← All Benches
ITAT Pune Bench
17,218 judgments
SAHAKARMAHARSHI BHAUSAHEB THORAT SAH. SAKHAR KARKHANA LTD.,AHMEDNAGAR vs ACIT, A'NAGAR CIR., AHMEDNAGAR
ITA 1260/PUN/2011[2000-01]Status: Disposed1/5/2019AY 2000-01
SIDHESHWAR SAH. SAKHAR KARKHANA LTD.,AURANGABAD vs DCIT, S.R.-2, AURANGABAD
ITA 1210/PUN/1997[1992-93]Status: Disposed1/5/2019AY 1992-93
SAIDARSHAN BUILDERS,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR
ITA 509/PUN/2019[2010-11]Status: Disposed30/4/2019AY 2010-11
PUDUMJEE PAPER PRODUCTS LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 503/PUN/2019[2016-17]Status: Disposed30/4/2019AY 2016-17
MAHADEO VITHHALRAO LOKHANDE,NASHIK vs INCOME-TAX OFFICER, WARD - 1(5), NASHIK
ITA 185/PUN/2019[2014-15]Status: Disposed30/4/2019AY 2014-15
MANIK BAPU KAMBLE,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2, ICHALKARANJI
ITA 181/PUN/2019[2008-09]Status: Fixed30/4/2019AY 2008-09
SANJEEV D. SANDANSHIV, L/H. OF LATE SHRI DHARMA KAUTIK SANDANSHIV,JALGAON vs INCOME-TAX OFFICER, (CBI), NASHIK
ITA 957/PUN/2018[2005-06]Status: Disposed30/4/2019AY 2005-06
MAKARAND SAKHARAM KULKARNI,PUNE vs INCOME-TAX OFFICER, WARD - 2(1), PUNE
ITA 1939/PUN/2018[2014-15]Status: Disposed30/4/2019AY 2014-15
SHRI. NANDKISHORE KISHANRAO DILERAO,NANDED vs INCOME-TAX OFFICER, WARD - 3(1), NANDED
ITA 1851/PUN/2018[2010-11]Status: Disposed30/4/2019AY 2010-11
SANJAY DATTATRAYA DAPODIKAR,PUNE vs INCOME-TAX OFFICER, WARD - 6(2), PUNE
ITA 1747/PUN/2018[2015-16]Status: Disposed30/4/2019AY 2015-16
AVINASH R. MAHAMUNI,PUNE vs INCOME-TAX OFFICER, WARD - 5(1), PUNE
ITA 1582/PUN/2018[2011-12]Status: Disposed30/4/2019AY 2011-12
PRABHAT RAJMAL NIBJIYA,PUNE vs INCOME-TAX OFFICER, WARD - 5(3), PUNE
ITA 1342/PUN/2018[2011-12]Status: Disposed30/4/2019AY 2011-12
M/S. VARSHA FORGINGS LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 9/PUN/2017[2010-11]Status: Disposed30/4/2019AY 2010-11
KIRLOSKAR PROPRIETARY LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 896/PUN/2017[2008-09]Status: Disposed30/4/2019AY 2008-09
M/S. SIDDHIVINAYAK CONSTRUCTIONS,AURANGABAD vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 142/PUN/2017[2012-13]Status: Disposed30/4/2019AY 2012-13
ABDULKADER INAYATHUSEIN BOHARI,DHULE vs INCOME-TAX OFFICER, DHULE
ITA 1214/PUN/2017[2013-14]Status: Disposed30/4/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX vs PERSISTENT SYSTEMS PVT. LTD., PUNE
ITA 2336/PUN/2016[2011-12]Status: Disposed30/4/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI VIGHNAHAR SAHAKARI SAKHAR KARKHANA LTD., PUNE
ITA 294/PUN/2015[2008-09]Status: Disposed30/4/2019AY 2008-09
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI VIGHNAHAR SAHAKARI SAKHAR KARKHANA LTD., PUNE
ITA 293/PUN/2015[2007-08]Status: Disposed30/4/2019AY 2007-08
SANDVIK ASIA PRIVATE LIMITED,PUNE vs DEPUTY DIRECTOR OF INCOME-TAX,
ITA 62/PUN/2014[2009-10]Status: Disposed30/4/2019AY 2009-10
