← All Benches
ITAT Pune Bench
17,218 judgments
DYANESHWAR SSK LTD,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX, AHMEDNAGAR
ITA 1090/PUN/2017[2013-14]Status: Disposed25/7/2019AY 2013-14
INCOME-TAX OFFICER, WARD - 6(4), PUNE vs YUSUF GULAMMOHMMED PATEL, PUNE
ITA 1861/PUN/2018[2009-10]Status: Disposed24/7/2019AY 2009-10
M/S. HONEYWELL AUTOMATION INDIA LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 11, PUNE
ITA 171/PUN/2018[2013-14]Status: Disposed24/7/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs TRIZETTO SERVICES INDIA PVT. LTD., PUNE
ITA 667/PUN/2016[2011-12]Status: Disposed24/7/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. TASTY BITES EATABLES LTD., PUNE
ITA 626/PUN/2016[2011-12]Status: Disposed24/7/2019AY 2011-12
TASTY BITE EATABLES LTD.,PUNE vs DEPUTY COMMSSIONER OF INCOME-TAX,
ITA 449/PUN/2016[2011-12]Status: Disposed24/7/2019AY 2011-12
HONEYWELL TURBO TECHNOLOGIES (I) P. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 378/PUN/2014[2009-10]Status: Disposed24/7/2019AY 2009-10
HONEYWELL TURBO TECHNOLOGIES (I) P. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 377/PUN/2014[2009-10]Status: Disposed24/7/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs PANDIT AUTOMOTIVE PVT.LTD, PUNE
ITA 1371/PUN/2017[2013-14]Status: Disposed22/7/2019AY 2013-14
JOHN DEERE EQUIPMENT PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 1256/PUN/2017[2007-08]Status: Disposed22/7/2019AY 2007-08
JOHN DEERE INDIA PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 1254/PUN/2017[2007-08]Status: Disposed22/7/2019AY 2007-08
INCOME-TAX OFFICER, AURANGABAD vs NITIN ASARAM PERKAR, AURANGABAD
ITA 1144/PUN/2017[2012-13]Status: Disposed22/7/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs ATLAS COPCO (INDIA) LTD., PUNE
ITA 427/PUN/2015[2004-05]Status: Disposed22/7/2019AY 2004-05
ATLAS COPCO (INDIA) LTD.,PUNE vs DCIT,CIR-8, PUNE
ITA 1303/PUN/2010[2004-05]Status: Disposed22/7/2019AY 2004-05
DY. CIT CIRCLE-8, PUNE vs M/S. ATLAS COPCO (I) LTD., PUNE
ITA 1302/PUN/2010[2004-05]Status: Disposed22/7/2019AY 2004-05
KAESER COMPRESSORS (INDIA) PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 2731/PUN/2017[2013-14]Status: Disposed19/7/2019AY 2013-14
SURYAKANT V. AMBARWADIKAR,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 3, AURANGABAD
ITA 2704/PUN/2017[2013-14]Status: Disposed19/7/2019AY 2013-14
INCOME-TAX OFFICER, WARD - 3(3), PUNE vs ABHAY NAYAN BHALERAO, PUNE
ITA 2528/PUN/2017[2010-11]Status: Disposed19/7/2019AY 2010-11
INCOME-TAX OFFICER, WARD - 3(3), PUNE vs ABHAY NAYAN BHALERAO, PUNE
ITA 2527/PUN/2017[2008-09]Status: Disposed19/7/2019AY 2008-09
VYANKATESH CO-OPERATIVE BANK LIMITED,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE, MALEGAON
ITA 2494/PUN/2017[2013-14]Status: Disposed19/7/2019AY 2013-14
