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ITAT Pune Bench

17,218 judgments

INCOME-TAX OFFICER, WARD - 8(1), PUNE vs M/S. ASHISH H.R. SOLUTIONS PRIVATE LIMITED, PUNE

ITA 1615/PUN/2017[2011-12]Status: Disposed29/8/2019AY 2011-12

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs SAHAAN INFRASTRUCTURE INDIA PVT. LTD., PUNE

ITA 1588/PUN/2017[2014-15]Status: Disposed29/8/2019AY 2014-15

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs SAHAAN INFRASTRUCTURE INDIA (P) LTD, PUNE

ITA 1587/PUN/2017[2013-14]Status: Disposed29/8/2019AY 2013-14

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs SAHAAN INFRASTRUCTURE INDIA (P) LTD, PUNE

ITA 1585/PUN/2017[2011-12]Status: Disposed29/8/2019AY 2011-12

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE vs LALITKUMAR KESARIMAL JAIN, PUNE

ITA 1584/PUN/2017[2008-09]Status: Disposed29/8/2019AY 2008-09

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE vs KARIA DEVELOPERS & BUILDERS, PUNE

ITA 1581/PUN/2017[2012-13]Status: Disposed29/8/2019AY 2012-13

INCOME-TAX OFFICER, WARD - 2(3), AURANGABAD vs VINOD NARAYAN PATIL, AURANGABAD

ITA 1566/PUN/2017[2013-14]Status: Disposed29/8/2019AY 2013-14

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs M/S. S.S. TECHNO SERVICES PVT. LTD., PUNE

ITA 1564/PUN/2017[2010-11]Status: Disposed29/8/2019AY 2010-11

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs M/S. S.S. TECHNO SERVICES PVT. LTD., PUNE

ITA 1563/PUN/2017[2009-10]Status: Disposed29/8/2019AY 2009-10

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 3, AURANGABAD vs SUSHANT SHESHARAO CHAVAN, NANDED

ITA 1545/PUN/2017[2013-14]Status: Disposed29/8/2019AY 2013-14

INCOME-TAX OFFICER, WARD - 1, JALNA vs KAILASHCHAND KANHAYALAL BHARTIYA, JALNA

ITA 1534/PUN/2017[ 2010-11]Status: Disposed29/8/2019

INCOME-TAX OFFICER, WARD - 11(1), PUNE vs DR. SANJIV KESHAV KARANDE, PUNE

ITA 1529/PUN/2017[2013-14]Status: Disposed29/8/2019AY 2013-14

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -1(1), PUNE vs M/S. BRINTONS CARPETS ASIA PVT.LTD, PUNE

ITA 1511/PUN/2017[2012-13]Status: Disposed29/8/2019AY 2012-13

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE vs LOKSEVA SAHAKARI BANK LTD., PUNE

ITA 1491/PUN/2017[2012-13]Status: Disposed29/8/2019AY 2012-13

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE vs M/S. MAHLE BEHR INDIA PVT. LTD., PUNE

ITA 1486/PUN/2017[2002-03]Status: Disposed29/8/2019AY 2002-03

DEPUTY COMMISSIONER OF INCOME-TAX, PANVEL CIRCLE, RAIGAD vs M/S. BOMBAY RAJASTHAN CARGO CARRIERS, RAIGAD

ITA 1478/PUN/2017[2011-12]Status: Disposed29/8/2019AY 2011-12

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 11, PUNE vs SANTOSH SHANKAR BHIDE, PUNE

ITA 1469/PUN/2017[2013-14]Status: Disposed29/8/2019AY 2013-14

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 11, PUNE vs INDO GLOBAL BUILDCON PRIVATE LIMITED, PUNE

ITA 1468/PUN/2017[2014-15]Status: Disposed29/8/2019AY 2014-15

INCOME-TAX OFFICER, WARD - 4(2), PUNE vs SHRI. SURYAKANT POPATRAO SHINDE, PUNE

ITA 1458/PUN/2017[2010-11]Status: Disposed29/8/2019AY 2010-11

INCOME TAX OFFICER, PUNE vs VIJAY DNYANESHWAR TAPKIR, PUNE

ITA 1450/PUN/2017[2009-10]Status: Disposed29/8/2019AY 2009-10