← All Benches
ITAT Pune Bench
17,218 judgments
DHARAMBHASKAR RASHTASANT SHRI PACHLEGAVKAR MAHARAJ PRATISHTAN,PUNE vs INCOME-TAX OFFICER, (EXEMPTION), WARD -(2), PUNE
ITA 190/PUN/2019[2012-13]Status: Disposed18/3/2019AY 2012-13
DHARAMBHASKAR RASHTASANT SHRI PACHLEGAVKAR MAHARAJ PRATISHTAN,PUNE vs INCOME-TAX OFFICER, (EXEMPTION), WARD -(2), PUNE
ITA 189/PUN/2019[2011-12]Status: Disposed18/3/2019AY 2011-12
VIJAY TUKARAM RAUNDAL,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 160/PUN/2019[2012-13]Status: Disposed18/3/2019AY 2012-13
ABHIJIT ANANT BAGADE,PUNE vs TRO, RANGE -3, PUNE
ITA 737/PUN/2018[2006-07]Status: Disposed18/3/2019AY 2006-07
SURESH BABANRAO JADHAV,PUNE vs INCOME-TAX OFFICER, WARD - 13(2), PUNE
ITA 555/PUN/2018[2011-12]Status: Disposed18/3/2019AY 2011-12
MANOHAR SITARAM SHINDE,SANGLI vs INCOME-TAX OFFICER, WARD - 1(4), SANGLI
ITA 237/PUN/2018[2005-06]Status: Disposed18/3/2019AY 2005-06
JAMALAPPA DATTATRAY BATTUL,PUNE vs INCOME-TAX OFFICER, WARD - 5(2), PUNE
ITA 138/PUN/2018[2009-10]Status: Disposed18/3/2019AY 2009-10
SHRI. KRISHNA SAWANT,PUNE vs INCOME-TAX OFFICER, WARD - 10(4), PUNE
ITA 1252/PUN/2018[2009-10]Status: Fixed18/3/2019AY 2009-10
M/S.GANGABISAN MURLIDHAR MANIYAR,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD - 2, AHMEDNAGAR
ITA 2340/PUN/2017[2007-08]Status: Disposed18/3/2019AY 2007-08
DIPTI MITTAL SHAH,PUNE vs INCOME-TAX OFFICER, WARD - 8(5), PUNE
ITA 2303/PUN/2017[2013-14]Status: Disposed18/3/2019AY 2013-14
CAPGEMINI TECHNOLOGY SERVICES INDIA LTD., (FORMERLY IGATE GLOBAL SOLUTIONS LTD.,),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 74/PUN/2016[2011-12]Status: Disposed18/3/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs M/S. IGATE COMPUTER SYSTEM LTD., PUNE
ITA 299/PUN/2016[2011-12]Status: Disposed18/3/2019AY 2011-12
M/S. SINGH CYCLE & MOTOR CO.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2173/PUN/2016[2009-10]Status: Disposed18/3/2019AY 2009-10
EAGLE HOME APPLIANCES P. LTD (FORMLERY TRADE TEAM P. LTD,PUNE vs DCIT 7(3),
ITA 1066/MUM/2011[2006-07]Status: Disposed18/3/2019AY 2006-07
JAYNA ENTERPRISES PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 473/PUN/2017[2003-04]Status: Disposed15/3/2019AY 2003-04
M/S. ANIKET TRADING COMPANY,NASHIK vs DEPUTY COMMISSIONER OF INCOME TAX, NASHIK
ITA 466/PUN/2017[2009-10]Status: Disposed15/3/2019AY 2009-10
IIYAS ABDULSATTAR SHAIKH,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 445/PUN/2017[2011-12]Status: Disposed15/3/2019AY 2011-12
IIYAS ABDULSATTAR SHAIKH,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 444/PUN/2017[2009-10]Status: Disposed15/3/2019AY 2009-10
JAYNA ENTERPRISES PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 404/PUN/2017[2003-04]Status: Disposed15/3/2019AY 2003-04
NITIN GHULE,PUNE vs INCOME-TAX OFFICER, WARD - 14(1), PUNE
ITA 1923/PUN/2017[2013-14]Status: Disposed15/3/2019AY 2013-14
