← All Benches
ITAT Pune Bench
17,218 judgments
JAYACHITRA SELVARAJ,MUMBAI vs INCOME TAX OFFICER WARD 2, NEW PANVEL, RAIGARH
ITA 3021/PUN/2025[2013-2014]Status: Disposed26/5/2026AY 2013-2014
JAYACHITRA SELVARAJ,MUMBAI vs INCOME TAX OFFICER, WARD 2, NEW PANVEL, RAIGARH
ITA 3020/PUN/2025[2013-2014]Status: Disposed26/5/2026AY 2013-2014
INCOME TAX OFFICER WARD 6(1) PUNE, PUNE vs THE POONA DISTRICT POLICE CO-OPERATIVE CREDIT SOCIETY LIMITED PUNE, PUNE
ITA 2921/PUN/2025[2021-22]Status: Disposed26/5/2026AY 2021-22
THE POONA DISTRICT POLICE CO-OPERATIVE CREDIT SOCIETY LTD ,,PUNE vs ITO , WARD -6(1), PUNE
ITA 2707/PUN/2025[2021-22]Status: Disposed26/5/2026AY 2021-22
LAPTECH SOLUTIONS PVT. LTD.,PUNE vs ITO WARD-14(3) , PUNE
ITA 2706/PUN/2025[2014-15]Status: Disposed26/5/2026AY 2014-15
BHANGAON VIVIDH KARYAKARI SEVA SAHAKARI SOCIETY LIMITED,AHMEDNAGAR vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE (NFAC)
ITA 2436/PUN/2025[2019-2020]Status: Disposed26/5/2026AY 2019-2020
BHANGAON VIVIDH KARYAKARI SEVA SAHAKARI SOCIETY LIMITED,AT POST BHANGAON vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI
ITA 2435/PUN/2025[2018-2019]Status: Disposed26/5/2026AY 2018-2019
ANIL RAMCHANDRA PAWAR,SOLAPUR vs ITO WD-2, PANDHARPUR
ITA 1929/PUN/2025[2015-16]Status: Disposed26/5/2026AY 2015-16
JANSEVA SHIKSHAN PRASARAK MANDAL KASBA ALTE ,ALTE TALUKA HATKANANGALE KOLHAPUR vs INCOME TAX OFFICER EXEMPTION WARD, EXEMPTION WARD KOLHAPUR
ITA 1454/PUN/2025[2021-22]Status: Disposed26/5/2026AY 2021-22
ROTHE ERDE INDIA PRIVATE LIMITED,PUNE vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE - 1, NASHIK
ITTPA 947/PUN/2026[2016-17]Status: Disposed25/5/2026AY 2016-17
PIAGGIO VEHICLES PRIVATE LIMITED,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX- CIRCLE 4, PUNE
ITTPA 3195/PUN/2025[2018-19]Status: Disposed25/5/2026AY 2018-19
BRAHM PRECISION MATERIALS PVT. LTD. ,AURANGABAD vs PCIT , , NASHIK
ITA 702/PUN/2026[2020-21]Status: Disposed25/5/2026AY 2020-21
DNYANAGANGA SHIKSHAN PRASARAK MANDAL, MALWADI ,MALWADI vs COMMISSIONER OF INCOME TAX EXEMPTION, PUNE, PUNE
ITA 68/PUN/2026[2026-27]Status: Disposed25/5/2026AY 2026-27
ANITA PRAKASH KARDE,RAIGARH, MAHARASHTRA vs ASSESSING OFFICER, PANVEL
ITA 565/PUN/2026[2020-21]Status: Disposed25/5/2026AY 2020-21
SAMEER SHRIRAM DESHMUKH ,PUNE vs ITO WD-3(3) , PUNE
ITA 553/PUN/2026[2018-19]Status: Disposed25/5/2026AY 2018-19
SHREE JYOTIRILING GRAMIN BIGAR SHETI SAHAKARI PAT SANSTHA MARYADIT ,SANGLI vs ITO WARD - 3, SANGLI
ITA 52/PUN/2026[2018-19]Status: Disposed25/5/2026AY 2018-19
GEETAI CHARITABLE TRUST,HINGOLI vs THE ITO EXEMPTION WARD, PUNE
ITA 447/PUN/2026[2016-17]Status: Disposed25/5/2026AY 2016-17
NAGAJI AMBABHAI VEKARIYA,PUNE vs ITO WARD 13(4) , PUNE
ITA 441/PUN/2026[2019-20]Status: Disposed25/5/2026AY 2019-20
NANAJI KARBHARI HIRE,NASHIK vs ITO WARD 1, MALEGAON, NASHIK
ITA 431/PUN/2026[2013-14]Status: Disposed25/5/2026AY 2013-14
SAMBHAJI BALKRISHNA MULIK,PUNE vs INCOME TAX OFFICER WARD 10(1), PUNE
ITA 33/PUN/2026[2020-21]Status: Disposed25/5/2026AY 2020-21