← All Benches
ITAT Pune Bench
17,218 judgments
DCIT, ICHALKARANJI CIRCLE, ICHALKARANJI vs SHARAD SAHAKARI SAKHAR KARKHANA LTD., KOLHAPUR
ITA 2161/PUN/2012[2007-08]Status: Disposed20/3/2019AY 2007-08
ACIT, CIRCLE-1, KOLHAPUR vs KUMBHI KASARI SAHAKARI SAKHAR KARKHANA LTD., KOLHAPUR
ITA 2140/PUN/2012[2009-10]Status: Disposed20/3/2019AY 2009-10
ITO, WARD 1(1), KOLHAPUR vs M/S. PADAMSHREE DR. D.Y. PATIL SAHAKARI SAKHAR KARKHANA LTD., KOLHAPUR
ITA 2135/PUN/2012[2008-09]Status: Disposed20/3/2019AY 2008-09
DCIT, CIRCLE-1, KOLHAPUR vs M/S. PADAMSHREE DR. D.Y. PATIL SAHAKARI SAKHAR KARKHANA LTD., KOLHAPUR
ITA 2134/PUN/2012[2007-08]Status: Disposed20/3/2019AY 2007-08
DCIT, CIRCLE-2, SANGLI vs HUTATMA KISAN AHIR SAH. SAKHAR KARKHANA LTD., SANGLI
ITA 2124/PUN/2012[2003-04]Status: Disposed20/3/2019AY 2003-04
PADAMSHREE DR. D.Y. PATIL SAHAKARI SAKHAR KARKHANA LTD.,KOLHAPUR vs ASST. CIT, CIRCLE-1, KOLHAPUR
ITA 2122/PUN/2012[2009-10]Status: Disposed20/3/2019AY 2009-10
SHRI CHHATRAPATI SSK LTD.,PUNE vs ASST. COMM. OF INCOME-TAX,
ITA 2084/PUN/2012[2009-10]Status: Disposed20/3/2019AY 2009-10
YASHWANTRAO MOHITE KRISHNA SSK LTD,SATARA vs DCIT, SATARA CIRCLE, SATARA
ITA 1027/PUN/2012[2008-09]Status: Disposed20/3/2019AY 2008-09
YASHWANTRAO MOHITE KRISHNA SSK LTD,SATARA vs DCIT, SATARA CIRCLE, SATARA
ITA 1026/PUN/2012[2007-08]Status: Disposed20/3/2019AY 2007-08
ACIT,CIR.1, AURANGABAD vs SANT EKNATH SAH. SAKHAR KARKHANA LTD., AURANGABAD
ITA 572/PUN/2011[1999-00]Status: Disposed20/3/2019AY 1999-00
SHRI VRIDHESHWAR SSK LTD.,AHMEDNAGAR vs DY. COMMISSIONER OF INCOME-TAX, AHMEDNAGAR
ITA 1437/PUN/2011[2007-08]Status: Disposed20/3/2019AY 2007-08
MANJARI SHETKAR SSK LTD.,LATUR vs JT. COMM. OF INCOME-TAX, AURANGABAD
ITA 1426/PUN/2011[1998-99]Status: Disposed20/3/2019AY 1998-99
MANJARI SHETKAR SSK LTD.,LATUR vs DY. COMM. OF INCOME-TAX, AURANGABAD
ITA 1425/PUN/2011[1998-99]Status: Disposed20/3/2019AY 1998-99
MANJARI SHETKAR SSK LTD.,LATUR vs DY. COMM. OF INCOME-TAX, AURANGABAD
ITA 1424/PUN/2011[1995-96]Status: Disposed20/3/2019AY 1995-96
MANJARI SHETKAR SSK LTD.,LATUR vs DY. COMM. OF INCOME-TAX, AURANGABAD
ITA 1423/PUN/2011[1991-92]Status: Disposed20/3/2019AY 1991-92
PD. DR. VITHALRAO VIKHE PATIL SSK LTD.,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME-TAX, AHMEDNAGAR
ITA 1418/PUN/2011[2001-02]Status: Disposed20/3/2019AY 2001-02
SHAHI BALA,PUNE vs INCOME-TAX OFFICER, WARD - 4(3), PUNE
ITA 999/PUN/2018[2013-14]Status: Disposed19/3/2019AY 2013-14
VIJAYKUMAR PREMNATH BHATT,PUNE vs INCOME-TAX OFFICER, WARD - 4(3), PUNE
ITA 998/PUN/2018[2013-14]Status: Disposed19/3/2019AY 2013-14
JUNGLI MAHARAJ TEMLE TRUST,PUNE vs INCOME-TAX OFFICER, WARD - 6(2), PUNE
ITA 1953/PUN/2018[2010-11]Status: Disposed19/3/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs OM ASSOCIATES, PUNE
ITA 438/PUN/2017[2012-13]Status: Disposed19/3/2019AY 2012-13
