← All Benches
ITAT Pune Bench
17,218 judgments
ASSISTANT COMMISSIONER OF INCOME-TAX, RATNAGIRI CIRCLE, RATNAGIRI vs THE CHIPLUN URBAN CO-OP. BANK LTD, RATNAGIRI
ITA 1992/PUN/2017[2012-13]Status: Disposed29/8/2019AY 2012-13
INCOME-TAX OFFICER, WARD - 2, LATUR vs M/S. S.P.N. ROAD INFRASTRUCTURE PVT.LTD, OSMANABAD
ITA 1985/PUN/2017[2014-15]Status: Disposed29/8/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, EXEMPTION CIRCLE, AURANGABAD vs M/S. PROGRESSIVE EDUCATION SOCIETY, NASHIK
ITA 1922/PUN/2017[2014-15]Status: Disposed29/8/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, EXEMPTION CIRCLE, AURANGABAD vs M/S. EVEREST EDUCATION SOCIETY, AURANGABAD
ITA 1920/PUN/2017[2012-13]Status: Disposed29/8/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, EXEMPTION CIRCLE, AURANGABAD vs M/S. EVEREST EDUCATION SOCIETY, AURANGABAD
ITA 1918/PUN/2017[2010-11]Status: Disposed29/8/2019AY 2010-11
INCOME TAX OFFICER, WARD -2, ICHALKARANJI vs DADA APPA PATIL HUF, KOLHAPUR
ITA 1905/PUN/2017[2008-09]Status: Disposed29/8/2019AY 2008-09
DEPUTY COMMISSIONER OF INCOME-TAX,(EXEMPTION) CIRCLE, PUNE vs BHARATI VIDYAPEETH MEDICAL FOUNDATION, PUNE
ITA 1889/PUN/2017[2009-10]Status: Disposed29/8/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -2, NASHIK vs SMT. ARCHANA PRASHANT SANGAI, NASHIK
ITA 1883/PUN/2017[2011-12]Status: Disposed29/8/2019AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -2, NASHIK vs SMT. ARCHANA PRASHANT SANGAI, NASHIK
ITA 1882/PUN/2017[2010-11]Status: Disposed29/8/2019AY 2010-11
INCOME-TAX OFFICER, WARD - 2(3), PUNE vs LAXMAN SOPANRAO NIMHAN, PUNE
ITA 1871/PUN/2017[2013-14]Status: Disposed29/8/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE vs JAYANT MANIKLAL LUNAWAT, PUNE
ITA 1793/PUN/2017[2012-13]Status: Disposed29/8/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE vs THERMAX ENGINEERING CONSTRUCTION COMPANY LTD, PUNE
ITA 1787/PUN/2017[2013-14]Status: Disposed29/8/2019AY 2013-14
INCOME-TAX OFFICER, WARD - 3, AHMEDNAGAR vs SHIVAJI BABANRAO SHELKE, AHMEDNAGAR
ITA 1778/PUN/2017[2011-12]Status: Disposed29/8/2019AY 2011-12
INCOME-TAX OFFICER, WARD - 5(1), PUNE vs DHANANJAY BHIMSEN PIMPALE, PUNE
ITA 1773/PUN/2017[2013-14]Status: Disposed29/8/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE vs M/S. HINDUSTAN ANTIBIOTICS LTD, PUNE
ITA 1770/PUN/2017[2012-13]Status: Disposed29/8/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE vs SWASTI HIMANSHU PATIL, PUNE
ITA 1769/PUN/2017[2012-13]Status: Disposed29/8/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S. GOVIND MILK & MILK PRODUCTS PVT. LTD, SATARA
ITA 176/PUN/2017[2012-13]Status: Disposed29/8/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE vs JAYANT MANIKLAL LUNAWAT, PUNE
ITA 1673/PUN/2017[2011-12]Status: Disposed29/8/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE vs SMT. REKAHN KRISHAN, PUNE
ITA 1656/PUN/2017[2013-14]Status: Disposed29/8/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE vs SANTOSH KRISHNAJI GAWADE, PUNE
ITA 1616/PUN/2017[ 2012-13]Status: Disposed29/8/2019
