← All Benches
ITAT Pune Bench
17,218 judgments
INCOME TAX OFFICER, PUNE vs SMT. NIRMALA VIJAY TAPKIR, PUNE
ITA 1449/PUN/2017[2009-10]Status: Disposed29/8/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, SATARA vs THE SATARA DISTRICT CENTRAL CO-OP. BANK LTD, SATARA
ITA 1441/PUN/2017[2012-13]Status: Disposed29/8/2019AY 2012-13
INCOME-TAX OFFICER, NASHIK vs ALIAHMED RAMZANALI CHAUDHARI, NASHIK
ITA 1419/PUN/2017[2010-11]Status: Disposed29/8/2019AY 2010-11
INCOME-TAX OFFICER, OSMANABAD vs SHAKUNTALA RAMKRISHNA KHAROSEKAR, OSMANABAD
ITA 1418/PUN/2017[2011-12]Status: Disposed29/8/2019AY 2011-12
INCOME-TAX OFFICER, JALGAON vs M/S.SHANTI PULSES, JALGAON
ITA 1400/PUN/2017[2013-14]Status: Disposed29/8/2019AY 2013-14
INCOME-TAX OFFICER, NASHIK vs DNYANESHWAR SHANKAR SHINDE, NASHIK
ITA 1393/PUN/2017[2013-14]Status: Disposed29/8/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs KUWAD BROTHERS, PUNE
ITA 1359/PUN/2017[2013-14]Status: Disposed29/8/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs RAVINDRA NAUPATLAL SAKLA, PUNE
ITA 1333/PUN/2017[2009-10]Status: Disposed29/8/2019AY 2009-10
KALAVATI HANUMANDAS AGRAWAL,DHULE vs ASSISTANT COMMISSIONER OF INCOME TAX, DHULE
ITA 1323/PUN/2017[2013-14]Status: Disposed29/8/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs M/S. TRANTER INDIA PVT.LTD, PUNE
ITA 1278/PUN/2017[2011-12]Status: Disposed29/8/2019AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs M/S. POONA CLUB LTD., PUNE
ITA 1234/PUN/2017[2007-08]Status: Disposed29/8/2019AY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs M/S. POONA CLUB LTD., PUNE
ITA 1233/PUN/2017[2006-07]Status: Disposed29/8/2019AY 2006-07
INCOME -TAX OFFICER, PUNE vs KHANDOBA BABAN HANDE, PUNE
ITA 1231/PUN/2017[2012-13]Status: Disposed29/8/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs M/S. RAMELEX PRIVATE LTD, PUNE
ITA 1158/PUN/2017[2010-11]Status: Disposed29/8/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs NIRUPA SUHAS KANITKAR, PUNE
ITA 1107/PUN/2017[2009-10]Status: Disposed29/8/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs M/S. KOHINOOR BHOOMI DEVELOPERS (AOP), PUNE
ITA 1077/PUN/2017[2012-13]Status: Disposed29/8/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI DEEPAK CHAMPATRAI AJMERA, OSMANABAD
ITA 938/PUN/2016[2011-12]Status: Disposed29/8/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI DEEPAK CHAMPATRAI AJMERA, OSMANABAD
ITA 937/PUN/2016[2010-11]Status: Disposed29/8/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs MILIND SHIVAJI DEDGE, PUNE
ITA 721/PUN/2016[2011-12]Status: Disposed29/8/2019AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI RATANLAL CHUNILAL BAFNA, JALGAON
ITA 57/PUN/2016[2006-07]Status: Disposed29/8/2019AY 2006-07
