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ITAT Pune Bench
17,218 judgments
DEPUTY COMMISSIONER OF INCOME-TAX vs EATON TECHNOLOGIES PVT. LTD., PUNE
ITA 553/PUN/2016[2011-12]Status: Disposed29/8/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs BRINTONS CARPET ASIA PVT. LTD., PUNE
ITA 532/PUN/2016[2011-12]Status: Disposed29/8/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs EATON FLUID POWER LIMITED, PUNE
ITA 2945/PUN/2016[2002-03]Status: Disposed29/8/2019AY 2002-03
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S. INDIAN POULTRY EQUIPMENTS MANUFACTURERS ASSOCIATION, NASHIK
ITA 2825/PUN/2016[2013-14]Status: Disposed29/8/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S. INDIAN POULTRY EQUIPMENTS MANUFACTURERS ASSOCIATION, NASHIK
ITA 2824/PUN/2016[2012-13]Status: Disposed29/8/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S. INDIAN POULTRY EQUIPMENTS MANUFACTURERS ASSOCIATION, NASHIK
ITA 2823/PUN/2016[2011-12]Status: Disposed29/8/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs PYC HINDU GYMKHANA, PUNE
ITA 2688/PUN/2016[2009-10]Status: Disposed29/8/2019AY 2009-10
DEPUTY COMMISSIONER OF INCOME -TAX, PUNE vs EGAIN COMMUNICATIONS PVT.LTD., PUNE
ITA 2575/PUN/2016[2010-11]Status: Disposed29/8/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME -TAX vs KINDER (INDIA) PRIVATE LTD, PUNE
ITA 2520/PUN/2016[2011-12]Status: Disposed29/8/2019AY 2011-12
INCOME-TAX OFFICER (EXEMPTIONS), PUNE vs CREDIA PUNE METRO, PUNE
ITA 2470/PUN/2016[2011-12]Status: Disposed29/8/2019AY 2011-12
INCOME-TAX OFFICER vs M/S. GOVINDAM METALS AND ALLOYS PVT. LTD., JALNA
ITA 1342/PUN/2016[2011-12]Status: Disposed29/8/2019AY 2011-12
INCOME-TAX OFFICER vs M/S. DHAVALAMRUT MILK TRADERS, JALGAON
ITA 1175/PUN/2016[2011-12]Status: Disposed29/8/2019AY 2011-12
DEPUTY COMMISISONER OF INCOME-TAX vs M/S. S.C. THAKUAR & BROHTERS, RAIGAD
ITA 765/PUN/2015[2006-07]Status: Disposed29/8/2019AY 2006-07
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs MAHLE BEHR INDIA LTD., PUNE
ITA 1352/PUN/2015[2010-11]Status: Disposed29/8/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR vs KLASSIC WHEELS PVT. LTD., AHMEDNAGAR
ITA 1169/PUN/2015[2008-09]Status: Disposed29/8/2019AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX vs PRABHAT DAIRY PVT. LTD., AHMEDNAGAR
ITA 297/PUN/2014[2010-11]Status: Disposed29/8/2019AY 2010-11
ASSISTANT COMMISSIONER INCOME-TAX vs M/S. ANUSAYA CONSTRUCTION,
ITA 1796/PUN/2014[2011-12]Status: Disposed29/8/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs ATLAS COPCO (INDIA) LTD., PUNE
ITA 1726/PUN/2014[2009-10]Status: Disposed29/8/2019AY 2009-10
DY. CIT, CIRCLE-8, PUNE vs ATLAS COPCO (INDIA) LTD., PUNE
ITA 649/PUN/2013[2008-09]Status: Disposed29/8/2019AY 2008-09
DEPUTY COMMISSIONER OF INCOME-TAX vs KLASSIC WHEELS PVT. LTD.,
ITA 2178/PUN/2012[2008-09]Status: Disposed29/8/2019AY 2008-09