← All Benches
ITAT Pune Bench
17,218 judgments
RAJENDRA RASIKLAL SHAH,NASHIK vs THE ASSISTANT COMMISSIONER OF INCOME TAX (ACIT), CENTRAL CIRCLE-1, NASHIK, NASHIK
ITA 3012/PUN/2025[2020-21]Status: Disposed27/5/2026AY 2020-21
VIRAJ ESTATES PRIVATE LIMITED,NASHIK vs THE ASSISTANT COMMISSIONER OF INCOME TAX (ACIT), CENTRAL CIRCLE-1, NASHIK, NASHIK
ITA 3002/PUN/2025[2017-18]Status: Disposed27/5/2026AY 2017-18
VIRAJ ESTATES PRIVATE LIMITED,NASHIK vs ACIT, CENTRAL CIRCLE-1, NASHIK, NASHIK
ITA 3001/PUN/2025[2014-15]Status: Disposed27/5/2026AY 2014-15
BHATE & RAJE CONSTRUCTION ,PUNE vs DCIT CIRCLE -1 , PUNE
ITA 2970/PUN/2025[2014-15]Status: Disposed27/5/2026AY 2014-15
SHREEM ELECTRIC LIMITED,KOLHAPUR vs ACIT (CENTRAL CIRCLE), KOLHAPUR
ITA 2794/PUN/2025[2016-17]Status: Disposed27/5/2026AY 2016-17
SHRI ARYA CHANAKYANAGARI SAHKARI PATSANSTHA MARYADIT,ICHALKARANJI vs INCOME TAX OFFICER, ICHALKARANJI
ITA 2528/PUN/2025[2022-23]Status: Disposed27/5/2026AY 2022-23
HEMLATA KAMAL BHATIA,PUNE vs DCIT CIRCLE-7 , PUNE
ITA 2092/PUN/2025[2017-18]Status: Disposed27/5/2026AY 2017-18
VIKAS CHANDRAKANT PATIL,NASIK vs ACIT CIRCLE-1, NASHIK, NASHIK
ITA 1765/PUN/2025[2018-19]Status: Disposed27/5/2026AY 2018-19
ORDINANCE DEPT EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LIMITED NO. 02,PUNE vs INCOME TAX OFFICER, WARD 9(3), PUNE, PUNE
ITA 965/PUN/2026[2020-21]Status: Disposed26/5/2026AY 2020-21
ORDINANCE DEPT EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LIMITED NO. 02,PUNE vs INCOME TAX OFFICER, WARD 9(3), PUNE, PUNE
ITA 964/PUN/2026[2018-19]Status: Disposed26/5/2026AY 2018-19
SHAILA SURESH BHUJBAL,SHIKRAPUR vs WARD 13(4), PUNE
ITA 578/PUN/2026[2017-18]Status: Disposed26/5/2026AY 2017-18
SHAILA SURESH BHUJBAL,SHIKRAPUR vs WARD 13(4) PUNE, PUNE
ITA 577/PUN/2026[2017-18]Status: Disposed26/5/2026AY 2017-18
INDRAKUMAR NENMAL PARMAR,PALI vs DCIT, CIRCLE PANVEL, PANVEL
ITA 479/PUN/2026[2022-23]Status: Disposed26/5/2026AY 2022-23
EKTA MEDICAL EDUCATIONAL & SOCIAL WELFARE SOCIETY ,DHULE vs CIT(E) , PUNE
ITA 470/PUN/2026[NA]Status: Disposed26/5/2026
INFOVISION LABS INDIA PRIVATE LIMITED,PUNE vs DY. CIT, CIRCLE 1(1), PUNE
ITA 32/PUN/2026[2021-22]Status: Disposed26/5/2026AY 2021-22
SATARA ZILLA GRAMIN DAK SEVAK SAHAKARI PATSANSTHA LTD,SATARA vs ASSESSING OFFICER, EXEMPTION WARD 1(1), PUNE, PUNE
ITA 25/PUN/2026[2021-22]Status: Disposed26/5/2026AY 2021-22
ASHATVINAYAK NAGRI SAHAKARI PATSANSTHA MARYADIT INDAPUR,PUNE vs ITO WD-14(5), PUNE
ITA 229/PUN/2026[2018-19]Status: Disposed26/5/2026AY 2018-19
BENKAI SOCIAL FOUNDATION,NANDED vs COMMISSIONER OF INCOME TAX EXEMPTION PUNE, PUNE
ITA 952/PUN/2025[2024-2025]Status: Disposed26/5/2026AY 2024-2025
AMOL SURESH SINKAR,PUNE vs ITO WARD 1(2) JALGAON, JALGAON
ITA 3146/PUN/2025[2019-20]Status: Disposed26/5/2026AY 2019-20
INCOME TAX OFFICER, AURANGABAD vs GORKHANATH GOPINATH LATE, AURANGABAD
ITA 3055/PUN/2025[2015-16]Status: Disposed26/5/2026AY 2015-16
