← All Benches
ITAT Pune Bench
17,218 judgments
KSPG AUTOMOTIVE INDIA EMPLOYEES WELFARE FUND,PUNE vs THE CIT EXEMPTION, PUNE
ITA 2883/PUN/2025[NA]Status: Disposed11/5/2026
KSPG AUTOMOTIVE INDIA EMPLOYEES WELFARE FUND,PUNE vs THE CIT EXEMPTION, PUNE
ITA 2882/PUN/2025[NA]Status: Disposed11/5/2026
M/S LORGAN LIFESTYLE LIMITED,PUNE vs DCIT CIRCLE -14, PUNE
ITA 2877/PUN/2025[2011-12]Status: Disposed11/5/2026AY 2011-12
AKSHAR SANGEET FOUNDATION,PUNE, MAHARASHTRA vs THE CIT (EXEMPTION), PUNE, PUNE, MAHARASHTRA
ITA 2049/PUN/2025[2025-2026]Status: Disposed11/5/2026AY 2025-2026
AKSHAR SANGEET FOUNDATION,PUNE, MAHARASHTRA vs THE CIT (EXEMPTION), PUNE, PUNE, MAHARASHTRA
ITA 2048/PUN/2025[2025-2026]Status: Disposed11/5/2026AY 2025-2026
ANJU SAHADEVAN,NASHIK vs INCOME TAX OFFICE NASHIK WARD 2(1), NASHIK
ITA 72/PUN/2026[2023-2024]Status: Disposed8/5/2026AY 2023-2024
SHRI MAHATMA BASAVESHWAR NAGRI SAHAKARI PATHSANSTHA MARYADIT,MURUM vs ITO WARD 1 LATUR, LATUR
ITA 688/PUN/2026[2020-2021]Status: Disposed8/5/2026AY 2020-2021
SHRI MAHATMA BASAVESHWAR NAGRI SAHAKARI PATHSANSTHA MARYADIT,MURUM vs ITO WARD 1 LATUR, LATUR
ITA 687/PUN/2026[2018-2019]Status: Disposed8/5/2026AY 2018-2019
PANKAJ KUMAR,PUNE vs INCOME TAX OFFICER, WARD 13(1), PUNE, PUNE
ITA 520/PUN/2026[2015-16]Status: Disposed8/5/2026AY 2015-16
CAPGEMINI TECHNOLOGY SERVICES INDIA P LTD ,PUNE vs THE ASSITANT COMMISSIONER OF INCOME TAX , CIRCLE 1 (1) , PUNE, PUNE
ITA 410/PUN/2020[2014-2015]Status: Disposed8/5/2026AY 2014-2015
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 1(1), PUNE vs CAPEGEMINI TECHNOLOGY SERVICES INDIA LTD. (FORMELY KNOW AS IGATE GLOBAL SOLUTIONS LTD.), PUNE
ITA 399/PUN/2020[ 2014-15]Status: Disposed8/5/2026
SHRI SAI SMARAK SAMITEE PATARI,PATHRI vs COMMISSIONER OF INCOME TAX EXEMPTION, PUNE
ITA 523/PUN/2026[2026-27]Status: Disposed7/5/2026AY 2026-27
SHRI RANGDAS SWAMI SHIKSHAN VIKAS MANDAL,PUNE vs CIT EXEMPTION, PUNE, PUNE
ITA 413/PUN/2026[12A]Status: Disposed7/5/2026
RAVIKANT BALKRISHNA MATHE,,PUNE vs THE ITO WARD 10(3), PUNE
ITA 359/PUN/2026[2015-16]Status: Disposed7/5/2026AY 2015-16
SANGITA AJIT WADEKAR,PUNE vs INCOME TAX OFFICER (IT) WARD 4, PUNE
ITA 275/PUN/2026[2020-21]Status: Disposed7/5/2026AY 2020-21
RAJMAL LAKHICHAND,JALGAON vs JCIT (OSD) CIRCLE -1, JALGAON
ITA 273/PUN/2026[2010-11]Status: Disposed7/5/2026AY 2010-11
SAI SHIKSHAN PRASARAK MANDAL,NANDED vs INCOME TAX OFFICER, NANDED
ITA 3083/PUN/2025[2016-17]Status: Disposed7/5/2026AY 2016-17
NIRMALA DINESH JAIN,RATNAGIRI vs INCOME-TAX OFFICER, WARD-1, RATNAGIRI
ITA 2348/PUN/2025[2017-18]Status: Disposed7/5/2026AY 2017-18
HYT ENGINEERING COMPANY PVT.LTD,PUNE vs ACIT CENTRAL CIRCLE-2(3), PUNE
ITA 2101/PUN/2025[2018-19]Status: Disposed7/5/2026AY 2018-19
DHARIYA CONSTRUCTION PRIVATE LIMITED,PUNE vs DCIT CIRCLE, 1(1), PUNE
ITA 1492/PUN/2025[2015-16]Status: Disposed7/5/2026AY 2015-16
