← All Benches
ITAT Pune Bench
17,218 judgments
M/S. HONEYWELL AUTOMATION INDIA LIMITED,PUNE vs JOINT COMMISSIONER OF INCOME-TAX, PUNE
ITA 412/PUN/2014[2009-10]Status: Disposed19/7/2019AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX, JALGAON vs M/S. TULSI EXTRUSIONS LTD.,
ITA 1549/PUN/2014[2010-11]Status: Disposed19/7/2019AY 2010-11
TULSI EXTRUSIONS LTD.,JALGAON vs JOINT COMMISSSIONER OF INCOME-TAX,
ITA 1434/PUN/2014[2010-11]Status: Disposed19/7/2019AY 2010-11
DY. CIT, CIRCLE-1, JALGAON vs TULSI EXTRUSIONS LTD., JALGAON
ITA 823/PUN/2013[2009-10]Status: Disposed19/7/2019AY 2009-10
TULSI EXTRUSIONS LTD.,JALGAON vs JOINT CIT, RANGE-2, JALGAON
ITA 556/PUN/2013[2009-10]Status: Disposed19/7/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs SANKALP STEELTECH CORP. PVT.LTD, PUNE
ITA 631/PUN/2017[2009-10]Status: Disposed18/7/2019AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs M/S. KALA GENSET PVT.LTD, PUNE
ITA 517/PUN/2017[2012-13]Status: Disposed18/7/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX vs MILIND BHALCHANDRA GATNE, NASHIK
ITA 211/PUN/2017[2013-14]Status: Disposed18/7/2019AY 2013-14
NILESH NANDKUMAR AGARWAL,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 1128/PUN/2017[2012-13]Status: Disposed18/7/2019AY 2012-13
ASST. COMM. OF INCOME-TAX, NASHIK vs ATLAS COPCO (INDIA) LTD., PUNE
ITA 54/PUN/2012[2003-04]Status: Disposed18/7/2019AY 2003-04
ATLAS COPCO (INDIA) LTD.,PUNE vs ASST. COMM. OF INCOME-TAX, PUNE
ITA 1676/PUN/2011[2003-04]Status: Disposed18/7/2019AY 2003-04
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S. NETHAWK NETWORKS INDIA PVT.LTD, PUNE
ITA 117/PUN/2017[2011-12]Status: Disposed17/7/2019AY 2011-12
MAJALGAON SAHAKARI SAKHAR KARKHANA LTD,BEED vs ASSISTANT COMMISSIONER OF INCOME TAX, AURANGABAD
ITA 1093/PUN/2017[2012-13]Status: Disposed17/7/2019AY 2012-13
AGASTI SAHAKARI SAKHAR KARKHANA LTD,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, AHMEDNAGAR
ITA 1075/PUN/2017[2012-13]Status: Disposed17/7/2019AY 2012-13
M/S. CTR MANUFACTURING INDUSTRIES LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1056/PUN/2017[2011-12]Status: Disposed17/7/2019AY 2011-12
NETHAWK NETWORKS INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 2927/PUN/2016[2011-12]Status: Disposed17/7/2019AY 2011-12
THE PARBHANI DISTRICT CENTRAL CO-OP. BANK LTD. vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2499/PUN/2016[2012-13]Status: Disposed17/7/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs ATLAS COPCO (INDIA) LTD., PUNE
ITA 425/PUN/2015[2002-03]Status: Disposed17/7/2019AY 2002-03
DEPUTY COMMISSIONER OF INCOME-TAX vs TETRA PAK INDIA PRIVATE LTD., PUNE
ITA 1344/PUN/2015[2007-08]Status: Disposed17/7/2019AY 2007-08
ASSISTANT COMMISSIONER OF INCOME-TAX vs KIRLOSKAR OIL ENGINES LTD., PUNE
ITA 1919/PUN/2014[2009-10]Status: Disposed17/7/2019AY 2009-10
