← All Benches
ITAT Pune Bench
17,218 judgments
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE vs M/S. JFE SHOJI INDIA PVT.LTD, PUNE
ITA 212/PUN/2019[2013-14]Status: Disposed28/8/2019AY 2013-14
SANDVIK IT SERVICES AB,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, (IT), CIRCLE -1, PUNE
ITA 171/PUN/2019[2015-16]Status: Disposed28/8/2019AY 2015-16
DATTARAJ MADHUKAR WAFGAONKAR,PUNE vs INCOME TAX OFFICER, PUNE
ITA 525/PUN/2017[2010-11]Status: Disposed28/8/2019AY 2010-11
M/S. SANDVIK IT SERVICES AB,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, (INTERNATIONAL TAXATION) CIRCLE - 2, PUNE
ITA 2525/PUN/2017[2014-15]Status: Disposed28/8/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE vs L.B. KUNJIR, PUNE
ITA 76/PUN/2019[2012-13]Status: Disposed27/8/2019AY 2012-13
JOINT COMMISSIONER OF INCOME-TAX (OSD), CIRCLE -7, PUNE vs M/S. L.B. KUNJIR, PUNE
ITA 7/PUN/2018[2014-15]Status: Disposed27/8/2019AY 2014-15
CHANDRASHEKHAR P.GANDHI,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(1), KOLHAPUR
ITA 1442/PUN/2018[2008-09]Status: Disposed27/8/2019AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE vs THERMAX ENGG. CONSTRUCTION CO. LTD., PUNE
ITA 958/PUN/2017[2011-12]Status: Disposed27/8/2019AY 2011-12
KALYANI STEELS LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 904/PUN/2017[2012-13]Status: Disposed27/8/2019AY 2012-13
INCOME-TAX OFFICER, PUNE vs PUNDALIK BABURAO MURKUTE, PUNE
ITA 770/PUN/2017[2009-10]Status: Disposed27/8/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, AHMEDNAGAR vs SANDESH RAJENDRA LODHA, AHMEDNAGAR
ITA 650/PUN/2017[2011-12]Status: Disposed27/8/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE vs M/S. L.B. KUNJIR, PUNE
ITA 2614/PUN/2017[2013-14]Status: Disposed27/8/2019AY 2013-14
LATKE MADHUKAR SAKHARAM,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD - 1, AHMEDNAGAR
ITA 2324/PUN/2017[2007-08]Status: Disposed27/8/2019AY 2007-08
EMCURE PHARMACEUTICALS LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 226/PUN/2017[2011-12]Status: Disposed27/8/2019AY 2011-12
PUNDLIK BABURAO MURKUTE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE
ITA 1856/PUN/2017[2009-10]Status: Disposed27/8/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S. PREETAM ENTERPRISES, KOLHAPUR
ITA 2736/PUN/2016[2012-13]Status: Disposed27/8/2019AY 2012-13
SAHYADRI S.S.K. LTD.,SATARA vs INCOME-TAX OFFICER,
ITA 867/PUN/2014[2010-11]Status: Disposed27/8/2019AY 2010-11
SAHYADRI SAHAKARI SAKHAR KARKHANA LTD.,SATARA vs INCOME-TAX OFFICER,
ITA 2288/PUN/2014[2009-10]Status: Disposed27/8/2019AY 2009-10
COCA-COLA INDIA PVT. LTD.,PUNE vs ACIT, RANGE-1, PUNE
ITA 926/PUN/2011[2003-04]Status: Disposed27/8/2019AY 2003-04
COCA-COLA INDIA PVT. LTD.,PUNE vs ACIT, RANGE-1, PUNE
ITA 925/PUN/2011[2002-03]Status: Disposed27/8/2019AY 2002-03
