← All Benches
ITAT Pune Bench
17,218 judgments
RAJU RAMCHANDRA THAKWANI,PUNE vs INCOME-TAX OFFICER, WARD - 4(5), PUNE
ITA 2353/PUN/2017[2001-02]Status: Disposed19/7/2019AY 2001-02
THOUWFEEQ FISH MEAL & OIL COMPANY PVT.LTD,RATNAGIRI vs ASSISTANT COMMISSIONER OF INCOME-TAX, RATNAGIRI CIRCLE, RATNAGIRI
ITA 2323/PUN/2017[2009-10]Status: Disposed19/7/2019AY 2009-10
INCOME-TAX OFFICER, WARD - 3(3), PUNE vs RAHUL NAYAN BHALERAO, PUNE
ITA 2237/PUN/2017[2011-12]Status: Disposed19/7/2019AY 2011-12
INCOME-TAX OFFICER, WARD - 3(3), PUNE vs RAHUL NAYAN BHALERAO, PUNE
ITA 2236/PUN/2017[2010-11]Status: Disposed19/7/2019AY 2010-11
INCOME-TAX OFFICER, WARD - 3(3), PUNE vs RAHUL NAYAN BHALERAO, PUNE
ITA 2235/PUN/2017[2009-10]Status: Disposed19/7/2019AY 2009-10
INCOME-TAX OFFICER, WARD - 3(3), PUNE vs RAHUL NAYAN BHALERAO, PUNE
ITA 2234/PUN/2017[2008-09]Status: Disposed19/7/2019AY 2008-09
LALCHAND CHHOTALAL SHAH,KARAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA
ITA 2155/PUN/2017[2013-14]Status: Disposed19/7/2019AY 2013-14
RAKESH LALCHNAND SHAH,KARAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA
ITA 2154/PUN/2017[2013-14]Status: Disposed19/7/2019AY 2013-14
SWAPNIL POPATLAL SHAH,KARAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA
ITA 2152/PUN/2017[2013-14]Status: Disposed19/7/2019AY 2013-14
JEETU BHAGCHANAD KHEMANI,NASHIK vs INCOME-TAX OFFICER, WARD - 1(3), NASHIK
ITA 2114/PUN/2017[2013-14]Status: Disposed19/7/2019AY 2013-14
BHATABHAI SHANKAR PATEL,NANDURBAR vs INCOME-TAX OFFICER, WARD - 4, DHULE
ITA 1913/PUN/2017[2005-06]Status: Disposed19/7/2019AY 2005-06
DR. M. S. HIREMATH,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -5, PUNE
ITA 1894/PUN/2017[2011-12]Status: Disposed19/7/2019AY 2011-12
M/S. HOTEL DAMINI,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2(1), KUDAL
ITA 1887/PUN/2017[2002-03]Status: Disposed19/7/2019AY 2002-03
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE vs M/S. AURANGABAD ELECTRICALS LTD, PUNE
ITA 1789/PUN/2017[2010-11]Status: Disposed19/7/2019AY 2010-11
UTTAM BHAGWANRAO PATIL,LATUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2(1), PUNE
ITA 1719/PUN/2017[2003-04]Status: Disposed19/7/2019AY 2003-04
UTTAM BHAGWANRAO PATIL,LATUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2(1), PUNE
ITA 1718/PUN/2017[2001-02]Status: Disposed19/7/2019AY 2001-02
NAWANDER COMPANY,LATUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, LATUR CIRCLE, LATUR
ITA 1683/PUN/2017[2011-12]Status: Disposed19/7/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs ATLAS COPCO (INDIA) LTD., PUNE
ITA 426/PUN/2015[2003-04]Status: Disposed19/7/2019AY 2003-04
M/S. HONEYWELL AUTOMATION INDIA LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 287/PUN/2015[2010-11]Status: Disposed19/7/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs HONEYWELL AUTOMATION INDIA LTD., PUNE
ITA 568/PUN/2014[2009-10]Status: Disposed19/7/2019AY 2009-10
