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ITAT Pune Bench
17,218 judgments
PEGASUS EVENT AND CONVENTION SERVICES ,PUNE vs ACIT CIR-7, PUNE
ITA 186/PUN/2026[2020-21]Status: Disposed25/5/2026AY 2020-21
PUNE DISTRICT SUPERVISION CO OP SOCIETIES LIMITED,PUNE vs INCOME TAX OFFICER WARD 6(3), PUNE
ITA 178/PUN/2026[2021-22]Status: Disposed25/5/2026AY 2021-22
SANGHVI TARACHAND POONAMCHAND,PUNE vs INCOME TAX OFFICER WARD 6(3), PUNE
ITA 176/PUN/2026[2020-21]Status: Disposed25/5/2026AY 2020-21
LOKMANYA MEDICAL FOUNDATION,CHINCHWAD vs DCIT(EXEMPTION),PUENE, PUNE
ITA 1283/PUN/2026[2020-21]Status: Disposed25/5/2026AY 2020-21
LOKMANYA MEDICAL FOUNDATION,CHINCHAWAD vs DCIT (EXEMPTION), PUNE, PUNE
ITA 1099/PUN/2026[2020-21]Status: Disposed25/5/2026AY 2020-21
AUDYOGIK PRASHIKSHAN SAST KARMACHARI SAHAKARI PATSANSTHA LTD,INDUSTRIAL ESTATE, MADHAVNAGAR ROAD, SANGLI vs INCOME TAX OFFICER WARD 5, NEAR APPASAHEB BIRNALE PHARMACY COLLEGE
ITA 989/PUN/2025[2021-22]Status: Disposed25/5/2026AY 2021-22
JAYESH MOHAN GUPTA,PUNE vs INCOME TAX OFFICER, CIRCLE 7 PUNE, DGIT(INVESTIGATION)
ITA 3223/PUN/2025[2014-15]Status: Disposed25/5/2026AY 2014-15
LATE MRS. BHAKTI UNMESH BELGIKAR (THROUGH LEGAL HEIR UNMESH BELGIKAR),PUNE vs ITO, WARD 10(1), PUNE, PUNE
ITA 3215/PUN/2025[2018-19]Status: Disposed25/5/2026AY 2018-19
ADITYA ANAND SARAF,PUNE vs THE ITO, WARD 13(4), PUNE, PUNE
ITA 2947/PUN/2025[2016-17]Status: Disposed25/5/2026AY 2016-17
PANCHWADKAR SHRIHARI PURSHOTTAM (HUF),SOLAPUR vs INCOME TAX OFFICER WARD 2, PANDHARPUR
ITA 2929/PUN/2025[2017-18]Status: Disposed25/5/2026AY 2017-18
PRATIBHA AND PRATIK ASSOCIATES,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
ITA 2723/PUN/2025[2015-16]Status: Disposed25/5/2026AY 2015-16
PRATIBHA AND PRATIK ASSOCIATES,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
ITA 2677/PUN/2025[2015-16]Status: Disposed25/5/2026AY 2015-16
JINENDRA KALIDAS VADAGAVE,SANGLI vs ITO, WARD-1, SANGLI, SANGLI
ITA 2633/PUN/2025[2016-17]Status: Disposed25/5/2026AY 2016-17
GUNA SHANTARAM MUNDHE,PANVEL RAIGAD vs INCOME TAX OFFICER WARD 1 PANVEL, PANVEL RAIGAD
ITA 2543/PUN/2025[2013-14]Status: Disposed25/5/2026AY 2013-14
MR NANAJI KARBHARI HIRE,DHAVLI VIHIR vs ITO WARD 1, MALEGAON, MALEGAON
ITA 2507/PUN/2025[2013-14]Status: Disposed25/5/2026AY 2013-14
NARAYAN GUNAJI SAWANT,SINDHUDURG vs INCOME TAX OFFICER, WARD, KUDAL, KUDAL,MAHARASHTRA, KUDAL
ITA 2456/PUN/2025[2016-17]Status: Disposed25/5/2026AY 2016-17
MAZHARHUSAIN ABDULRAHUF BAGWAN,PANDHARPUR vs ITO WARD 2 PANDHARPUR, PANDHARPUR
ITA 2329/PUN/2025[2015-2016]Status: Disposed25/5/2026AY 2015-2016
CHHABA ( CHHAYA AND BAJIRAO) FOUNDATION TRUST,RAIGAD vs CIT(E), PUNE
ITA 2320/PUN/2025[NA]Status: Disposed25/5/2026
CHHABA ( CHHAYA AND BAJIRAO) FOUNDATION TRUST,RAIGAD vs CIT(E), PUNE
ITA 2319/PUN/2025[NA]Status: Disposed25/5/2026
VIJAY POPATLAL SURANA,NASHIK vs INCOME TAX OFFICER, WAR 2(1), NASHIK
ITA 2214/PUN/2025[2023-24]Status: Disposed25/5/2026AY 2023-24
