← All Benches
ITAT Pune Bench
17,218 judgments
ATLAS COPCO (INDIA) LTD.,PUNE vs ASST. COMM. OF INCOME-TAX, PUNE
ITA 1677/PUN/2011[2007-08]Status: Disposed27/8/2019AY 2007-08
TETRA PAK INDIA PRIVATE LTD.,PUNE vs DY.CIT, CIR.7, PUNE, PUNE
ITA 111/PUN/2011[2006-07]Status: Disposed27/8/2019AY 2006-07
DCIT CIR 1(1), PUNE vs COCO COLA INDIA (P) LTD, PUNE
ITA 151/PUN/2007[2000-01]Status: Disposed27/8/2019AY 2000-01
DCIT CIR 1(1), PUNE vs COCO COLA INDIA (P) LTD, PUNE
ITA 150/PUN/2007[1999-00]Status: Disposed27/8/2019AY 1999-00
COCO COLA INDIA (P) LTD,PUNE vs DCIT CIR 1(1),
ITA 1388/PUN/2006[2001-02]Status: Disposed27/8/2019AY 2001-02
COCO COLA INDIA (P) LTD,PUNE vs DCIT CIR 1(1),
ITA 1387/PUN/2006[2000-01]Status: Disposed27/8/2019AY 2000-01
COCO COLA INDIA (P) LTD,PUNE vs DCIT CIR 1(1),
ITA 1386/PUN/2006[99-00]Status: Disposed27/8/2019
GANESH SHRIRAM PHALLE,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 906/PUN/2017[2012-13]Status: Disposed26/8/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs M/S. KALA GENSET PVT.LTD, PUNE
ITA 346/PUN/2017[2011-12]Status: Disposed26/8/2019AY 2011-12
SANDVIK ASIA PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 338/PUN/2017[2003-04]Status: Disposed26/8/2019AY 2003-04
YESHWANT SAHAKARI SAKHAR KARKHANA LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1230/PUN/2017[2011-12]Status: Disposed26/8/2019AY 2011-12
M/S. NYATI BUILDERS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1201/PUN/2017[2010-11]Status: Disposed26/8/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, PANVEL vs M/S. SAI HOMES, NAVI MUMBAI
ITA 1198/PUN/2017[2012-13]Status: Disposed26/8/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE vs SANGHVI MOVERS LTD., PUNE
ITA 1193/PUN/2017[2012-13]Status: Disposed26/8/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX vs SUNIL MANAKCHAND KOTECHA, JALGAON
ITA 2826/PUN/2016[2012-13]Status: Disposed26/8/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, AURANGABAD vs M/S. LOMBARDINI INDIA PVT.LTD., AURANGABAD
ITA 2598/PUN/2016[2011-12]Status: Disposed26/8/2019AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, AURANGABAD vs M/S. LOMBARDINI INDIA PVT.LTD., AURANGABAD
ITA 2597/PUN/2016[2010-11]Status: Disposed26/8/2019AY 2010-11
KOHLER POWER (I) P LTD (EARLIER KNOWN AS LOMBARDINI INDIA PVT. LTD.,),AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, AURANGABAD
ITA 2467/PUN/2016[2009-10]Status: Disposed26/8/2019AY 2009-10
DEPUTY COMMSSIONER OF INCOME-TAX, PUNE vs IGATE GLOBAL SOLUTIONS LTD., PUNE
ITA 342/PUN/2014[2009-10]Status: Disposed26/8/2019AY 2009-10
SANJIVANI (TAKLI) SSK LTD.,AHMEDNAGAR vs DY. CIT, AHMEDNAGAR CIRCLE, AHMEDNAGAR
ITA 988/PUN/2013[2009-10]Status: Disposed26/8/2019AY 2009-10
