← All Benches
ITAT Pune Bench
17,218 judgments
VILAS RASIKLAL SHAH,NASHIK vs THE ASSISTANT COMMISSIONER OF INCOME TAX (ACIT), CENTRAL CIRCLE-1, NASHIK, NASHIK
ITA 3059/PUN/2025[2022-23]Status: Disposed27/5/2026AY 2022-23
VILAS RASIKLAL SHAH,NASHIK vs THE ASSISTANT COMMISSIONER OF INCOME TAX (ACIT), CENTRAL CIRCLE-1, NASHIK, NASHIK
ITA 3058/PUN/2025[2023-24]Status: Disposed27/5/2026AY 2023-24
RAJENDRA RASIKLAL SHAH,NASHIK vs THE ASSISTANT COMMISSIONER OF INCOME TAX (ACIT), CENTRAL CIRCLE-1, NASHIK, NASHIK
ITA 3057/PUN/2025[2022-23]Status: Disposed27/5/2026AY 2022-23
RAJENDRA RASIKLAL SHAH,NASHIK vs THE ASSISTANT COMMISSIONER OF INCOME TAX (ACIT), CENTRAL CIRCLE-1, NASHIK, NASHIK
ITA 3056/PUN/2025[2023-24]Status: Disposed27/5/2026AY 2023-24
KARAN RAJENDRA SHAH,NASHIK vs THE ASSISTANT COMMISSIONER OF INCOME TAX (ACIT), CENTRAL CIRCLE-1, NASHIK, NASHIK
ITA 3037/PUN/2025[2022-23]Status: Disposed27/5/2026AY 2022-23
KARAN RAJENDRA SHAH,NASHIK vs THE ASSISTANT COMMISSIONER OF INCOME TAX (ACIT), CENTRAL CIRCLE-1, NASHIK, NASHIK
ITA 3036/PUN/2025[2023-24]Status: Disposed27/5/2026AY 2023-24
VILAS RASIKLAL SHAH,NASHIK vs THE ASSISTANT COMMISSIONER OF INCOME TAX (ACIT), CENTRAL CIRCLE-1, NASHIK, NASHIK
ITA 3034/PUN/2025[2020-21]Status: Disposed27/5/2026AY 2020-21
VILAS RASIKLAL SHAH,NASHIK vs THE ASSISTANT COMMISSIONER OF INCOME TAX (ACIT), CENTRAL CIRCLE-1, NASHIK, NASHIK
ITA 3033/PUN/2025[2017-18]Status: Disposed27/5/2026AY 2017-18
VILAS RASIKLAL SHAH,NASHIK vs THE ASSISTANT COMMISSIONER OF INCOME TAX (ACIT), CENTRAL CIRCLE-1, NASHIK, NASHIK
ITA 3032/PUN/2025[2014-15]Status: Disposed27/5/2026AY 2014-15
VIRAJ VILAS SHAH,NASHIK vs THE ASSISTANT COMMISSIONER OF INCOME TAX (ACIT), CENTRAL CIRCLE-1, NASHIK, NASHIK
ITA 3031/PUN/2025[2020-21]Status: Disposed27/5/2026AY 2020-21
VIRAJ VILAS SHAH,NASHIK vs THE ASSISTANT COMMISSIONER OF INCOME TAX (ACIT), CENTRAL CIRCLE-1, NASHIK, NASHIK
ITA 3030/PUN/2025[2017-18]Status: Disposed27/5/2026AY 2017-18
VIRAJ VILAS SHAH,NASHIK vs THE ASSISTANT COMMISSIONER OF INCOME TAX (ACIT), CENTRAL CIRCLE-1, NASHIK, NASHIK
ITA 3029/PUN/2025[2014-15]Status: Disposed27/5/2026AY 2014-15
VIRAJ ESTATES PRIVATE LIMITED,NASHIK vs THE ASSISTANT COMMISSIONER OF INCOME TAX (ACIT), CENTRAL CIRCLE-1, NASHIK, NASHIK
ITA 3028/PUN/2025[2022-23]Status: Disposed27/5/2026AY 2022-23
VIRAJ ESTATES PRIVATE LIMITED,NASHIK vs THE ASSISTANT COMMISSIONER OF INCOME TAX (ACIT), CENTRAL CIRCLE-1, NASHIK, NASHIK
ITA 3027/PUN/2025[2023-24]Status: Disposed27/5/2026AY 2023-24
KARAN RAJENDRA SHAH ,NASHIK vs THE ASSISTANT COMMISSIONER OF INCOME TAX (ACIT), CENTRAL CIRCLE-1, NASHIK, NASHIK
ITA 3019/PUN/2025[2020-21]Status: Disposed27/5/2026AY 2020-21
KARAN RAJENDRA SHAH,NASHIK vs THE ASSISTANT COMMISSIONER OF INCOME TAX (ACIT), CENTRAL CIRCLE-1, NASHIK
ITA 3018/PUN/2025[2017-18]Status: Disposed27/5/2026AY 2017-18
KARAN RAJENDRA SHAH,NASHIK vs THE ASSISTANT COMMISSIONER OF INCOME TAX (ACIT), CENTRAL CIRCLE-1, NASHIK
ITA 3017/PUN/2025[2014-15]Status: Disposed27/5/2026AY 2014-15
VIRAJ ESTATES PRIVATE LIMITED,NASHIK vs THE ASSISTANT COMMISSIONER OF INCOME TAX (ACIT), CENTRAL CIRCLE-1, NASHIK
ITA 3015/PUN/2025[2020-21]Status: Disposed27/5/2026AY 2020-21
RAJENDRA RASIKLAL SHAH,NASHIK vs THE ASSISTANT COMMISSIONER OF INCOME TAX (ACIT), CENTRAL CIRCLE-1, NASHIK, NASHIK
ITA 3014/PUN/2025[2017-18]Status: Disposed27/5/2026AY 2017-18
RAJENDRA RASIKLAL SHAH,NASHIK vs THE ASSISTANT COMMISSIONER OF INCOME TAX (ACIT), CENTRAL CIRCLE-1, NASHIK, NASHIK
ITA 3013/PUN/2025[2014-15]Status: Disposed27/5/2026AY 2014-15
