← All Benches
ITAT Pune Bench
17,218 judgments
M/S. TIRUPATI SALES,AURANGABAD vs INCOME TAX OFFICER,
ITA 2749/PUN/2016[2010-11]Status: Disposed19/3/2019AY 2010-11
M/S. TIRUPATI SALES,AURANGABAD vs INCOME TAX OFFICER,
ITA 2748/PUN/2016[2009-10]Status: Disposed19/3/2019AY 2009-10
SANTRAM ATUMAL MURJANI vs DEPUTY COMMISSSIONER OF INCOME-TAX,
ITA 2456/PUN/2016[2007-08]Status: Disposed19/3/2019AY 2007-08
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. VENKY'S INDIA LTD., PUNE
ITA 2332/PUN/2016[2011-12]Status: Disposed19/3/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. VENKY'S INDIA LTD., PUNE
ITA 2331/PUN/2016[2010-11]Status: Disposed19/3/2019AY 2010-11
VENKY'S (INDIA) LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2223/PUN/2016[2011-12]Status: Disposed19/3/2019AY 2011-12
VENKY'S (INDIA) LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2222/PUN/2016[2010-11]Status: Disposed19/3/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. PARESH FARMS PVT. LTD., AURANGABAD
ITA 2023/PUN/2016[2012-13]Status: Disposed19/3/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. HYUNDAI CONSTRUCTION EQUIPMENT INDIA PVT. LTD., PUNE
ITA 1670/PUN/2015[2009-10]Status: Disposed19/3/2019AY 2009-10
M/S. HYUNDAI CONSTRUCTION EQUIPMENT INDIA PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1472/PUN/2015[2009-10]Status: Disposed19/3/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX vs SAHKARMHARSHI BHAUSAHEB THORAT SAHKARI SAKHAR KARKHANA LTD., AHMEDNAGAR
ITA 1167/PUN/2015[2011-12]Status: Disposed19/3/2019AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI SANT DAMAJI S.S.K. LTD., SOLAPUR
ITA 825/PUN/2014[2010-11]Status: Disposed19/3/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHREE ADINATH SSK LTD., SOLAPUR
ITA 385/PUN/2014[2010-11]Status: Disposed19/3/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI VRIDHESHWAR SAHAKARI SAKHAR KARKHANA LTD., AHMEDNAGAR
ITA 1226/PUN/2014[2009-10]Status: Disposed19/3/2019AY 2009-10
ATUT FINCAP LTD.,PUNE vs INCOME-TAX OFFICER,
ITA 3043/AHD/2013[2008-09]Status: Disposed19/3/2019AY 2008-09
ATUT FINCAP LTD.,PUNE vs INCOME-TAX OFFICER,
ITA 3042/AHD/2013[2008-09]Status: Disposed19/3/2019AY 2008-09
ACIT, CIRCLE-1, SOLAPUR vs SHREE PANDURANG SSK LTD., SOLAPUR
ITA 260/PUN/2013[2009-10]Status: Disposed19/3/2019AY 2009-10
KADIR USMAN SHAIKH,LONAVALA vs ITO CEN.II, PUNE, PUNE
ITA 478/PUN/2012[2008-09]Status: Disposed19/3/2019AY 2008-09
DY. CIT CIR AHMEDNAGAR, AHMEDNAGAR vs SHRI DNYANESHWAR SSK LTD, AHMEDNAGAR
ITA 304/PUN/2012[2007-08]Status: Disposed19/3/2019AY 2007-08
DHARAMBHASKAR RASHTASANT SHRI PACHLEGAVKAR MAHARAJ PRATISHTAN,PUNE vs INCOME-TAX OFFICER, WARD -(2), PUNE
ITA 191/PUN/2019[2013-14]Status: Disposed18/3/2019AY 2013-14
