LTD,PUNE vs INCOME TAX OFFICER WARD 2(2) PUNE, PUNE
ITA 490/PUN/2026[2017-18]Status: Disposed4/5/2026AY 2017-18
NAZIM RIAZUDDIN SAIYED,TURQUOISE NYATI EMPIRE KHARADI vs ASSESSING OFFICER WARD 4(4) PUNE, PMT BUILDING, SWARGATE, PUNE
ITA 336/PUN/2026[2020-21]Status: Disposed4/5/2026AY 2020-21
NAYANA RAVINDRA NIKAM,AURANGABAD vs DCIT CIRCLE-1 AURANGABAD, AURANGABAD
ITA 3360/PUN/2025[2017-18]Status: Disposed4/5/2026AY 2017-18
VIRARAM DEVASI,PUNE vs ITO WAR-7(3) PUNE, PUNE
ITA 268/PUN/2025[2012-13]Status: Disposed4/5/2026AY 2012-13
YATIN RAGHUNATH WAGH,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX (OSD), WARD 1(4), NASHIK
ITA 2541/PUN/2025[2012-13]Status: Disposed4/5/2026AY 2012-13
SHRI YASHWANT HO JAYWANT HO DE vs TAN TRUST,SATARAVS.CIT(EXEMPTION), PUNE, PUNE
ITA 2515/PUN/2025[-]Status: Disposed4/5/2026
KRISHNA VALLEY AGRO(INDIA) LTD,PUNE vs ITO, WARD-14(1), PUNE, PUNE
ITA 1953/PUN/2025[2015-16]Status: Disposed4/5/2026AY 2015-16
VANDERLANDE INDUSTRIES PRIVATE LIMITED (SUCCESSOR IN INTEREST OF VANDERLANDE INDUSTRIES SOFTWARE PRIVATE LIMITED),PUNE vs ACIT CIRCLE -2, PUNE
ITA 1509/PUN/2025[2018-19]Status: Disposed4/5/2026AY 2018-19
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs COCA-COLA INDIA PRIVATE LIMITED, PUNE
ITTPA 2896/PUN/2025[2017-18]Status: Disposed30/4/2026AY 2017-18
SHRINIWAS SAHAKARI GRIHARACHANA SANSTHA LIMITED,PUNE vs INCOME TAX OFFICER WARD 12(1), PUNE
ITA 683/PUN/2026[2019-20]Status: Disposed30/4/2026AY 2019-20
SHRINIWAS SAHAKARI GRIHARACHANA SANSTHA LIMITED,PUNE vs INCOME TAX OFFICER WARD 12(1), PUNE
ITA 682/PUN/2026[2018-19]Status: Disposed30/4/2026AY 2018-19
SHRINIWAS SAHAKARI GRIHARACHANA SANSTHA LIMITED,PUNE vs INCOME TAX OFFICER WARD 12(1), PUNE
ITA 681/PUN/2026[2017-18]Status: Disposed30/4/2026AY 2017-18
SHRINIWAS SAHAKARI GRIHARACHANA SANSTHA LIMITED,PUNE vs INCOME TAX OFFICER WARD 12(1), PUNE
ITA 680/PUN/2026[2016-17]Status: Disposed30/4/2026AY 2016-17
ABHISHEK SHIVAJI GADE ,PUNE vs ITO WD-10 (1) , , PUNE
ITA 467/PUN/2026[2023-24]Status: Disposed30/4/2026AY 2023-24
ABHAY KANTILAL TATED,NASHIK vs ITO WARD 2(1), NASHIK, NASHIK
ITA 135/PUN/2026[2020-21]Status: Disposed30/4/2026AY 2020-21
DIPALI MURLIDHAR TODKAR,PUNE vs ITO WARD 13(1), PUNE, PUNE
ITA 3003/PUN/2025[2015-2016]Status: Disposed30/4/2026AY 2015-2016
